COURT ARCHIVE

Andhra Pradesh High Court judgments

35,098 judgments · page 1,201 of 1,755

High Courts19 Nov 1997

State of Andhra Pradesh and Another Vs Tippireddy Channareddy and Others

Andhra Pradesh High Court · (1998) 1 ALD 441 : (1998) 1 ALT 218

Arbitration Act, 1940 — Section 13, 14(1), 14(2), 15, 17Contract Act, 1872 — Section 23Limitation Act, 1963 — Article 113, 119, 137

High Courts19 Nov 1997

M. Sadiq Vali Vs P. Lakshmamma

Andhra Pradesh High Court · (1998) 1 ALD 353 : (1998) 2 ALT 79 : (1998) 1 APLJ 357

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)(c), 8

High Courts18 Nov 1997

BHOJA REDDY Vs COMMISSIONER OF Income Tax AND ANOTHER.

Andhra Pradesh High Court · (1998) 231 ITR 47 : (1998) 100 TAXMAN 44

Constitution of India, 1950 — Article 226, 227

High Courts18 Nov 1997

Musunuri Anjaneyulu and Another Vs Koona Lakshmi

Andhra Pradesh High Court · AIR 1998 AP 214 : (1998) 1 ALD 712 : (1998) 1 ALT 254 : (1998) 1 APLJ 99 : (1998) 2 CivCC 10

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1), 115Limitation Act, 1963 — Article 35, 18, 19, 20, 20(1)

High Courts18 Nov 1997

BHOJA REDDY Vs COMMISSIONER OF INCOME TAX

Andhra Pradesh High Court · (1998) 149 CTR 61

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 220, 256

High Courts18 Nov 1997

Bhoja Reddy Vs Commissioner of Income Tax and Another

Andhra Pradesh High Court · (1997) 6 ALT 683

Income Tax Act, 1961 — Section 220(2), 256, 28

High Courts18 Nov 1997

S.L. Kameswari Vs Govt. of A.P., Education Department, Hyderabad and others

Andhra Pradesh High Court · (1999) 1 ALD 84

Andhra Pradesh Education Act, 1982 — Section 17, 2, 24(2), 24(4), 25Andhra Pradesh Integrated Education Rules, 1966 — Rule 55

High Courts18 Nov 1997

Athota Anjaiah Vs State Bank of India Kandukur and Another

Andhra Pradesh High Court · (1998) 1 ALD 468 : (1998) 1 ALT 286 : (1998) 1 APLJ 173

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 5

High Courts18 Nov 1997

Food Corporation of India and Others Vs A. Prahalada Rao

Andhra Pradesh High Court · (1998) 2 ALD 18 : (1998) 2 ALT 411

Food Corporation of India Staff Regulations, 1971 — Regulation 54, 58, 60

High Courts17 Nov 1997

Akkarayoyina Apparao Vs Korad Ammoru and Others

Andhra Pradesh High Court · (1998) 2 ALD 296 : (1998) 2 ALT 303 : (1998) 1 APLJ 268

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 2(11)

High Courts17 Nov 1997

Laxmi Bai and Another Vs K. Komaraiah

Andhra Pradesh High Court · (1998) 2 ALD 23 : (1998) 2 ALT 229

Easements Act, 1882 — Section 15, 18

High Courts17 Nov 1997

P. Renuka (Smt.) and Others Vs Senior Divisional Manager, LIC Divisional Office, Hyd. and Another

Andhra Pradesh High Court · (1998) 1 ALD 793

High Courts17 Nov 1997Dismissed

Satyabhama Menon Vs A. Motibai

Andhra Pradesh High Court · (1998) 3 ALT 198 : (1998) 2 CivCC 279

Transfer of Property Act, 1882 — Section 106

High Courts17 Nov 1997

K. Venkattashyamappa and Another Vs District Collector, Anantapur and Others

Andhra Pradesh High Court · (1998) 2 ALD 21 : (1998) 2 ALT 401

Land Acquisition Act, 1894 — Section 11A, 4(1), 6(2)

High Courts17 Nov 1997

P. Renuka and Others Vs Senior Divisional Manager, LIC Divisional Office, Hyderabad Division and Another

Andhra Pradesh High Court · (1998) 1 ALT 556

High Courts14 Nov 1997

Kamma Bapuji and Others Vs Station House Officer, Brahamasamudram and Another

Andhra Pradesh High Court · (1997) 6 ALD 583 : (1998) 2 AnWR 55 : (1998) 1 APLJ 20 : (1998) CriLJ 1888

Andhra Pradesh Police Standing Orders — Order 742Police Act, 1861 — Section 12

High Courts14 Nov 1997

Land Acquisition Officer and Revenue Divisional Officer Vs P. Narasimhulu Naidu and others

Andhra Pradesh High Court · (1998) 6 ALD 581 : (1998) 1 ALT 88

Land Acquisition Act, 1894 — Section 23, 4(1)

High Courts14 Nov 1997

Avadurthi Rajamalla and Another Vs Avardurthi Hanumanthu and Another

Andhra Pradesh High Court · (1998) 1 ALD 183 : (1997) 6 ALT 679

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2

High Courts14 Nov 1997

C. Balakrishna Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 4 ALD 349 : (1998) 2 ALD(Cri) 142 : (1997) 6 ALT 581

Constitution of India, 1950 — Article 12, 141, 161, 21, 356Criminal Procedure Code, 1973 (CrPC) — Section 321, 360Penal Code, 1860 (IPC) — Section 324, 342

High Courts14 Nov 1997

C. Dayakar Reddy and others Vs District Collector-Cum-Chairman, The Watershed Dev. Committee, Mahaboobnagar and others

Andhra Pradesh High Court · AIR 1998 AP 170 : (1998) 4 ALD 705

Constitution of India, 1950 — Article 162, 226, 309