High Courts05 Dec 2011Allowed
Kommireddy Linga Reddy and another Vs Palgiri Anji Reddy andothers
Andhra Pradesh High Court · (2012) 2 ALD 72 : (2012) 2 ALT 19
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 7 of 60
High Courts05 Dec 2011Dismissed
V. Revathi Vs The State of A.P.
Andhra Pradesh High Court · (2012) 2 ALD(Cri) 238
Andhra Pradesh Chit Funds Act, 1971 — Section 11, 12, 14, 15, 16Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 — Section 2, 2(b), 2(c), 5, 9Banking Regulation Act, 1949 — Section 5
High Courts03 Dec 2011Allowed
Pothana Seshagiri Rao Vs Maddipati Satyavathi
Andhra Pradesh High Court · (2012) 2 ALD 242 : (2012) 3 ALT 646
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15Contract Act, 1872 — Section 10, 11, 12Transfer of Property Act, 1882 — Section 53
High Courts03 Dec 2011Dismissed
Peela Lakshmi Rao and Others Vs State of Andhra Pradesh and Others Josyula Satyanarayana Das, Josyula Chittaranjan Das and Ghouri Prasad Tripathi Vs Peela Lakshmi Rao and Others
Andhra Pradesh High Court · (2011) 12 AP CK 0097
Constitution of India, 1950 — Article 226
High Courts03 Dec 2011Allowed
The National Insurance Company Ltd. Vs Balaji Sharma and another
Andhra Pradesh High Court · (2013) ACJ 524 : (2012) 2 ALD 56 : (2012) 2 ALT 436 : (2012) 133 FLR 1020 : (2012) 4 LLJ 194
High Courts03 Dec 2011Dismissed
Malireddy Buthiramanna Dora and another Vs Dasari Veerabhadra Rao and another
Andhra Pradesh High Court · AIR 2012 AP 52 : (2012) 2 ALD 48 : (2012) 1 ALT 509 : (2012) 1 CivCC 656
Specific Relief Act, 1963 — Section 16
High Courts03 Dec 2011Dismissed
K.K. Sarma Vs The State of A.P. and another
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 945 : (2012) 110 CLA 198
Companies Act, 1956 — Section 159, 628, 75, 75(1), 81Company Regulations, 1956 — Regulation 18, 19Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Dec 2011Dismissed
M/s. BGR Mining and Infra Private Limited, Hyderabad Vs The Singareni Collieries Company Limited and two others
Andhra Pradesh High Court · AIR 2012 AP 71 : (2012) 3 BC 701
Constitution of India, 1950 — Article 14, 19(1), 21Contract Act, 1872 — Section 62Mines Act, 1952 — Section 22A(1)
High Courts02 Dec 2011Dismissed
The Mangr.New India Assurence Co. Ltd. Vs Smt. Challa Sambamma and 6 Others
Andhra Pradesh High Court · (2013) ACJ 600 : (2012) 134 FLR 199 : (2012) 3 LLJ 836
Workmens Compensation Act, 1923 — Section 3, 3(1), 3(2), 30
High Courts02 Dec 2011
Managing Director, APSRTC, Hyderabad Vs Rami Reddy Lakshmi Reddi
Andhra Pradesh High Court · (2012) 2 ALD 134 : (2012) 4 ALT 726
Motor Vehicles Act, 1988 — Section 173
High Courts02 Dec 2011Allowed
K. Bhavani @ Pinky Vs State of A.P. and another
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 192
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 406, 498A, 506
High Courts02 Dec 2011Allowed
Pasala Padma Raghava Rao Vs The Collector, East Godavari District and others
Andhra Pradesh High Court · (2012) 2 ALD 553 : (2012) 2 ALT 60
Constitution of India, 1950 — Article 226Land Acquisition (Companies) Rules, 1963 — Rule 4Land Acquisition Act, 1894 — Section 17(1), 17(4), 38, 39, 4
High Courts02 Dec 2011Allowed
The Managing Director, Aprtc, Muhirabad, Hyd Vs Rami Reddi Lakhmi Reddi
Andhra Pradesh High Court · (2012) 2 ALD 134 : (2012) 4 ALT 726
Motor Vehicles Act, 1988 — Section 173
High Courts01 Dec 2011Allowed
R. Sattaiah and 2 Others Vs The Government of A.P. and 3 Others
Andhra Pradesh High Court · (2012) 2 ALD 456
Land Acquisition Act, 1894 — Section 55, 5A, 5A(1), 6
High Courts01 Dec 2011Dismissed
Commissioner of Income Tax, A.P - I, Hyderabad Vs Sri B. Venkatesam and others
Andhra Pradesh High Court · (2012) 349 ITR 413
Income Tax Act, 1961 — Section 132, 132(4), 139, 139(1), 148
High Courts01 Dec 2011Allowed
Othiappan Vs State of A.P. and Another
Andhra Pradesh High Court · (2012) 2 BC 435
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142(1)
High Courts01 Dec 2011Dismissed
Vadlapatla Naga Vara Prasad Vs Chairperson, Central Board of Film Certification, Bharat Bhavan, Mumbai and Seven others
Andhra Pradesh High Court · AIR 2012 AP 78
Cinematograph Act, 1952 — Section 5A(1), 5B, 5B(1), 5B(2)Constitution of India, 1950 — Article 19, 19(1), 21, 226Evidence Act, 1872 — Section 81
High Courts30 Nov 2011Dismissed
M/s Anand Agros Limited Vs V. Yadaiah and another
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 198
Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 41, 42, 43
High Courts30 Nov 2011Allowed
Nagasamudrala Vasaraiah Vs Dasam Kondaiah (died per L.Rs. 2 to 7) and Others
Andhra Pradesh High Court · (2012) 3 ALD 58 : (2012) 3 ALT 124
High Courts30 Nov 2011Dismissed
M/s. Anand Agros Limited Vs G. Srinivas and The Andhra Pradesh
Andhra Pradesh High Court · (2012) 3 RCR(Civil) 313
Arbitration and Conciliation Act, 1996 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 41, 42, 43