High Courts29 Sept 2016Dismissed
Sri Kathi Narsinga Rao Vs Kodi Supriya
Andhra Pradesh High Court · (2017) 1 AndhLD 626 : (2017) 2 ICC 615
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2016
743 judgments · page 11 of 38
High Courts29 Sept 2016Disposed Off
Bangaru Krishnarjuna Vs Dasari Atchutamba
Andhra Pradesh High Court · (2017) 1 AndhLD 576 : (2017) 2 ICC 384
High Courts29 Sept 2016Dismissed
M/s. Amrcl-Harsha (JV) Vs Visakhapatnam Port Trust
Andhra Pradesh High Court · (2017) 1 ALT 27 : (2017) 1 AndhLD 177
High Courts28 Sept 2016Disposed Off
Depot Manager, APSRTC Vs P. Yadagiri
Andhra Pradesh High Court · (2017) 1 ALT 265 : (2017) 2 AndhLD 378 : (2017) LabLR 558 : (2017) LIC 284
Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 - Regulation 21(2)(a), Regulation 21(c)
High Courts28 Sept 2016Disposed Off
Hazarath Ameer Sha Vali Dargah Association, Naidupeta, SPSR Nellore District - Petitioner @HASH State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 6 ALT 664 : (2016) 6 AndhLD 752 : (2017) 1 CivilLJ 658
High Courts27 Sept 2016Disposed Off
Mulukutla Pochaiah Vs Union of India
Andhra Pradesh High Court · (2017) 1 AndhLD 531
High Courts27 Sept 2016Disposed Off
B.S. Raju Vs APSRTC
Andhra Pradesh High Court · (2017) 1 ALT 105 : (2017) 1 AndhLD 649 : (2017) 2 CLR 130 : (2017) 152 FLR 832
High Courts27 Sept 2016Allowed
Noundru Venkata Lakshmi Vijaya Kumari Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALT 11 : (2017) 1 AndhLD 420
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 - Section 6
High Courts27 Sept 2016Dismissed
Anitha Mohan Waghmare Vs IV Addl. Metropolitan Magistrate
Andhra Pradesh High Court · (2017) 1 ALTCrl 14 : (2017) 1 AndhLDCriminal 700 : (2017) 1 Crimes 694 : (2017) 1 HLT(Crl) 280
Constitution of India, 1950 - Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), Section 36A
High Courts27 Sept 2016Dismissed
Neram Chinnabbai Vs State of A.P.
Andhra Pradesh High Court · (2017) 2 ALTCrl 29
Penal Code, 1860 (IPC) - Section 302
High Courts26 Sept 2016Disposed Off
Mr. Yerranagari Santosh Reddy Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 27 : (2017) 1 AndhLD 399
Constitution of India, 1950 - Article 19, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts26 Sept 2016Disposed Off
Raghupathi Venkata Ratnam Vs Karri Veera Swami
Andhra Pradesh High Court · (2017) 1 ALT 139 : (2017) 1 AndhLD 276 : (2017) 1 HLT 179 : (2017) 1 HLT 156
Specific Relief Act, 1963 - Section 16(c), Section 19(e)
High Courts26 Sept 2016Disposed Off
State of Telangana Vs M/s. Sri Venkateswara Industries
Andhra Pradesh High Court · (2017) 1 ALT 47
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226, Article 227
High Courts26 Sept 2016Disposed Off
Institute of Chartered Accountants of India Vs Mukesh Gang
Andhra Pradesh High Court · (2016) 6 ALT 606 : (2017) 244 Taxman 59
Chartered Accountants Act, 1949 - Section 21, Section 21(5), Section 21(6), Section 22Chartered Accountants Regulations, 1988 - Regulation 12(6)(S), Regulation 12(7), Regulation 13
High Courts23 Sept 2016Disposed Off
Boggarapu Subramanyam Vs The State
Andhra Pradesh High Court · (2016) 6 ALT 679 : (2017) 1 AndhLD 445
Andhra Pradesh State Public Distribution System (Control) Order, 2008 - Rule 17(a), Section 17(c)
High Courts23 Sept 2016Disposed Off
Adaka Peda Anjaiah Vs Yanamadala Seshaiah
Andhra Pradesh High Court · (2017) 1 AndhLD 570
High Courts23 Sept 2016Disposed Off
The All India Council for Technical Education, 7th Floor Chandralok Building, Janpath, New Delhi, Rep. by its Member Secretary, and another - Petitioners @HASH Harshith Educational Society, Plot No. 120, Pipeline Road, Kamalaprasanna Nagar, Near Allwyn Co
Andhra Pradesh High Court · (2016) 5 ALT 700
High Courts22 Sept 2016Disposed Off
Syed Jaffer Ali Han Abedi Vs Principal Commissioner of Customs
Andhra Pradesh High Court · (2017) 1 ALTCrl 409
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 107
High Courts22 Sept 2016Disposed Off
Venne Mohan Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALTCrl 168 : (2017) 1 HLT(Crl) 334
Penal Code, 1860 (IPC) - Section 376
High Courts21 Sept 2016Disposed Off
Kandula Yamini Saraswathi Vs Union of India
Andhra Pradesh High Court · (2017) 2 ALT 101