High Courts13 Jun 1997
G. Devendranath and Others Vs Executive Officer, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · AIR 1998 AP 72 : (1998) 1 AnWR 681
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,227 of 1,755
High Courts12 Jun 1997Allowed
Manam Yanadaiah and Others Vs Commissioner of Survey Settlement and Land Records, Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALD 780 : (1997) 4 ALT 156 : (1997) 2 APLJ 308
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3(2), 7, 8, 9
High Courts12 Jun 1997Allowed
Chairman and Managing Director, Rastriya Pariyojna Nirman Nigam Limited and Others Vs Rambachane Singh
Andhra Pradesh High Court · AIR 1998 AP 127 : (1997) 5 ALD 18 : (1997) 5 ALT 96 : (1997) 3 APLJ 16
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts11 Jun 1997Dismissed
G. Murali Mohan Vs District Judge and Another
Andhra Pradesh High Court · (1997) 3 ALT 775
Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1963 — Rule 8
High Courts11 Jun 1997Dismissed
P. Seshamma and Others Vs Dr. Pathri Krupa Sagar and Others
Andhra Pradesh High Court · (1997) 4 ALT 423 : (1997) 3 APLJ 56
High Courts11 Jun 1997Dismissed
G. Geddamma and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALT 799
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 2, 3, 7
High Courts11 Jun 1997
Raghavaiah D. Vs Chairman, A.P.S.E.B., Hyderabad and Others
Andhra Pradesh High Court · (1997) 3 ALT 692 : (1998) 1 LLJ 47
Constitution of India, 1950 — Article 226
High Courts11 Jun 1997Allowed
G. Sagar Vs Board of Management, J.N.T.U. and Others
Andhra Pradesh High Court · (1997) 4 ALT 505 : (1997) 2 APLJ 322
High Courts10 Jun 1997Allowed
Bhupathiraju Ramachandra Raju and Others Vs Land Acquisition Officer (Sub-Collector)
Andhra Pradesh High Court · (1997) 06 AP CK 0044
Land Acquisition Act, 1894 — Section 23, 23(1)
High Courts10 Jun 1997Allowed
Deputy Chief Engineer, Construction, Gauge Conversion South Central Railway and Others Vs S. Nageswara Rao
Andhra Pradesh High Court · (1997) 4 ALT 135
Constitution of India, 1950 — Article 226
High Courts10 Jun 1997
The New India Assurance Company Ltd., Vijayawada Vs Doredla Satyanarayana and others
Andhra Pradesh High Court · (1998) ACJ 952 : AIR 1997 AP 410 : (1997) 5 ALT 219
Motor Vehicles Act, 1939 — Section 44, 92Motor Vehicles Act, 1988 — Section 173Workmens Compensation Act, 1923 — Section 3, 95
High Courts10 Jun 1997Allowed
Big Mosque Vs Jetti Yellamanda and Others
Andhra Pradesh High Court · (1997) 4 ALT 557 : (1997) 2 APLJ 466
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10Land Acquisition Act, 1894 — Section 31(1)Transfer of Property Act, 1882 — Section 107
High Courts10 Jun 1997
State of A.P. and Another Vs K. Bapiraju and Another
Andhra Pradesh High Court · (1997) 5 ALT 146
Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 55
High Courts10 Jun 1997
K.C. Venkateswarlu and Others Vs Government of Andhra Pradesh, Education (Ce.II) Department, Hyderabad and Others
Andhra Pradesh High Court · (1998) 4 ALD 174 : (1997) 5 ALT 121
Andhra Pradesh Education Act, 1982 — Section 20, 21, 42, 43, 44Andhra Pradesh Educational Institutions (Establishment, Regulation, Administration and Control of Institutions of Higher Education) Rules, 1987 — Rule 7, 7(2), 7(4)Constitution of India, 1950 — Article 14, 16, 21
High Courts10 Jun 1997Allowed
Vegi Venkateswara Rao Vs Vegi Venkatarama Rao alias Rajababu and Others
Andhra Pradesh High Court · AIR 1998 AP 6 : (1997) 4 ALT 821 : (1997) 3 APLJ 43
Contract Act, 1872 — Section 52, 54
High Courts20 May 1997Dismissed
V. Bhaskar Reddy and Others Vs Managing Director, The Tirupati Co-operative Bank Ltd. and Others
Andhra Pradesh High Court · (1998) 4 ALT 116
Constitution of India, 1950 — Article 12, 226
High Courts02 May 1997
G.V.K. Industries Limited and Another Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1997) 228 ITR 564
Income Tax Act, 1961 — Section 163(1), 169, 264, 5(2), 9(1)
High Courts02 May 1997Dismissed
N. Jagadesh Babu and Others Vs Geeta Bai and Others
Andhra Pradesh High Court · (1997) 4 ALT 127 : (1997) 2 APLJ 249 : (1997) 2 CivCC 469
Specific Relief Act, 1963 — Section 16Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 2, 26, 27, 4
High Courts02 May 1997
M/s. Ramnath Omkarmal, Hyderabad Vs Chief Engineer, Electricity, Western Zone, APSEB, and others
Andhra Pradesh High Court · AIR 1997 AP 371 : (1997) 4 ALT 291
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 22B, 44
High Courts02 May 1997
O. Rama Mohan Reddy Vs Manager, R.C.M. Schools, Diocese of Cuddapah Society and Another
Andhra Pradesh High Court · (1997) 3 ALT 271