High Courts03 Nov 1997
T. Ghanshyam Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 3 ALD 54 : (1998) 2 AnWR 377
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,204 of 1,755
High Courts03 Nov 1997
Y. Venkata Rama Rao and Another Vs Dy. Registrar of Co-operative Societies, Nuzvid, Krishna Dist. and Others
Andhra Pradesh High Court · (1998) 2 ALD 14 : (1998) 1 ALT 516
High Courts03 Nov 1997
Chadalavada Venkata Narayana Prasad Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD 496 : (1998) 1 ALD(Cri) 43 : (1998) 1 ALT(Cri) 286 : (1998) 1 APLJ 122
Criminal Procedure Code, 1973 (CrPC) — Section 451
High Courts01 Nov 1997Allowed
D.K. Yadav Vs Group Commandant, Central Industrial Security Force and Others
Andhra Pradesh High Court · (1998) 1 ALT 206
High Courts01 Nov 1997
M.L. Kantha Rao and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALD 448 : (1998) 1 ALT 632
Andhra Pradesh Education (Amendment) Act, 1993 — Section 78Andhra Pradesh Education Act, 1982 — Section 19, 2(11), 2(35), 78(B), 78ASri Venkateswara University Act, 1954 — Section 36
High Courts01 Nov 1997
Dr. P.R. Krishna Reddy and another Vs Director, National Remote Sensing Agency, Balanagar, Hyd. and others
Andhra Pradesh High Court · (1998) 4 ALD 577 : (1997) 6 ALT 614
High Courts31 Oct 1997
Madhu Mohan Vs Margadarsi Chit Fund Pvt. Ltd., Hyderabad
Andhra Pradesh High Court · (1998) 3 ALD 589 : (1998) 2 ALT 822 : (1998) 2 APLJ 114
Civil Procedure Code, 1908 (CPC) — Section 148, 149, 151
High Courts31 Oct 1997
G. Koteswara Rao and others Vs Chaitanya Grameena Bank, Tenali, Guntur Dist. and others
Andhra Pradesh High Court · (1998) 4 ALD 437 : (1998) 1 ALT 677
Chaitanya Grameena Bank Staff Service Regulations, 1983 — Rule 13, 13(1), 13(2)
High Courts29 Oct 1997Allowed
S. Murali Krishna Vs Commissioner of Police-cum-District Magistrate and Others
Andhra Pradesh High Court · (1997) 6 ALT 563
Penal Code, 1860 (IPC) — Section 468, 471
High Courts29 Oct 1997
State of Andhra Pradesh Vs Durga Wines Industries
Andhra Pradesh High Court · (1998) 1 AnWR 452 : (1999) 115 STC 143
High Courts29 Oct 1997
Mahboob Bi Sahed and Others Vs Shaik Abdul Razack Sahed and Others
Andhra Pradesh High Court · (1998) 2 ALD 81 : (1998) 2 ALT 277
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Oct 1997
Vallabhaneni Rama Chowdary Vs Govt. of A.P.
Andhra Pradesh High Court · (1998) 3 ALD 191
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(2)Penal Code, 1860 (IPC) — Section 407, 420, 468, 469, 471Preventive Detention Act, 1986 — Section 2
High Courts28 Oct 1997
Sripathi Srinivas and Others Vs Regional Manager, APSRTC, Karimnagar Region and Another
Andhra Pradesh High Court · (1998) 1 ALT 464
Constitution of India, 1950 — Article 14
High Courts28 Oct 1997
R. Balanarasamma and Others Vs K. Ramakrishna Reddy and Another
Andhra Pradesh High Court · (1998) 1 ACC 200 : (1999) ACJ 606
Motor Vehicles Act, 1939 — Section 110A, 96(2)
High Courts28 Oct 1997
Nalluru Ravamma and Others Vs Nalluri Kotaiah and Another
Andhra Pradesh High Court · (1998) 1 ALD 403 : (1997) 6 ALT 828
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts28 Oct 1997
J. Karunakara Rao Vs Commissioner of Tenders, Hyderabad and Others
Andhra Pradesh High Court · (1998) 1 ALT 606 : (1998) 1 ARBLR 383
Constitution of India, 1950 — Article 14, 19
High Courts28 Oct 1997
Dudekula Vannur Vs Markapur Municipality and Another
Andhra Pradesh High Court · (1998) 4 ALD 384 : (1998) 1 AnWR 454
Andhra Pradesh Municipalities Act, 1965 — Section 192, 360
High Courts27 Oct 1997
Chandra Rajakumari and Another Vs Commissioner of Police, Hyderabad and Others
Andhra Pradesh High Court · AIR 1998 AP 302 : (1998) 1 ALD 810 : (1998) 1 ALD(Cri) 298 : (1998) 1 ALT 329 : (1998) 4 RCR(Criminal) 631
Constitution of India, 1950 — Article 14, 19, 2, 21, 51Hyderabad City Police Act, 1348 — Section 21Indecent Representation of Women (Prohibition) Act, 1986 — Section 1, 2, 3, 4, 6
High Courts27 Oct 1997
Dr. Vinod Chandra and others Vs State of Andhra Pradesh, Hyderabad and another
Andhra Pradesh High Court · (1999) 2 ALD 161 : (1998) 1 ALT 261
Land Acquisition Act, 1894 — Section 4(1), 5
High Courts27 Oct 1997
Proluguralla Koteswara Rao Vs Maddi Hemalatha Devi
Andhra Pradesh High Court · (1998) 1 ALD 145 : (1997) 6 ALT 770 : (1998) 1 APLJ 26
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8