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Andhra Pradesh High Court judgments, 2016

743 judgments · page 4 of 38

High Courts02 Dec 2016Disposed Off

G.N. Naidu Vs Mohd. Farook Ali Khan

Andhra Pradesh High Court · (2017) 2 ALT 611 : (2017) 1 HLT 690

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Evidence Act, 1872 - Section 101, Section 45, Section 73
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High Courts02 Dec 2016Dismissed

M/s Sushee Ventures Private Limited Vs Rahul Agarwal

Andhra Pradesh High Court · (2017) 172 AIC 310 : (2017) 1 ALT 257 : (2017) 2 AndhLD 360 : (2017) 1 HLT 368

Arbitration and Conciliation Act, 1996 - Section 2(1)(e), Section 9Development Agreement-cum-General Power of Attorney - Clause 26
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High Courts02 Dec 2016Disposed Off

M. Mallareddy Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 2 ALT 478 : (2017) 3 AndhLD 90 : (2017) 1 HLT 793

Constitution of India, 1950 - Article 226Notaries Act, 1952 - Section 5(2)Notaries Rules, 1956 - Rule 8(4-A)
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High Courts30 Nov 2016Dismissed

Arepalli Chalapathi Rao Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 441 : (2017) 1 HLT(Crl) 307

Evidence Act, 1872 - Section 106, Section 11, Section 24, Section 3, Section 3, Section 8Penal Code, 1860 (IPC) - Section 302
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High Courts30 Nov 2016Disposed Off

R. Suresh Babu Vs G. Rajalingam

Andhra Pradesh High Court · (2017) AIRCC 1426 : (2017) 1 ALT 668 : (2017) 2 AndhLD 282 : (2017) 1 HLT 440

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17(1)(g)
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High Courts30 Nov 2016Dismissed

Kurapati Steevan Vs Union of India

Andhra Pradesh High Court · (2017) 1 ALT 275 : (2017) 2 AndhLD 13 : (2017) 1 HLT 175 : (2017) 2 ICC 275

Contempt of Courts Act, 1971 - Section 19Letters Patent Appeal - Clause 15
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