High Courts08 Jul 1997Dismissed
Sri Nagaratnamma Textiles Ltd. and Others Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1997) 5 ALT 777
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,224 of 1,755
High Courts07 Jul 1997
Commissioner of Income Tax Vs Raasi Cement Ltd.
Andhra Pradesh High Court · (1999) 239 ITR 596
Income Tax Act, 1961 — Section 256(2), 28
High Courts04 Jul 1997
N. Santhoshi Vs Station House Officer and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 1 : (1997) 5 ALT 681 : (1998) 2 DMC 135
Constitution of India, 1950 — Article 226
High Courts04 Jul 1997
T. Syam Sunder Vs General Court Martial and Others
Andhra Pradesh High Court · (1997) 4 ALD 637 : (1997) 2 ALD(Cri) 401 : (1997) 2 ALT(Cri) 189 : (1998) CriLJ 1454
Army Act, 1950 — Section 108, 113, 122, 128, 129
High Courts04 Jul 1997
Vijaya Traders-2 and Others Vs V.S. Ravi, I.P.S., Principal Secretary to the Govt. of A.P., Home Department (Police-B) and Others
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 490 : (1997) 5 ALT 468
Contempt of Courts Act, 1971 — Section 11, 12
High Courts04 Jul 1997
State of Andhra Pradesh Vs T. Radhaiah
Andhra Pradesh High Court · (1998) 110 STC 39
Andhra Pradesh General Sales Tax Act, 1957 — Section 5, 6, 6A, 6A(ii)
High Courts03 Jul 1997
Uplanche Mallikarjun and Others Vs Rat Kanti Vimala and Another
Andhra Pradesh High Court · (1997) 2 ALT(Cri) 342 : (1997) 2 APLJ 389 : (1998) 1 CivCC 611 : (1998) 1 RCR(Criminal) 87
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts03 Jul 1997
A. Sudhakara Babu Vs The Managing Director, A.P. State Seeds Development Corporation Ltd., Regional Office and Another
Andhra Pradesh High Court · (1997) 4 ALT 703
High Courts02 Jul 1997Dismissed
M.S. Vijayalaxmi Vs Correspondent, Surabhi Balavihar High School and Others
Andhra Pradesh High Court · (1997) 5 ALT 105
Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools) Rules, 1988 — Rule 15(4), 15(7), 7
High Courts02 Jul 1997
Basha Vs The State
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 473 : (1997) 2 ALT(Cri) 663 : (1997) 3 APLJ 290
Andhra Pradesh Prohibition Act, 1995 — Section 13, 14, 8Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts02 Jul 1997
Alli Bhaskar and others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 1 ALD 171 : (1997) 2 ALD(Cri) 798
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395
High Courts02 Jul 1997Dismissed
Kuntumalla Rangappa and Others Vs Special Deputy Collector, (LA)
Andhra Pradesh High Court · (1997) 5 ALT 129 : (1997) 3 APLJ 36
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 8, Order 9 Rule 9, 141Land Acquisition Act, 1894 — Section 18, 20, 26, 53
High Courts01 Jul 1997
M. Usanamma and Another Vs Principal Secretary to Govt. and Others
Andhra Pradesh High Court · (1997) 4 ALT 687
Land Acquisition Act, 1894 — Section 18
High Courts01 Jul 1997Allowed
B. Udaya Bhaskara Rao and Others Vs Executive Engineer, Municipal Corporation of Rajahmundry and Another
Andhra Pradesh High Court · (1997) 5 ALT 159
Andhra Pradesh Municipal Corporations Act, 1994 — Section 3Hyderabad Metropolitan Water Supply and Sewerage Act, 1982 — Section 127Hyderabad Municipal Corporation Act, 1955 — Section 618
High Courts01 Jul 1997
Edla Anjaiah and Others Vs Purumalla Mallesham and Another
Andhra Pradesh High Court · (1997) 5 ALD 157 : (1997) 2 ALD(Cri) 475 : (1997) 2 ALT(Cri) 550 : (1997) 2 APLJ 462 : (1998) CriLJ 750
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 147
High Courts01 Jul 1997
Pothina Pothanna and Another Vs Special Deputy Collector and Others
Andhra Pradesh High Court · (1997) 4 ALT 709 : (1997) 2 APLJ 383
Land Acquisition Act, 1894 — Section 31(2), 34
High Courts01 Jul 1997
India Fruits (P.) Ltd. Vs Commissioner of Income Tax (Investigation)
Andhra Pradesh High Court · (1998) 147 CTR 412 : (1998) 230 ITR 630
Income Tax Act, 1961 — Section 10(2), 10(5), 256(2), 28, 32A
High Courts01 Jul 1997
Suman Savings and Investments Private Ltd. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1998) 229 ITR 727
Income Tax Act, 1961 — Section 263(1), 40A(8)
High Courts30 Jun 1997Dismissed
Maltan Sangaiah and Another Vs Patel Eswarappa
Andhra Pradesh High Court · (1997) 4 ALT 724 : (1997) 2 APLJ 494
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 24, 24(1), 24(2), 28
High Courts30 Jun 1997Dismissed
Tinna Oils and Chemicals Limited Vs Visakhapatnam Port Trust and Others
Andhra Pradesh High Court · (1997) 5 ALT 135
Constitution of India, 1950 — Article 12, 226Major Port Trusts Act, 1963 — Section 32, 34, 42, 56