COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,203 of 1,755

High Courts10 Nov 1997Dismissed

Ramesh Venkat Perumal Vs State of A.P. and Another

Andhra Pradesh High Court · (1998) 1 ALD(Cri) 122 : (1998) 1 ALT(Cri) 1 : (1998) 2 DMC 523

Criminal Procedure Code, 1973 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 498A

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High Courts10 Nov 1997Allowed

Kollipara Toddy Tappers Co-op. Society Ltd. Vs Prohibition and Excise Superintendent, (Functional Registrar) and Others

Andhra Pradesh High Court · (1997) 6 ALT 773

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High Courts10 Nov 1997

K. Papeshwar Rao Vs Government of A.P. and Another

Andhra Pradesh High Court · (1998) 1 ALD 256 : (1998) 1 ALT 267

Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 31

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High Courts10 Nov 1997

Sheik Iqbal Vs Commissioner, Kandukur Municipality

Andhra Pradesh High Court · (1998) 4 ALD 400 : (1998) 1 AnWR 585

Andhra Pradesh Municipalities (Regulation of Receipts) and Expenditure Rules, 1968 — Rule 12

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High Courts07 Nov 1997

State of Andhra Pradesh Vs Chevireddi Venkatakrishna Reddy

Andhra Pradesh High Court · (1998) 1 ALT 324

Arbitration Act, 1940 — Section 14, 14(2), 20, 30, 39Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts07 Nov 1997

Advocate General, Andhra Pradesh, Hyderabad Vs S.N.A. Nazareth

Andhra Pradesh High Court · (1998) 3 ALD 595 : (1998) 2 ALT 500

Contempt of Courts Act, 1971 — Section 10, 11, 12, 2, 6

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High Courts06 Nov 1997Allowed

Katta Latha Vs District Collector and Others

Andhra Pradesh High Court · (1997) 6 ALD 710 : (1998) 1 ALT 284

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High Courts06 Nov 1997

T. Bhopal Reddy and Another Vs K.R. Lakshmi Bai and Another

Andhra Pradesh High Court · (1998) 1 ALD 770 : (1998) 1 ALT 292 : (1998) 1 APLJ 161

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 40 Rule 1Civil Rules of Practice — Rule 115Evidence Act, 1872 — Section 3

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High Courts06 Nov 1997

Thanthama and Others Vs Union of India and Others

Andhra Pradesh High Court · (1998) 1 ALD 209

Central Motor Vehicles Rules, 1989 — Rule 85(3)Constitution of India, 1950 — Article 19(1), 301, 302Motor Vehicles Act, 1939 — Section 63(1), 63(7)

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High Courts06 Nov 1997Dismissed

Andhra Pradesh State Road Transport Corporation Vs State Transport Appellate Tribunal and Others

Andhra Pradesh High Court · (1998) 1 ALT 242

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 258(2)

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High Courts05 Nov 1997

S. Srihari Vs Principal, Regional Engineering College, Warangal and Others

Andhra Pradesh High Court · (1998) 3 ALD 649

Constitution of India, 1950 — Article 12

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High Courts04 Nov 1997Dismissed

A. Vijaya Kumar and Others Vs Y.M.C.A. of Greater Hyderabad

Andhra Pradesh High Court · (1997) 6 ALT 401 : (1997) 3 APLJ 412

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114

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High Courts04 Nov 1997

Aritakula Srinivasa Vs A. Satyanarayana @ Nagababu and Others

Andhra Pradesh High Court · (1998) 1 ALD 495 : (1998) 1 ALD(Cri) 42 : (1998) 1 ALT(Cri) 246 : (1998) 1 APLJ 118

Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 302

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High Courts04 Nov 1997

Bhagwan Premchandani Vs State of A.P. and Another

Andhra Pradesh High Court · (1998) 1 ALD 494 : (1998) 1 ALD(Cri) 41 : (1998) 1 ALT(Cri) 110

Criminal Procedure Code, 1973 (CrPC) — Section 317, 482, 73

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High Courts04 Nov 1997

Anukonda Mahalaxmi Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 1 ALD 258 : (1998) 2 AnWR 772

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 31(2)

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High Courts04 Nov 1997Dismissed

Kolli Purushotham Chowdary Vs Sri Balaji Finance Corporation and Another

Andhra Pradesh High Court · (1997) 6 ALT 361

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 63

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High Courts04 Nov 1997

Sreeram Finance Corporation, Ongole Vs K. Devashahayam and Others

Andhra Pradesh High Court · (1998) 2 ALD 274(1) : (1997) 6 ALT 560

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, 115Partnership Act, 1932 — Section 69(2)

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High Courts04 Nov 1997

Bhavani Sankasamma Vs Land Acquisition Officer and Mandal Revenue Officer, Tirupathi Urban

Andhra Pradesh High Court · (1998) 6 ALD 584 : (1998) 1 ALT 98

Land Acquisition Act, 1894 — Section 18, 23, 34, 4(1)

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High Courts03 Nov 1997Allowed

S. Suryaprakash Rao and Another Vs Presiding Officer, Family Court and Others

Andhra Pradesh High Court · (1997) 6 ALT 420 : (1997) 3 APLJ 327

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 15(2)Contempt of Courts Rules, 1980 — Rule 5, 9, 9(4)

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High Courts03 Nov 1997

A. Suresh Babu Vs APSEB, Hyderabad and Others

Andhra Pradesh High Court · (1998) 6 ALD 590 : (1998) 1 ALT 121

Apprentices Act, 1961 — Section 19, 21, 22, 9Apprenticeship Rules, 1962 — Rule 6

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