Andhra Pradesh High Court · (2017) 173 AIC 684 : (2017) AIR(Hyderabad) 17 : (2017) 1 ALT 538 : (2017) 2 AndhLD 196 : (2017) 2 CivCC 83 : (2017) 1 HLT 314

Hindu Marriage Act, 1955 - Section 13B

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High Courts10 Nov 2016Disposed Off

B. Kishore Kumar Vs Government of India

Andhra Pradesh High Court · (2017) 2 ALT 787

Administrative Tribunals Act, 1985 - Section 21Constitution of India, 1950 - Article 226

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High Courts09 Nov 2016Disposed Off

K. Swapna Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 1 ALT 761 : (2017) 1 ALTCrl 262 : (2017) 1 AndhLDCriminal 800

Constitution of India, 1950 - Article 22(5), Article 226

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High Courts09 Nov 2016Allowed

Smt. Darangula Yerramma @ Wadde Laxmi Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 338 : (2017) 1 HLT(Crl) 175

Penal Code, 1860 (IPC) - Section 302, Section 379

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High Courts09 Nov 2016Allowed

Krishna Vs State of Telangana

Andhra Pradesh High Court · (2017) 1 ALTCrl 352 : (2017) 1 AndhLDCriminal 805 : (2017) 1 HLT(Crl) 1

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High Courts09 Nov 2016Disposed Off

K. Bala Prasad Vs Mahatma Gandhi Institute of Technology

Andhra Pradesh High Court · (2017) 2 ALT 207

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High Courts09 Nov 2016Disposed Off

Ch. Chandrasekhar Babu Vs Chairman and Managing Director, Andhra Bank

Andhra Pradesh High Court · (2017) 2 ALT 284

Andhra Bank (Employees) Pension Regulations, 1995 - Regulation 22Andhra Bank Officer Employees (Discipline and Appeal) Regulations, 1981 - Regulation 33

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High Courts09 Nov 2016Disposed Off

Hi-Power Electrical Industries Vs Union of India

Andhra Pradesh High Court · (2017) 346 ELT 166

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High Courts08 Nov 2016Dismissed

Prashanth Bhala Chandru Mangrule Vs State of A.P.

Andhra Pradesh High Court · (2017) 2 ALTCrl 91 : (2017) 1 HLT(Crl) 168

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302

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High Courts07 Nov 2016Dismissed

M. Gupta Vs Sharada Bai

Andhra Pradesh High Court · (2017) 1 HLT 333

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9

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High Courts07 Nov 2016Allowed

State Vs Saddam Hossain

Andhra Pradesh High Court · (2017) 1 ALTCrl 232 : (2017) 1 HLT(Crl) 25

Criminal Procedure Code, 1973 (CrPC) - Section 439Unlawful Activities (Prevention) Act, 1967 - Section 43(D)(5)

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High Courts04 Nov 2016Disposed Off

Neerukonda Prasad Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2017) 1 ALT 777

Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 - Rule 3

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High Courts04 Nov 2016Disposed Off

K. Srinivas Rao Vs M/s. Aasra Archiventures Pvt. Limited

Andhra Pradesh High Court · (2017) 2 ALT 14 : (2017) 2 CivCC 522 : (2017) 1 HLT 38

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6

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High Courts04 Nov 2016Disposed Off

K. Veera Raghava Reddy Vs State of Telangana

Andhra Pradesh High Court · (2016) 6 ALT 803 : (2017) 1 AndhLD 512

Constitution of India, 1950 - Article 121, Article 124 (4), Article 129, Article 211, Article 215, Article 218Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 197Judges (Protection) Act, 1985 - Section 2, Section 3

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High Courts04 Nov 2016Disposed Off