High Courts28 Nov 2016Disposed Off
N. Seshaiah Vs Union of India
Andhra Pradesh High Court · (2017) 1 ALT 303 : (2017) 2 AndhLD 274
Constitution of India, 1950 - Article 141, Article 144
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 5 of 38
High Courts28 Nov 2016Disposed Off
Vunyala Gopal Vs Lolakpuri Mahender
Andhra Pradesh High Court · (2017) 1 ALTCrl 170 : (2017) 1 AndhLDCriminal 755 : (2017) 1 HLT(Crl) 506
Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts28 Nov 2016Disposed Off
Bommaku Rohitha Vs Union of India
Andhra Pradesh High Court · (2017) 1 ALT 394 : (2017) 2 AndhLD 616
Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Disposed Off
Sharada Bai Vs Satyanarayana Peeti
Andhra Pradesh High Court · (2017) 2 ALT 211 : (2017) 2 AndhLD 232
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, Order 20 Rule 18, Order 26 Rule 13, Order 26 Rule 14, Section 75
High Courts25 Nov 2016Allowed
State of A.P. Vs Yekkaluri Siva Krishna @ Yogi
Andhra Pradesh High Court · (2017) 1 ALTCrl 81
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 302, Section 34, Section 379
High Courts25 Nov 2016Disposed Off
Ketineni Chandrasekhar Rao Vs Boppana Seshagiri Rao
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 30 : (2017) 1 ALT 715 : (2017) 3 AndhLD 224
Partnership Act, 1932 - Section 14, Section 15, Section 43, Section 45, Section 72
High Courts25 Nov 2016Disposed Off
M/s. S.R.C. Company, Engineers & Contractors Vs Union of India
Andhra Pradesh High Court · (2017) 2 ALT 233 : (2017) 3 AndhLD 48
High Courts24 Nov 2016Disposed Off
Kattula Kanaka Veeraiah Vs Basava Hari Sankara Rao
Andhra Pradesh High Court · (2017) 2 AndhLD 662
High Courts24 Nov 2016Disposed Off
Sharada Bai Vs Navratan Vyas
Andhra Pradesh High Court · (2017) 3 AndhLD 212 : (2017) 1 HLT 143
Evidence Act, 1872 - Section 118
High Courts24 Nov 2016Disposed Off
Narendra Agrawal Vs Managing Director, Indian Immunologicals Limited, Hyderabad
Andhra Pradesh High Court · (2017) 1 ALT 237 : (2017) 3 AndhLD 177
Constitution of India, 1950 - Article 12, Article 226
High Courts23 Nov 2016Allowed
Hamidan Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 219 : (2017) 1 AndhLDCriminal 802
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 3
High Courts23 Nov 2016Allowed
T. Madan Mohan Reddy Vs Principal Secretary to Revenue Department
Andhra Pradesh High Court · (2017) 1 ALT 218 : (2017) 2 AndhLD 242
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 215
High Courts22 Nov 2016Disposed Off
Anti Maleria Workers Welfare Association Vs Rashtriya Ispat Nigam Limited
Andhra Pradesh High Court · (2017) 1 ALT 706 : (2017) 2 AndhLD 219 : (2017) 2 CLR 135 : (2017) 153 FLR 431
High Courts22 Nov 2016Disposed Off
Boya Ramappa Vs Joint Collector District Collector, Anantapur District
Andhra Pradesh High Court · (2017) 2 ALT 237 : (2017) 2 AndhLD 214
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3(3)
High Courts21 Nov 2016Dismissed
Ramesh Gaikwad Vs N.S. Prakasam
Andhra Pradesh High Court · (2017) 2 ALT 43 : (2017) 2 AndhLD 444
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 95Specific Relief Act, 1963 - Section 22
High Courts21 Nov 2016Disposed Off
B. Seshaphani Rao Vs Chairman and Managing Director
Andhra Pradesh High Court · (2017) 1 ALT 540 : (2017) 2 AndhLD 208 : (2017) 153 FLR 434
Industrial Disputes Act, 1947 - Section 33(C)(1), Section 33(C)(2)
High Courts21 Nov 2016Allowed
S.R. Tewari Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALTCrl 162 : (2017) 1 AndhLDCriminal 777 : (2017) 1 Crimes 337 : (2017) 1 HLT(Crl) 36
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420
High Courts18 Nov 2016Disposed Off
Google India Private Limited Vs M/S Visaka Industries Limited
Andhra Pradesh High Court · (2017) 1 ALT 620
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Section 100
High Courts18 Nov 2016Disposed Off
Mohd. Ayub Ismail Vs Mrs. Fouzia Mohiuddin
Andhra Pradesh High Court · (2017) 1 ALT 597 : (2017) 3 AndhLD 407
High Courts18 Nov 2016Disposed Off
Mohd. Anwar Hussain Vs P. Naresh Kumar
Andhra Pradesh High Court · (2017) 1 HLT 94
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 10(2)(i), Section 10(2)(v), Section 10(3)(iii)(a), Section 10(3)(iii)(b), Section 22