High Courts11 Jul 1997
Tirumala Tirupathi Devasthanam Co-operation Society Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 5 ALD 302 : (1997) 3 AnWR 76
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,223 of 1,755
High Courts11 Jul 1997
P. Srilakshmi Vs Nizam''s Institute of Medical Sciences (NIMS) and Others
Andhra Pradesh High Court · (1997) 6 ALT 195
Nizams Institute of Medical Sciences Service Rules, 1986 — Rule 21
High Courts11 Jul 1997Allowed
Susarla Nagabhushana Rao and Others Vs Hindustan Shipyard Limited and Another
Andhra Pradesh High Court · (1997) 4 ALT 681
High Courts11 Jul 1997Allowed
Uppari Muthamma and Others Vs Special Tribunal, under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (1997) 6 ALT 481 : (1997) 2 APLJ 439
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 47, 50B, 98Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 4, 5Transfer of Property Act, 1882 — Section 43, 53A
High Courts10 Jul 1997Allowed
Rudda Ramakrishnam Raju Vs Kalidindi Ramakrishnam Raju and Another
Andhra Pradesh High Court · (1997) 5 ALD 300 : (1997) 5 ALT 194 : (1997) 2 CivCC 422
Negotiable Instruments Act, 1881 (NI) — Section 118, 87
High Courts10 Jul 1997
K.C. Reddy Vs Hindustan Cables Ltd. and Others
Andhra Pradesh High Court · (1997) 4 ALT 182
Arbitration Act, 1940 — Section 28
High Courts10 Jul 1997
State of Andhra Pradesh Vs G.V. Raman Laxman
Andhra Pradesh High Court · (1998) 109 STC 583
Central Sales Tax Act, 1956 — Section 8
High Courts09 Jul 1997
Super Constructions Vs State of A.P. and others
Andhra Pradesh High Court · (1998) 3 ALD 223
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23
High Courts09 Jul 1997
Commissioner of Income Tax Vs Klayman Porcelains Ltd.
Andhra Pradesh High Court · (1998) 229 ITR 735 : (1998) 96 TAXMAN 221
Income Tax Act, 1961 — Section 256(2), 9(1)
High Courts09 Jul 1997
Sardela Damodar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1996) 2 ALD 859 : (1997) 2 ALT(Cri) 254 : (1998) CriLJ 277 : (1997) 2 DMC 485 : (1998) 3 RCR(Criminal) 98
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts09 Jul 1997
Commissioner of Income Tax Vs Elemech Industrial Constructions
Andhra Pradesh High Court · (1998) 229 ITR 503
Income Tax Act, 1961 — Section 32A
High Courts09 Jul 1997Allowed
Eswara Kumars Traders Vs B. Venkatadri Naidu
Andhra Pradesh High Court · (1997) 6 ALT 416 : (1997) 3 APLJ 444
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1987 — Section 3Civil Procedure Code, 1908 (CPC) — Section 11
High Courts08 Jul 1997
S. Viswanatha Reddy Vs N. Venkateswara Reddy and Others
Andhra Pradesh High Court · (1997) 5 ALD 685 : (1997) 6 ALT 57
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts08 Jul 1997Dismissed
P. Triveni Vs Executive Committee, The Bar Council of State of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALT 815
Rules of the Bar Council of the Sate of Andhra Pradesh — Rule 114, 165
High Courts08 Jul 1997
Kothari Products Limited Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1997) 4 ALT 395 : (1998) 98 ELT 315 : (1997) 107 STC 618
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 15Central Sales Tax Act, 1956 — Section 15
High Courts08 Jul 1997
Naidu R.R. Vs Chairman, ONGC, New Delhi and Others
Andhra Pradesh High Court · (1997) 4 ALD 447 : (1997) 4 ALT 743
Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 5(2)
High Courts08 Jul 1997
Hotel Venus International Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1998 AP 78 : (1997) 4 ALT 691
Electricity (Supply) Act, 1948 — Section 78A, 78A(2)
High Courts08 Jul 1997
Kallam Spinning Mills Ltd. and Others Vs Commercial Tax Officer, Lalapet, Guntur and Others
Andhra Pradesh High Court · (1998) 108 STC 321
High Courts08 Jul 1997
R.R. Naidu Vs Chairman, O.N.G.C. and Others
Andhra Pradesh High Court · (1997) 4 ALT 743(1)
Oil and Natural Gas Commission (Conduct, Discipline and Appeal) Regulations, 1976 — Regulation 41Oil and Natural Gas Corporation Limited Pay and Allowances Regulations, 1972 — Regulation 14(3)
High Courts08 Jul 1997Allowed
Kilambi Vijayalakshmi and Another Vs M.V. Seetha Devi (died) per LRs. and Others
Andhra Pradesh High Court · (1997) 5 ALT 165
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10