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Andhra Pradesh High Court judgments

35,098 judgments · page 1,207 of 1,755

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High Courts15 Oct 1997

V.S.R. Murthy and Others Vs Engineer-in-Chief (Irrigation Wing), I and C.A.D. Department, Govt. of A.P. and Others

Andhra Pradesh High Court · (1997) 5 ALT 696

Constitution of India, 1950 — Article 14, 16(1), 21, 226, 41General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 2
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High Courts15 Oct 1997

S. Hussain and Another Vs Shah Purchand and Others

Andhra Pradesh High Court · (1998) 2 ALD 244 : (1998) 2 ALT 669 : (1999) 1 CivCC 76

Guardians and Wards Act, 1890 — Section 29Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 16, 19
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High Courts14 Oct 1997

N. Anjaneyulu Vs Government of A.P. and Others

Andhra Pradesh High Court · (1998) 4 ALD 377

Land Acquisition (Amendment) Act, 1984 — Section 4(1), 5Land Acquisition Act, 1894 — Section 17(4), 4(1)
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High Courts14 Oct 1997

K. Rajesh Babu Vs Superintendent of Police and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 673 : (1997) 6 ALT 1 : (1998) 1 APLJ 1

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 226
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High Courts14 Oct 1997Dismissed

Veeramreddi Nagabhushana Rao Vs State of A.P.

Andhra Pradesh High Court · (1997) 6 ALD 746 : (1998) 1 ALT 35

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
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High Courts14 Oct 1997

B. Sudarshan Reddy Vs Joint Collector, R.R. Dist, Hyderabad and Another

Andhra Pradesh High Court · (1998) 2 ALD 648 : (1998) 1 ALT 12 : (1998) 1 APLJ 123

Andhra Pradesh (Ceiling on Agricultural Holdings) Act, 1961 — Section 5(2), 7(3), 7(4)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 4, 50
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High Courts14 Oct 1997

T. Narendra Chowdhary Vs N.M. Choudhary and Others

Andhra Pradesh High Court · (1998) 2 ALT 87

Constitution of India, 1950 — Article 226
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High Courts14 Oct 1997Allowed

Chandra Plastic Industries Vs Parasmal Jain, Proprietor, Oswal Trading Company

Andhra Pradesh High Court · (1997) 6 ALT 778 : (1998) 2 RCR(Criminal) 582

Copyright Act, 1957 — Section 55, 62Trade and Merchandise Marks Act, 1958 — Section 111, 111(1), 111(2), 111(4)
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High Courts14 Oct 1997

Sitani Roller Flour Mills Pvt. Ltd., Medchal, R.R. Dist. and others Vs Government of India, (Ministry of Food), New Delhi and others

Andhra Pradesh High Court · (1999) 2 ALD 143

Food Corporations Act, 1964 — Section 13, 6
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High Courts14 Oct 1997Allowed

Seela Venkata Subbaiah Vs Jinka Muni Swamy and Another

Andhra Pradesh High Court · (1997) 6 ALT 654 : (1998) 1 APLJ 17 : (1998) 3 CivCC 301

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 7 Rule 6Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 113, 17
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High Courts14 Oct 1997Dismissed

Polaki Rojamani and Others Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (1997) 6 ALD 511 : (1997) 5 ALT 773 : (1997) 3 APLJ 392

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 30, 53
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High Courts14 Oct 1997

Secunderabad Club, Picket, Secunderabad Vs Addl. Industrial Tribunal-cum-Addl. Labour Court, Hyd. and others

Andhra Pradesh High Court · (1998) 4 ALD 406

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25, 2A(2)
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High Courts14 Oct 1997

Kanbhampati Srihari Vs Nallamalli Kanchivaradharanjan and Others

Andhra Pradesh High Court · (1998) 1 ALD 3 : (1998) 1 ALT 510 : (1998) 1 APLJ 138

Easements Act, 1882 — Section 15, 18
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High Courts13 Oct 1997

I.V.N. Raju and others Vs State of A.P. and Others

Andhra Pradesh High Court · AIR 1998 AP 218 : (1998) 6 ALD 585 : (1998) 1 ALT 199

Constitution of India, 1950 — Article 21, 226
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High Courts13 Oct 1997

Divisional Railway Manager, South Central Railway, Vijayawada and Another Vs Labour Enforcement Officer (Central), Rajahmundry and Others

Andhra Pradesh High Court · (1998) 1 ALT 40

Minimum Wages Act, 1948 — Section 2, 20(3), 3, 4, 5
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High Courts13 Oct 1997

G. Malakonda Reddy Vs Andhra Bank Officer Union and Another

Andhra Pradesh High Court · (1998) 1 ALD 197 : (1997) 6 ALT 90

Constitution of India, 1950 — Article 226
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High Courts13 Oct 1997

B. Srihari Prasad Vs Avet Chemicals (P) Ltd. and Another

Andhra Pradesh High Court · (1998) 2 ALD 415 : (1998) 1 ALD(Cri) 171 : (1999) 1 ALT(Cri) 110

Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 156(3), 406, 420
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High Courts13 Oct 1997Allowed

Budati Rajendra Prasad Vs Kolamudi Ramachandra Rao

Andhra Pradesh High Court · (1997) 6 ALD 755 : (1997) 6 ALT 819 : (1998) 1 APLJ 8 : (1998) 3 CivCC 284 : (1998) 2 CivCC 231

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
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High Courts01 Oct 1997Dismissed

Challapureddy Venkata Rao Vs Revenue Divisional Officer and Another

Andhra Pradesh High Court · (1998) 1 ALT 405

Andhra Pradesh Panchayat Raj Act, 1994 — Section 156(2), 22, 22(2), 245
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High Courts01 Oct 1997

Lingam Govindarao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1998) 1 ALD 525 : (1998) 1 ALD(Cri) 48 : (1998) 1 ALT(Cri) 206

Criminal Procedure Code, 1973 (CrPC) — Section 376Penal Code, 1860 (IPC) — Section 109, 366, 375, 420
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