COURT ARCHIVE

Andhra Pradesh High Court judgments, 2011

1,182 judgments · page 6 of 60

High Courts09 Dec 2011Allowed

Kotha Sailaja Vs Sri Thandu Yadagiri and 6 others

Andhra Pradesh High Court · (2012) 2 ALD 205 : (2012) 4 ALT 278

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 37Limitation Act, 1963 — Section 10, 11, 12, 13, 14

High Courts09 Dec 2011Allowed

Gangineni Pitchamma and Gangineni Pedabrahmam Vs Palla Balakrishna and The National Insurance Co. Ltd

Andhra Pradesh High Court · (2013) 2 ACC 306 : (2013) ACJ 30 : (2012) 3 ALT 652

Motor Vehicles Act, 1988 — Section 112, 140, 163, 166, 2(34)

High Courts09 Dec 2011Dismissed

Sathrasala Narsimhulu Vs B. Geeta Kumar and Others

Andhra Pradesh High Court · (2013) 3 ALD 715 : (2012) 2 ALT 303

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(1), 100, 115Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 52

High Courts08 Dec 2011Allowed

Mettapalli Krishna Reddy Vs Chemuru Raghava Reddy, Chemuru Krishna Reddy and Chemuru Nirmala Reddy

Andhra Pradesh High Court · (2012) 2 ALD 619 : (2012) 3 ALT 142

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Transfer of Property Act, 1882 — Section 53A

High Courts08 Dec 2011Dismissed

Javangula Venkatesswara Rao Vs State of A.P. and Another

Andhra Pradesh High Court · (2013) 1 ALT(Cri) 165

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120(B), 34, 406, 409, 420

High Courts08 Dec 2011Allowed

Atluri Kuchela Rao Vs The District Collector and another

Andhra Pradesh High Court · (2012) 3 ALD 83 : (2012) 3 ALT 621

Specific Relief Act, 1963 — Section 35

High Courts08 Dec 2011Allowed

Shaik Kalesha Saheb and 3 others Vs The District Collector, SPSR Nellore District and another

Andhra Pradesh High Court · (2012) 2 ALD 339

Land Acquisition Act, 1894 — Section 4(1), 5A, 6

High Courts07 Dec 2011Dismissed

Jami Kondala Rao Vs The State of A.P.

Andhra Pradesh High Court · (2012) 1 ALD(Cri) 871 : (2012) 2 ALT(Cri) 39

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

High Courts07 Dec 2011Dismissed

M/s Ultra Tech. Cements Ltd. Vs The Asst. Commissioner (CT), LTU, Ananthapur Division, Anantapur, The Deputy Commissioner (CT), Anantapur Division, Ananthapur and Mr. Shaik Zaheer, Asst. Commissioner (CT), LTU, Ananthapur, Ananthapur District

Andhra Pradesh High Court · (2012) 2 ALD 22 : (2012) 2 ALT 469

High Courts07 Dec 2011Allowed

B. Riyaz Rahiman and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 236

High Courts07 Dec 2011Allowed

Kota Sivaram Prasad Vs Nagandla Veera Brahmam and others

Andhra Pradesh High Court · (2012) 3 ALT 5

Limitation Act, 1963 — Section 3

High Courts07 Dec 2011Dismissed

Smt. D. Shobha and 3 others Vs Smt. D. Prameela Kumari and another

Andhra Pradesh High Court · (2012) 2 ALD 89

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)

High Courts07 Dec 2011Dismissed

Emergy Pharma Limited and 2 others Vs M/s. Model Financial Corporation Limited and another

Andhra Pradesh High Court · (2011) 12 AP CK 0062

Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts07 Dec 2011Dismissed

The Sports Authority of Andhra Pradesh Vs Sri Yala Asirayya @ Asiri Appalaraju and two others

Andhra Pradesh High Court · (2012) 2 ALD 219 : (2012) 3 ALT 757

High Courts07 Dec 2011Dismissed

Dastagir Ahmed Vs Smt. Khairunnisa Rahana and Others

Andhra Pradesh High Court · (2012) 3 ALD 13

Land Acquisition Act, 1894 — Section 18

High Courts07 Dec 2011Dismissed

Yadika Venkata Reddy Vs Gujjula China Rami Reddy

Andhra Pradesh High Court · (2012) 4 ALT 705 : (2012) 3 BC 226

Negotiable Instruments Act, 1881 (NI) — Section 4, 79

High Courts07 Dec 2011Dismissed

Smt. D. Shobha Reddy, Smt. Dosadi Nagamani Reddy, Smt. D. Sunitha Reddy and Smt. D. Deepa Reddy Vs Smt. D. Prameela Kumari and J.S. Prasad

Andhra Pradesh High Court · (2012) 2 ALD 89

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)

High Courts07 Dec 2011Allowed

K.K. Venkata Ratnam and 2 others Vs The State of A.P. and another

Andhra Pradesh High Court · (2011) 12 AP CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 34, 420, 463, 464

High Courts07 Dec 2011Allowed

Principal, Kottam Karunakar Reddy Engineering College Vs State of A.P. and another

Andhra Pradesh High Court · (2012) 1 ALT(Cri) 181

Penal Code, 1860 (IPC) — Section 107, 306

High Courts06 Dec 2011Dismissed

Challagulla Ratnamanikyam and others Vs M/s. D.N.Rao and Company, Auto and General Financiers and another

Andhra Pradesh High Court · (2012) 2 ALD 518 : (2012) 3 ALT 129

Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 3(I)