High Courts27 Oct 1997
A.P. Judicial Employees Association and Others Vs Secretary, Finance and Planning Department, Govt. of A.P. and Others
Andhra Pradesh High Court · (1998) 1 ALD 403(1)
Constitution of India, 1950 — Article 14, 21, 51A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,205 of 1,755
High Courts24 Oct 1997
Varikoppula Rajam and Another Vs State and Another
Andhra Pradesh High Court · (1998) 1 ALD 521 : (1998) 1 ALD(Cri) 44 : (1998) 1 ALT(Cri) 174
Criminal Procedure Code, 1973 (CrPC) — Section 374(3)Limitation Act, 1963 — Article 115, 5Penal Code, 1860 (IPC) — Section 395, 397
High Courts24 Oct 1997Dismissed
Richardson and Cruddas (1972) Ltd. and Another Vs Andhra Pradesh State Electricity Board and Others
Andhra Pradesh High Court · (1997) 6 ALT 309
High Courts24 Oct 1997
Natraj Theatre Vs Deputy Commissioner (Entertainment Tax) and Another
Andhra Pradesh High Court · (1998) 110 STC 330
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 33(10), 33(11)
High Courts24 Oct 1997
N. Sanjeevaiah and Others Vs Andhra Pradesh Agricultural University and Others
Andhra Pradesh High Court · (1998) 1 ALD 324 : (1998) 1 ALT 436
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 7Andhra Pradesh Agricultural University Act, 1963 — Section 35(B)Andhra Pradesh Agricultural University Last Grade Service Regulations, 1982 — Regulation 5, 7
High Courts24 Oct 1997
Natraj Theatre, Giddalur, Prakasam District Vs Deputy Commissioner (Entertainment Tax), Nellore and Another
Andhra Pradesh High Court · (1998) 1 ALD 342
Andhra Pradesh Entertainment Tax Act, 1939 — Section 4Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 33(10)
High Courts24 Oct 1997Dismissed
Bhanu Constructions Company Limited and Another Vs A.P. State Electricity Board and Others
Andhra Pradesh High Court · (1997) 6 ALT 328
Constitution of India, 1950 — Article 12, 14, 226
High Courts23 Oct 1997
Prahami Press Vs Vinedale Distilleries Ltd.
Andhra Pradesh High Court · (1998) 1 ALD 687
Companies Act, 1956 — Section 22, 22(1), 25, 433, 434(1)
High Courts23 Oct 1997
Sudarshan Chemical Industries Ltd. and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 1 ALD 522 : (1998) 1 ALD(Cri) 45 : (1998) CriLJ 2500
Criminal Procedure Code, 1973 (CrPC) — Section 374, 387
High Courts23 Oct 1997
Pranami Press Vs Vinedale Distilleries Ltd.
Andhra Pradesh High Court · (1998) 94 CompCas 926
Companies Act, 1956 — Section 433, 434(1), 439(1)
High Courts22 Oct 1997
Sub-Divisional Forest Officer, Chennur Vs Vijay B. Gulati and Others
Andhra Pradesh High Court · (1998) 1 ALD 117 : (1997) 6 ALT 238 : (1998) 1 APLJ 456 : (1999) 2 RCR(Criminal) 150
Andhra Pradesh Forest Act, 1967 — Section 44(2)Constitution of India, 1950 — Article 14, 19(1), 300
High Courts22 Oct 1997Allowed
D. Venkateshwara Rao Vs Collector and Others
Andhra Pradesh High Court · (1997) 6 ALD 726 : (1998) 1 ALT 229
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52A(1)
High Courts21 Oct 1997
Union of India (UOI) and Others Vs Land Acquisition Officer and Revenue Divisional Officer and Others
Andhra Pradesh High Court · (1997) 6 ALT 529
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 25, 50(2)
High Courts21 Oct 1997
G.R. Reddy Vs Presiding Officer, Labour Court, Godavarikhani and Another
Andhra Pradesh High Court · (1998) 1 ALD 616 : (1997) 6 ALT 664 : (1998) 1 APLJ 82
Constitution of India, 1950 — Article 14, 226
High Courts21 Oct 1997
Kurru Nooka Raju Vs Kurru Vishnumurthy and Another
Andhra Pradesh High Court · (1998) 1 ALT 148 : (1998) 2 CivCC 662
Succession Act, 1925 — Section 372, 373
High Courts21 Oct 1997
Official Receiver, Prakasham District Vs Varra Nagi Reddy and Another
Andhra Pradesh High Court · (1998) 1 ALD 151 : (1997) 6 ALT 623
Provincial Insolvency Act, 1920 — Section 20, 52
High Courts21 Oct 1997
N. Sarada Mani Vs G. Alexander and Another
Andhra Pradesh High Court · AIR 1998 AP 157 : (1997) 6 ALT 270 : (1998) 1 APLJ 445
Constitution of India, 1950 — Article 14Divorce Act, 1869 — Section 10
High Courts21 Oct 1997
Hindustan Shipyard Limited, Visakhapatnam Vs Susarla Nagabhushana Rao and Others
Andhra Pradesh High Court · (1998) 1 ALD 195 : (1997) 6 ALT 514
High Courts21 Oct 1997
Devarakonda Rajesh Babu Vs Nizam Institute of Medical Sciences and Others
Andhra Pradesh High Court · AIR 1998 AP 162 : (1998) 1 ALD 53 : (1997) 6 ALT 290 : (1998) 1 APLJ 463
Constitution of India, 1950 — Article 14, 15, 15(4), 16(4), 309
High Courts20 Oct 1997Dismissed
K. Dorai Vs Union of India (UOI) and Others
Andhra Pradesh High Court · (1997) 6 ALT 661
Debts Recovery Tribunal (Procedure) Rules, 1993 — Rule 3(2), 5(3)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22