Andhra Pradesh Education Act, 1982 — Section 79, 79(1), 80, 80(2), 83Andhra Pradesh Private Institutions Employees (Disciplinary Control) Rules, 1983 — Rule 3, 3Constitution of India, 1950 — Article 226

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High Courts27 Jun 1997

Mandhadi Ramachandra Reddy Vs Gopume Reddy Ram Reddy and Another

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 189 : (1998) 2 CivCC 113 : (1998) 93 CompCas 571 : (1998) 1 RCR(Criminal) 398

Negotiable Instruments Act, 1881 (NI) — Section 138, 142

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High Courts27 Jun 1997Dismissed

Kona Ramu Vs The Payakaraopeta Primary Agricultural Co-operative Credit Society Ltd. and Others

Andhra Pradesh High Court · (1997) 4 ALT 45

Andhra Pradesh Co-operative Societies Act, 1964 — Section 126Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115

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High Courts26 Jun 1997Dismissed

R.V. Krishna Rao Vs Secretary, Revenue, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 4 ALT 722

Constitution of India, 1950 — Article 14

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High Courts26 Jun 1997

Commissioner of Income Tax Vs Parachuri Siva Lakshmi

Andhra Pradesh High Court · (1998) 229 ITR 697

Income Tax Act, 1961 — Section 23(1)

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High Courts26 Jun 1997

Yadabula Lawrence Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 5 : (1997) 2 ALT(Cri) 478 : (1997) 2 APLJ 432 : (1997) CriLJ 4580

Penal Code, 1860 (IPC) — Section 420

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High Courts26 Jun 1997Dismissed

Lingaiah, Kistaiah, Chennaiah Vs Chillampalli Venkatesham and Another

Andhra Pradesh High Court · (1997) 5 ALT 416

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 23(7)Transfer of Property Act, 1882 — Section 104, 109

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High Courts25 Jun 1997

S. Tulasi Das Vs Secretary to the Hon''ble president of India, Rashtrapathi Bhavan, New Delhi and Others

Andhra Pradesh High Court · (1998) 1 ALD 46 : (1997) 4 ALT 793

Constitution of India, 1950 — Article 124(2), 217, 224, 56(1), 74(1)

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High Courts25 Jun 1997

District Co-operative Central Bank Ltd, Eluru Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 2 ALD 535 : (1998) 2 ALT 744

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(3)Constitution of India, 1950 — Article 14Workmens Compensation Act, 1923 — Section 15, 17(1), 8(2)

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High Courts24 Jun 1997Allowed

K. Ram Reddy Vs K. Kantha Reddy and Others

Andhra Pradesh High Court · (1997) 3 APLJ 253 : (1998) 3 CivCC 162

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts24 Jun 1997

Kota Narasimham and Others Vs Referring Officer (R.D.O.)

Andhra Pradesh High Court · (1997) 5 ALT 279

Land Acquisition Act, 1894 — Section 23(1A), 23(2), 28

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High Courts24 Jun 1997

Principal, University of Hyderabad Campus School, P.O. Central University, Hyderabad and others Vs G. Talpa Sai and others

Andhra Pradesh High Court · (1998) 4 ALD 548 : (1997) 4 ALT 643

Constitution of India, 1950 — Article 226

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High Courts24 Jun 1997Dismissed

Union of India (UOI) and Others Vs K. Jagan Mohan Rao

Andhra Pradesh High Court · (1997) 4 ALT 172

Constitution of India, 1950 — Article 226

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High Courts24 Jun 1997

Commissioner of Income Tax Vs Radhika Rice Mills

Andhra Pradesh High Court · (1998) 229 ITR 304

Income Tax Act, 1961 — Section 184, 185, 256, 263

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High Courts24 Jun 1997

Venkateswara Rao V. Vs SMVM Polytechnic, Tanuku and Others

Andhra Pradesh High Court · (1998) 1 LLJ 181

Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(10)Factories Act, 1948 — Section 2Payment of Gratuity Act, 1972 — Section 1(3)

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High Courts24 Jun 1997Allowed

V. Venkateswara Rao Vs Chairman/Governing Body, S.M.V.M. Polytechnic and Others

Andhra Pradesh High Court · (1997) 4 ALT 336 : (1997) 2 APLJ 422

Andhra Pradesh Payment of Gratuity Rules, 1972 — Rule 7(5)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)Payment of Gratuity Act, 1972 — Section 1(3)

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