High Courts13 Mar 2026Allowed
Shaik Nagoor, S/O. Sk. Mastan Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0360
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2026
544 judgments · page 25 of 28
High Courts13 Mar 2026Allowed
Kondapalli Subba Rao Vs Pothina Srinivasa Rao & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0359
Code Of Criminal Procedure, 1973 - Section 397, 401Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 438, 442Negotiable Instruments Act, 1881 - Section 138, 142
High Courts11 Mar 2026Allowed
Shaik Baji And Others Vs State Of Ap And Others
Andhra Pradesh High Court · (2026) 03 AP CK 0366
Code Of Criminal Procedure, 1973 - Section 161, 212, 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 498A
High Courts11 Mar 2026Disposed Of
Anantha Lakshmi Durga, W/O. Anantha Satya Udhiaya Bhaskai- Rao Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0365
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code Of Criminal Procedure, 1973 - Section 173(8)Indian Penal Code, 1860 - Section 114, 201, 302, 506
High Courts10 Mar 2026Disposed Of
N. Audilakshmamma Vs Dist Judge Chittoor Dist Another, Chittoor, Chittoor District & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0358
High Courts10 Mar 2026Allowed/ Dismissed
Kingcrown Shipping And Trading Vs M V Usuki, A Motor Vessel Flying The Flag Of Cyprus & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0357
High Courts07 Mar 2026Dismissed
Chennuru Krishna Reddy, S/O. Subbarami Reddy Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0354
Indian Easements Act, 1882 - Section 15Constitution Of India, 1950 - Article 226
High Courts07 Mar 2026
M/S. Sri Sreenivasa Marbles And Granites Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0353
High Courts07 Mar 2026Dismissed
Sudha Prathima & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0352
Code Of Criminal Procedure, 1973 - Section 482
High Courts06 Mar 2026Dismissed
M.Vijay Bhaskara Reddy, S/O Janardhan Reddy Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 03 AP CK 0349
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 61(2), 274, 275, 299, 316(5), 318(3), 318(4), 336(3), 340(2)Food Safety And Standards Act, 2006 - Section 51, 59
High Courts02 Mar 2026Disposed Of
Mangalapudi Murali,, S/O Babu Rao Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 03 AP CK 0347
Constitution Of India, 1950 - Article 14, 21
High Courts02 Mar 2026Dismissed
M. Siva Gangadhar, And Others Vs M Raghavendra And Others
Andhra Pradesh High Court · (2026) 03 AP CK 0346
Code Of Civil Procedure, 1908 - Section 24
High Courts27 Feb 2026Allowed
Official Liquidator, Attached To The Hon'ble High Court Of Telangana And Andhra Pradesh, 1st Floor. Corporate Bhawan, Bandlaguda, Nagole, Hyderabad-500068 Vs Nil
Andhra Pradesh High Court · (2026) 02 AP CK 1596
Companies Act, 1956 - Section 462, 551Companies (Court) Rules, 1959 - Rule 298, 306
High Courts27 Feb 2026Allowed
Official Liquidator, Attached To The Honble High Court Of Telangana, And Andhra Pradesh, 1st Floor. Corporate Bhawan, Bandlaguda, Nagole, Hyderabad-500068 Vs Nil
Andhra Pradesh High Court · (2026) 02 AP CK 1595
Companies Act, 1956 - Section 462, 551Companies (Court) Rules, 1959 - Rule 298, 306
High Courts25 Feb 2026Disposed Of
L.Sanyasi, S/O Sanyasi & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1594
High Courts25 Feb 2026Disposed Of
Asian Timber Estates, Chenchupeta, Tenali, Guntur District, Andhra Pradesh Vs State Of AP & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1593
High Courts23 Feb 2026Dismissed
Koperla Vijaya Bhaskar Vs Deputy Assistant Commissionerstii, Markapur Circle, Markapur & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1591
Goods And Services Tax Act, 2017 - Section 74Central Goods And Services Tax Act, 2017 - Section 161Constitution Of India, 1950 - Article 226
High Courts23 Feb 2026Dismissed
M.Venkatesulu, S/O Late M.Thippanna Vs Registrar Administration, High Court A.P., Amaravathi, Vijayawada & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1590
Indian Penal Code, 1860 - Section 510Andhra Pradesh Civil Services (Classification, Control & Appeal) Rules, 1991 - Rule 9(ix)Andhra Pradesh Civil Services (Conduct) Rules, 1964 - Rule(3)
High Courts23 Feb 2026Allowed
Harsha Trading Private Limited, 37-4-2, Viswarupa Renault, Nh-5, Opposite Coca-Colacompany, Kapparada Industrial Area, Visakhapatnam- 530016 Vs Additional Commissioner Of Central Tax, D.No.3-30-15, Ring Road, Nalanda Nagar, Navabharath Nagar, Guntur, Andhra Pradesh-522006 2 & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1589
Goods And Services Tax Act, 2017 - Section 107Central Goods And Services Tax (CGST) Rules, 2017 - Rule 108
High Courts23 Feb 2026Allowed
Reddy Rani Swapna Vs Union Of India & Ors
Andhra Pradesh High Court · (2026) 02 AP CK 1588
Income Tax Act, 1961 - Section 142(1), 144, 144B, 144(2), 156