High Courts25 Oct 2016Allowed

Mukkupogula Lavanya Vs State of Telangana

Andhra Pradesh High Court · (2017) 1 ALTCrl 77 : (2017) 1 AndhLDCriminal 228

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(a)
High Courts25 Oct 2016Disposed Off

Sri Rajendra Agarwal Vs State of Telangana

Andhra Pradesh High Court · (2017) 2 ALT 220 : (2017) 3 AndhLD 271

Urban Land (Ceiling And Regulation) Act, 1976 - Section 10(5)Urban Land (Ceiling And Regulation) Repeal Act, 1999 - Section 3, Section 4
High Courts20 Oct 2016Dismissed

Commissioner of Police Vs A. Vanamala Rao

Andhra Pradesh High Court · (2017) 1 ALT 594 : (2017) 2 AndhLD 742

Andhra Pradesh Fundamental Rules - Rule 22(a)(iv)Andhra Pradesh Revised Pension Rules, 1980 - Rule 26(1)Constitution of India, 1950 - Article 226
High Courts20 Oct 2016Allowed

Matta Rajavva Vs State of Telangana

Andhra Pradesh High Court · (2017) 1 ALT 192

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 - Section 14 (1)Land Acquisition Act, 1894 - Section 4(1)