High Courts14 Dec 2016Disposed Off
I. Tarakaraman Vs Banking Service Recruitment Board
Andhra Pradesh High Court · (2017) 1 ALT 814 : (2017) 3 AndhLD 318
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 3 of 38
High Courts13 Dec 2016Disposed Off
Shaik Liyaqat Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 312 : (2017) 1 AndhLDCriminal 452
High Courts13 Dec 2016Disposed Off
Syed Irfan Mohammed Vs Union of India
Andhra Pradesh High Court · (2017) 2 AndhLD 726
High Courts13 Dec 2016Disposed Off
Ramba Narayana Murthy Vs Nimmagada Eswara Venkata Narasimha Rao
Andhra Pradesh High Court · (2017) 2 ALT 443 : (2017) 3 AndhLD 83 : (2017) 1 HLT 650
Civil Procedure Code, 1908 (CPC) - Section 9Constitution of India, 1950 - Article 227Legal Services Authorities Act, 1987 - Section 21
High Courts13 Dec 2016Disposed Off
The United India Insurance Company Limited Vs Bathina Ramanamma
Andhra Pradesh High Court · (2017) 2 ACC 693 : (2017) 3 AndhLD 238 : (2017) 1 HLT 632
Motor Vehicles Act, 1988 - Section 163-A
High Courts13 Dec 2016Disposed Off
Arvind Kumar Goel Vs The Sub Divisional Co-operative Officer/Arbitrator
Andhra Pradesh High Court · (2017) 2 ALT 576 : (2017) 1 HLT 844
Andhra Pradesh Co-operative Societies Act, 1964 - Section 78Civil Procedure Code, 1908 (CPC) - Order 47Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Disposed Off
S.K. Pushpalatha Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 2 ALT 120 : (2017) 1 HLT 662
Hyderabad Municipal Corporation Act, 1955 - Section 90, Section 91Hyderabad Municipal Corporation Rules - Rule 4, Rule 5
High Courts09 Dec 2016Disposed Off
Mohammed Ghouse Mohiuddin Vs Syed Ismail Mohammed Shah
Andhra Pradesh High Court · (2017) 1 ALT 779 : (2017) 1 AndhLD 482
High Courts09 Dec 2016Disposed Off
Nara Chandrababu Naidu Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 100 : (2017) 1 HLT(Crl) 48
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 12, Section 156(3), Section 190, Section 190(1), Section 200, Section 202(1), Section 210, Section 482Evidence Act, 1872 - Section 45A
High Courts09 Dec 2016Disposed Off
K. Vinay Kumar Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 413 : (2017) 1 AndhLDCriminal 784
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 354, Section 366, Section 420
High Courts09 Dec 2016Disposed Off
Vyasashramam Amanduru Village Vs Chundru Booshana Kumari
Andhra Pradesh High Court · (2017) 171 AIC 663 : (2017) 1 ALT 299 : (2017) 1 CivCC 594 : (2017) 2 ICC 48
Stamp Act, 1899 - Section 2Transfer of Property Act, 1882 - Section 5
High Courts09 Dec 2016Dismissed
State of Andhra Pradesh Vs Kokatam Indiramma @ Indiravathi
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 810
High Courts08 Dec 2016Disposed Off
R. Srinivasa Rao Vs The Union of India
Andhra Pradesh High Court · (2017) 2 ALT 458 : (2017) 1 HLT 659
Constitution of India, 1950 - Article 19(1)(g)
High Courts08 Dec 2016Disposed Off
P. Jhon Brittio Vs Potluri Srinivas Chaowdary
Andhra Pradesh High Court · (2017) 2 ALT 468
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151
High Courts07 Dec 2016Disposed Off
Ratnam Sundara Raju Vs Sri Raja Rajeswari Ammavari Devastanam
Andhra Pradesh High Court · (2017) 2 ALT 475 : (2017) 2 AndhLD 746
High Courts07 Dec 2016Disposed Off
Transmission Corporation of Andhra Pradesh Limited (A.P.Transco) Vs M/s. Equipment Conductors and Cables Limited
Andhra Pradesh High Court · (2017) 1 ALT 736 : (2017) 1 HLT 282
Arbitration and Conciliation Act, 1996 - Section 34, Section 36, Section 85(2)(a)Civil Procedure Code, 1908 (CPC) - Section 40
High Courts07 Dec 2016Disposed Off
P. Padmanabhaiah Vs G. Srinivasa Rao
Andhra Pradesh High Court · (2017) 173 AIC 697 : (2017) 1 ALT 710 : (2017) 2 AndhLD 368 : (2017) 2 CivCC 131 : (2017) 1 HLT 715
Evidence Act, 1872 - Section 45
High Courts06 Dec 2016Disposed Off
M/s. Shivam Smelters (P) Ltd. Vs Recovery Officer, Employees P.F. Organisation
Andhra Pradesh High Court · (2017) 2 ALT 78 : (2017) 3 AndhLD 6 : (2017) 2 CLR 139 : (2017) 153 FLR 638 : (2017) 1 HLT 686
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 11, Section 17B
High Courts06 Dec 2016Disposed Off
Poluru Sreenivasulu Vs Gajulu Sravan Kumar
Andhra Pradesh High Court · (2017) 2 ALT 414
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45
High Courts05 Dec 2016Disposed Off
Venati Sujathamma Vs The Andhra Pradesh Wakf Board
Andhra Pradesh High Court · (2017) 1 ALT 690 : (2017) 2 AndhLD 223 : (2017) 1 HLT 720
Constitution of India, 1950 - Article 226Waqf Act, 1995 - Section 54(3), Section 55