High Courts14 Nov 1997Allowed
Palle Venkatesham Vs Central Bank of India
Andhra Pradesh High Court · (1998) 1 ALT 308 : (1998) 1 APLJ 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,202 of 1,755
High Courts13 Nov 1997
Special Deputy Collector (Land Acquisition Officer), Railways Vs K. Ram Reddy and Others
Andhra Pradesh High Court · (1998) 2 ALT 31
Land Acquisition Act, 1894 — Section 23, 4(1), 51A
High Courts13 Nov 1997
Tadepalligudem Municipality Vs Sri Rama Mandira Gram Seva Sangham, Tallamudunurupadu
Andhra Pradesh High Court · (1998) 4 ALD 413(1) : (1998) 4 ALD 413 : (1998) 1 ALT 127
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 2
High Courts13 Nov 1997
New India Assurance Company Ltd. Vs Kotana Appanna and Others
Andhra Pradesh High Court · (1998) 1 ALD 394 : (1997) 6 ALT 540
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 105, 96(2)Insurance Act, 1938 — Section 64
High Courts13 Nov 1997
Editor, Eenadu Vs S.H.O. and Others
Andhra Pradesh High Court · (1997) 6 ALT 278
Constitution of India, 1950 — Article 21, 226
High Courts13 Nov 1997Dismissed
K. Chandrakant Navaratan Vs Sharada Bai
Andhra Pradesh High Court · (1997) 6 ALT 367
High Courts13 Nov 1997
Akkaramani Simhachalam and Others Vs B. Pydayya and Others
Andhra Pradesh High Court · (1997) 6 ALT 824
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Nov 1997Dismissed
D. Aswatha Reddy and Others Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1998 AP 174 : (1998) 1 ALT 764 : (1998) 1 APLJ 311
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 14
High Courts12 Nov 1997
Provident Fund Inspector, Guntur Vs Chirala Co-operative Spinning Mills Ltd. and Others
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 168 : (1998) 1 ALT(Cri) 232 : (1998) CriLJ 1690
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14, 14(2), 6
High Courts12 Nov 1997Dismissed
Yeluri Vijayabharathi and Others Vs Yeluri Manikyamma and Others
Andhra Pradesh High Court · (1998) 2 ALT 623
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 37
High Courts12 Nov 1997
Smt. Gomathi and Others Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (1998) 1 ALT 760
Hyderabad Metropolitan Water Supply and Sewerage Board Act, 1989 — Section 22Hyderabad Municipal Corporation Act, 1955 — Section 112(3), 388, 429(1)
High Courts11 Nov 1997
M.A. Nayeem Farooqui Vs State of A.P.
Andhra Pradesh High Court · (1998) 1 ALD 103 : (1998) 1 ALD(Cri) 146
Constitution of India, 1950 — Article 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 164, 167, 167(1)Mental Health Act, 1987 — Section 2(1), 20, 21, 22, 23
High Courts11 Nov 1997
Oriental Insurance Company Ltd. Vs S. Babaiah and Others
Andhra Pradesh High Court · (1999) ACJ 1126 : (1998) 1 ALD 248 : (1998) 1 ALT 756 : (1998) 2 CivCC 322
Motor Vehicles Act, 1939 — Section 103, 96(2)Motor Vehicles Act, 1988 — Section 157
High Courts11 Nov 1997
Singareni Colleries Co. Ltd. and Others Vs Kunamalla Pochaiah and Others
Andhra Pradesh High Court · (1998) 1 ALD 247 : (1998) 1 ALT 90
Land Acquisition Act, 1894 — Section 30, 4
High Courts11 Nov 1997
P. Narsimha and Others Vs A.P. Dairy Development Cooperative Federation Limited and Another
Andhra Pradesh High Court · (1998) 2 ALD 167 : (1998) 1 ALT 275
Constitution of India, 1950 — Article 12, 14, 16, 21, 25
High Courts11 Nov 1997
Pokala Polaiah Vs Pokala Avulaiah and Another
Andhra Pradesh High Court · (1998) 1 ALD 251 : (1998) 1 ALT 92 : (1998) 2 CivCC 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2, Order 41 Rule 5, Order 41 Rule 5(2), 115
High Courts11 Nov 1997
T. Ponnuru Shyamala Reddy and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD 252 : (1998) 1 ALD(Cri) 163 : (1998) 1 ALT(Cri) 321
Criminal Procedure Code, 1973 (CrPC) — Section 173(4), 319Penal Code, 1860 (IPC) — Section 120B, 410
High Courts11 Nov 1997
B. Laxmi Narasimha Rao Vs Commissioner of Excise and Prohibition, A.P. Hyd. and Others
Andhra Pradesh High Court · (1998) 3 ALD 164 : (1998) 3 AnWR 16 : (1998) 2 APLJ 143
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 30(1), 31Constitution of India, 1950 — Article 14
High Courts10 Nov 1997Allowed
Mannam Anjamma Vs N. Nageswara Rao and Another
Andhra Pradesh High Court · (1997) 6 ALT 645 : (1998) 1 DMC 688
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5Hindu Marriage Act, 1955 — Section 5
High Courts10 Nov 1997
Bharatia Pulverisers Private Limited, Kommuguda, Asifabad Mandal, Adilabad Dist. Vs Sub-Registrar of Assurances, Asifabad, Adilabad and Another
Andhra Pradesh High Court · (1998) 1 ALD 186 : (1997) 6 ALT 801
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47