COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,226 of 1,755

High Courts24 Jun 1997Allowed

Siva Stone Crusher Vs Regional Vigilance and Enforcement Officer

Andhra Pradesh High Court · AIR 1998 AP 24 : (1997) 4 ALT 731

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 26, 26(3)Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 15

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High Courts24 Jun 1997

Singareni Collieries Co. Ltd. Vs Industrial Tribunal I, Hyderabad and Another

Andhra Pradesh High Court · (1997) 4 ALT 758

Companies Code of Conduct of Discipline Rules — Rule 3Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2

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High Courts23 Jun 1997Dismissed

Jupudi Sriranganayakulu Vs Bonagiri Subbalakshmi

Andhra Pradesh High Court · (1997) 4 ALT 740 : (1997) 2 APLJ 430

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts23 Jun 1997Dismissed

Vuppala Rama Mohana Rao Vs Venkineni Parameshwara Rao

Andhra Pradesh High Court · (1997) 4 ALT 613

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)

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High Courts23 Jun 1997

State Bank of India Vs Sarathi Engineering Enterprises

Andhra Pradesh High Court · (1997) 4 ALT 392 : (1997) 2 APLJ 428 : (1998) 93 CompCas 529

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19

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High Courts23 Jun 1997

S. Kannan Vs D.V. Padmaja and Another

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 6 : (1997) CriLJ 3994

Constitution of India, 1950 — Article 142Penal Code, 1860 (IPC) — Section 493

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High Courts23 Jun 1997

D. Vimala Vs Canara Bank, Mettuguda, Secunderabad

Andhra Pradesh High Court · (1997) 6 ALT 62

Civil Procedure Code, 1908 (CPC) — Section 60(1)Payment of Gratuity Act, 1972 — Section 13, 4(1)

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High Courts23 Jun 1997Allowed

Palakole Municipality Vs Byla Sachidananda Rao and Another

Andhra Pradesh High Court · (1997) 5 ALT 824

Andhra Pradesh Municipalities Act, 1965 — Section 369(1), 369(2)

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High Courts19 Jun 1997

Commissioner of Income Tax Vs G. Arun Kumar

Andhra Pradesh High Court · (1998) 229 ITR 175

Income Tax Act, 1961 — Section 143(3), 144, 2(11), 246, 3

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High Courts18 Jun 1997Allowed

M. Veerabhadra Rao, President, M.P.P. Vs Election Tribunal-cum-Subordinate Judge and Others

Andhra Pradesh High Court · (1997) 5 ALD 57 : (1997) 5 ALT 168 : (1999) 1 AnWR 26

Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 36Andhra Pradesh Panchayat Raj Act, 1994 — Section 149, 153, 275

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High Courts18 Jun 1997Allowed

District Collector and Others Vs K. Narasing Rao and Others

Andhra Pradesh High Court · (1997) 4 ALT 428 : (1997) 3 APLJ 60

Andhra Pradesh Land Encroachment Act, 1905 — Section 6Constitution of India, 1950 — Article 226

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High Courts18 Jun 1997Allowed

G. Shankar Reddy Vs Prohibition and Excise, Superintendent and Others

Andhra Pradesh High Court · (1997) 4 ALD 463 : (1997) 5 ALT 177 : (1997) 2 APLJ 405

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25(2), 25(4), 25(5), 25(5A)Andhra Pradesh Excise Act, 1968 — Section 31(3), 34, 45(1), 45(2)Contract Act, 1872 — Section 23, 74

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High Courts18 Jun 1997Dismissed

K. Rama Rao Vs Executive Officer, Sri Varahalakshmi Narasimha Swami Devasthanam

Andhra Pradesh High Court · (1997) 5 ALT 25

Andhra Pradesh (Andhra Area) Hindu Religious and Charitable Endowments Act, 1951 — Section 100(2)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 109(2), 31(5)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 155(1), 155(2)

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High Courts17 Jun 1997Dismissed

C. Usha Rani Vs State of A.P. and Others

Andhra Pradesh High Court · (1997) 3 ALT 737

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High Courts16 Jun 1997Dismissed

G.V. Rama Rao Vs APSRTC and Others

Andhra Pradesh High Court · (1997) 5 ALT 527

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)

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High Courts16 Jun 1997

Coramandal Fertilisers Ltd. Vs P. Venkatarami Reddi, Agricultural Officer and Another

Andhra Pradesh High Court · (1997) 5 ALT 509 : (1997) 2 ALT(Cri) 487 : (1997) 3 APLJ 312

Andhra Pradesh High Court Appellate Side Rules, 1958 — Rule 1, 2Constitution of India, 1950 — Article 159, 217, 224, 225, 229Government of India Act, 1915 — Section 108

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High Courts16 Jun 1997Allowed