High Courts01 Oct 1997Dismissed
Farahat Ali (died) Per L.Rs. Vs Sajid Ali and Others
Andhra Pradesh High Court · (1998) 1 ALT 521
Transfer of Property Act, 1882 — Section 106, 111, 116
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,098 judgments · page 1,208 of 1,755
High Courts01 Oct 1997
Dr. M. Mohan Babu Vs State of Andhra Pradesh, Commissioner of Police, Hyderabad City and another
Andhra Pradesh High Court · (1999) 2 ALD 135 : (1998) CriLJ 457
Constitution of India, 1950 — Article 19(1), 226
High Courts01 Oct 1997
Kalegara Naga Subba Lakshmi Vs Meduri Subbanna and Another
Andhra Pradesh High Court · (1998) 2 ALD 93 : (1998) 1 ALT 825 : (1998) 1 APLJ 326
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 11, 15Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts01 Oct 1997
G.V. Sekhara Rao Vs Registrar A.U. Waltair and Others
Andhra Pradesh High Court · (1998) 1 ALD 689
Andhra Pradesh University Act, 1991 — Section 38(1), 39, 56, 57(3)Andhra University Act, 1925 — Section 35(A)Osmania University Act, 1959 — Section 38
High Courts01 Oct 1997
M. Mohan Babu Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1997) 10 AP CK 0026
Constitution of India, 1950 — Article 14, 19(1), 19(2), 19(3)Hyderabad City Police Act, 1348 — Section 21, 22(1)
High Courts01 Oct 1997Allowed
G.R.R. Chowdhary and Another Vs State Transport Authority and Others
Andhra Pradesh High Court · (1997) 6 ALT 732 : (1998) 1 APLJ 88
Motor Vehicles Act, 1988 — Section 113, 194
High Courts01 Oct 1997Dismissed
Dilip Kumar M. Patel Vs Kanugu Shankar and Others
Andhra Pradesh High Court · (1997) 5 ALT 682
Transfer of Property Act, 1882 — Section 106
High Courts01 Oct 1997Allowed
Talasila Sandhya Vs Andhra Pradesh State Road Trans. Corpn. and Another
Andhra Pradesh High Court · (1999) ACJ 629
Evidence Act, 1872 — Section 106, 118, 2Penal Code, 1860 (IPC) — Section 338
High Courts01 Oct 1997
G. Shankar and Others Vs Special Cadre Deputy Registrar/District Co-operative Officer, Adilabad and Others
Andhra Pradesh High Court · (1998) 1 ALD 69 : (1997) 6 ALT 368
Constitution of India, 1950 — Article 14
High Courts30 Sept 1997
K. Suryaprakash Vs Assistant Secretary, Regional Transport Authority, Hyderabad, South and Others
Andhra Pradesh High Court · (1998) 3 ALD 647 : (1997) 6 ALT 364
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 6
High Courts30 Sept 1997
M. Janakiramaiah Vs Government of A.P. and Others
Andhra Pradesh High Court · (1998) 2 ALD 319
Andhra Pradesh Revised Pension Rules, 1980 — Rule 9Civil Procedure Code, 1908 (CPC) — Section 60Civil Services Regulations — Regulation 351
High Courts30 Sept 1997
Putta Mangayamma and Others Vs State of A.P.
Andhra Pradesh High Court · (1998) 4 ALD 379 : (1997) 6 ALT 86
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 12(5), 3, 8, 9
High Courts30 Sept 1997Dismissed
Shaik Mohammed Vs Mohd. Mahmood Ali
Andhra Pradesh High Court · (1997) 6 ALD 525 : (1997) 6 ALT 792 : (1997) 3 APLJ 441
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 9(1)
High Courts30 Sept 1997Allowed
Barakati Veerabhadra Rao and Others and Kota Appa Rao @ Nalla and Another Vs State of A.P.
Andhra Pradesh High Court · (1997) 6 ALT 313 : (1997) 2 ALT(Cri) 945
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 427
High Courts29 Sept 1997
S. Rama Rathnamma and Others Vs G. Lavanyavathi
Andhra Pradesh High Court · (1998) 2 ALD 518
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts29 Sept 1997
Rayalaseema Roller Flour Mills, Cuddapah Vs A.P. State Electricity Board, Vidyut Soudha, Somajiguda, Hyderabad and Another
Andhra Pradesh High Court · AIR 1998 AP 118 : (1998) 1 ALD 543 : (1997) 6 ALT 254
Constitution of India, 1950 — Article 142, 226Electricity (Supply) Act, 1948 — Section 49
High Courts29 Sept 1997Dismissed
Challa Lakshminarayana and Another Vs Principal Subordinate Judge and Others
Andhra Pradesh High Court · (1997) 6 ALT 814
Andhra Pradesh Municipalities Act, 1965 — Section 5
High Courts29 Sept 1997
Kalyani Industries, Golapur (V) Hanamkonda Mandal, Warangal Dist. Vs General Manager, District Industries Centre, Warangal Dist. and Others
Andhra Pradesh High Court · (1998) 1 ALD 505
Air (Prevention and Control of Pollution) Act, 1981 — Section 16, 2, 22, 22A, 31Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 1(3), 11, 13, 13(4), 14Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
High Courts29 Sept 1997
Putcha Saradamba Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 5 ALD 719 : (1998) 2 AnWR 574
Andhra Pradesh Government Servants (Family Pension) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 14, 19Family Pension Rules — Rule 3
High Courts29 Sept 1997Dismissed
Pothula Rama Rathnamma and Others Vs Gorle Lavanyavathi
Andhra Pradesh High Court · (1998) 1 ALT 271 : (1998) 1 APLJ 104
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Specific Relief Act, 1963 — Section 37