High Courts23 Jan 2026Disposed Of
P Gowri Gnana Prakash Reddy Vs State Of Ap
Andhra Pradesh High Court · (2026) 01 AP CK 1347
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2026
544 judgments · page 27 of 28
High Courts22 Jan 2026Disposed Of
Pasupuleti Chalapathy Vs State Of Andhra Pradesh And Others
Andhra Pradesh High Court · (2026) 01 AP CK 1344
Constitution Of India, 1950 - Article 226
High Courts22 Jan 2026Disposed Of
Gowda Prameela Kumari Vs Allu Srinivasa Rao & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1343
Code Of Civil Procedure, 1908 - Order 21 Rule 58
High Courts22 Jan 2026Allowed
Shaikli Razak & Ors Vs State Of A P & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1342
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r)(s), 3(2)(va)14A(2), 15ABharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Bharatiya Nyaya Sanhita, 2023 - Section 118(1), 118(2), 118(5)
High Courts20 Jan 2026Allowed
M/S Munchester Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1339
Central Goods And Services Tax Act, 2017 - Section 46, 62, 62(2), 107(1)
High Courts19 Jan 2026Disposed Of
Abuvar Shaik Koppella Abujar Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1341
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 121(1), 126(2), 132, 190, 191(2), 191(3)
High Courts19 Jan 2026Disposed Of
Talluri Surya Kumari Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1340
Code Of Criminal Procedure, 1973 - Section 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528
High Courts19 Jan 2026Disposed Of
Mannepalli Chaitanya Sai & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1338
Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 35(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 85
High Courts19 Jan 2026Disposed Of
Kothapalli Victor Babu & Ors Vs State Of Andhra Pradesh & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1337
Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 118(1), 351(2)
High Courts19 Jan 2026Allowed
K Chandana, W/O K.Bhupathi Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1336
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 103(1)
High Courts19 Jan 2026Allowed
Varla Naresh, S/O. Chinnabba Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1335
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109(1)
High Courts19 Jan 2026Allowed
Yadali Satya Sai Nadh, S/O. Niranjan Vs Sunkara Swarajya Lakshmi & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1334
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Negotiable Instruments Act, 1881 - Section 138
High Courts19 Jan 2026Allowed/ Dismissed
Oilmar Dmcc, A Company Incorporated Under The Laws Of United Arab Emirates Vs Mv Hoanh Son Univers & Ors
Andhra Pradesh High Court · (2026) 01 AP CK 1333
High Courts16 Jan 2026Allowed
Marisetty Durga Prasad, Pidimgoyyi Village Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1332
Code Of Criminal Procedure, 1973 - Section 438Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Andhra Pradesh Prohibition (Amendment) Act, 2020 - Section 7B, 8B
High Courts16 Jan 2026Allowed
Malla Bhanu, S/O Naga Surya Appa Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1331
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(A), 22(b), 25
High Courts16 Jan 2026Allowed
Gaddam Chandra Mouli, S/O. Gaddam Nagaraja Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1330
Code Of Criminal Procedure, 1973 - Section 437, 439Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts16 Jan 2026Allowed
Jettiboina Praveen, S/O. Venkata Rao & Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1329
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 305(d), 331(d)
High Courts08 Jan 2026Allowed
Laiju, S/O. Habeeb & Ors Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1328
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(B)
High Courts08 Jan 2026Dismissed
Sembi Prasad Rao Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1327
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(C)
High Courts08 Jan 2026Allowed
Pangi Sadno Alias Chadunu Vs State Of Andhra Pradesh
Andhra Pradesh High Court · (2026) 01 AP CK 1326
BharatiyaNagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(c), 20(b)(ii)(c)