COURT ARCHIVE

Andhra Pradesh High Court judgments, 2026

544 judgments · page 24 of 28

High Courts17 Apr 2026Disposed Of

Dadam Babu Reddy, S/O. Dadam Thimma Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0594

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 103(1), 115(2)

Read judgment

High Courts17 Apr 2026Allowed

Duggasani Shiva Reddy & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0592

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r)(s), 14ABharatiya Nagarik Suraksha Sanhita, 2023 - Section 480Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 308(2), 324(4), 333, 351(2)(3)

Read judgment

High Courts17 Apr 2026Disposed Of

C.V. Raman Institute Of Management Studies Vs G Jayalakshmi & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0591

Read judgment

High Courts06 Apr 2026Disposed Of

Kondrakonda Samrajyam,, W/O. Surya Prakasa & Ors Vs State Of Andhra Pradesh, Department Of Revenue & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0026

Read judgment

High Courts06 Apr 2026Dismissed

Main Ramanayya,, S/O M. Papayya & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0025

Read judgment

High Courts06 Apr 2026Dismissed

Reliance General INS Co Ltd., Hyderabad Vs Golla Nagmalleswari Guntur Dist 12 Thers & Ors

Andhra Pradesh High Court · (2026) 04 AP CK 0024

Indian Penal Code, 1860 - Section 304A

Read judgment

High Courts06 Apr 2026Allowed

Khora Gobindha,, S/O. Late Rama Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0023

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b)(ii)(B)

Read judgment

High Courts06 Apr 2026Allowed

Miriyala Dinesh Kumar & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 04 AP CK 0022

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 318(4), 329(3), 331(1), 336(2), 338, 339, 340(2), 351(2)

Read judgment

High Courts30 Mar 2026Allowed

Mori Ganesh, S/O. Rambabu Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0376

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8(C), 20(b), 25

Read judgment

High Courts30 Mar 2026Disposed Of

Rishikanth Gupta, S/O. Mohanlal Gupta & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0375

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 61(2), 316(5), 338, 336(3), 340(2)

Read judgment

High Courts30 Mar 2026Disposed Of

Nallachennugari Bhaskara Reddy Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0374

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 109, 118(2), 126(2), 351(2)

Read judgment

High Courts24 Mar 2026Allowed

Talam Hari Venkata Sairam Santosh Manikanta & Ors Vs Talam Lakshmi Prasanna Kondeti Lakshmi Prasanna & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0372

Bharatiya Nagarik Suraksha Sanhita Act, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 85, 351(2)Dowry Prohibition Act, 1961 - Section 3, 4

Read judgment

High Courts24 Mar 2026Allowed

Venkateswara Educational Society, (Regd. No. 1309/2019) 25-12-15/2/John Street, N.R. Peta, Eluru Eluru District Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0371

Andhra Pradesh Education Act, 1982 - Section 20, 20(3), 100

Read judgment

High Courts24 Mar 2026Allowed

Ajay Kumar Sugandh, S/O.Jeet Rai Sugandh Vs State Through The Investigating Officer, Special Investigation Team (Sit), Additional Superintendent Of Police (Admn.), Tirupati & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0368

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 49, 61(2), 274, 275, 299, 316(5), 318(3), 318(4)Food Safety And Standards Act, 2006 - Section 51, 59

Read judgment

High Courts24 Mar 2026Allowed

Rallapalli Srinivasa Sri Venkata Rama Subrahmanyam @ Rssvr Subrahmanyam Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0367

Read judgment

High Courts23 Mar 2026Disposed Of

Dasari Siva,, S/O Babu & Ors Vs State Of Andhra Pradesh

Andhra Pradesh High Court · (2026) 03 AP CK 0370

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 480, 483Bharatiya Nyaya Sanhita, 2023 - Section 109(1), 118(1), 190, 191(2), 191(3)Arms Act, 1959 - Section 25(1)(b)

Read judgment

High Courts13 Mar 2026Disposed Of

M A Madhusudana Murthy Alias Aka Mallepula Madhu & Ors Vs State Of Andhra Pradesh & Ors

Andhra Pradesh High Court · (2026) 03 AP CK 0364

Code Of Criminal Procedure, 1973 - Section 41, 41(A), 482Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35, 35(3), 528Indian Penal Code, 1860 - Section 34, 109, 323, 324, 341, 506

Read judgment

High Courts13 Mar 2026Dismissed

APSRTC., Musheerabad, HYD.,, Rep. By Its Managing Director Cum Vice Chairman, Musheerabad, Hyderabad Vs P Jyothi Chittoor DT And 4 Others

Andhra Pradesh High Court · (2026) 03 AP CK 0363

Motor Vehicles Act, 1988 - Section 173Code Of Civil Procedure, 1908 - Section 34Code Of Civil Procedure, 1908 - Order 41 Rule 16, Order 41 Rule 17, Order 41 Rule 18, Order 41 Rule 19, Order 41 Rule 20, Order 41 Rule 21

Read judgment

High Courts13 Mar 2026Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Golla Gummakonda Jayaramudu 2 Ots

Andhra Pradesh High Court · (2026) 03 AP CK 0362

Read judgment

High Courts13 Mar 2026Disposed Of

Gudipoodi Balakrishna Vs Union Of India And Others

Andhra Pradesh High Court · (2026) 03 AP CK 0361

Read judgment