High Courts30 Nov 2011
State of A.P. Vs M/s. I.T.C. Limited
Andhra Pradesh High Court · (2011) 11 AP CK 0066
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 8 of 60
High Courts30 Nov 2011Allowed
K. Satya Narayana and Another Vs State of A.P. and Another
Andhra Pradesh High Court · (2012) 3 ALT(Cri) 224
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(a)(i), 482Penal Code, 1860 (IPC) — Section 188
High Courts30 Nov 2011Allowed
Krapa Vidyavathi and two others Vs Life Insurance Corporation of India, Machilipatnam and 4 others
Andhra Pradesh High Court · (2013) ACJ 1335 : (2012) 2 ALD 479 : (2012) 2 ALT 438
Insurance Act, 1938 — Section 45
High Courts30 Nov 2011Dismissed
Shiga Venkataiah Vs V. Jagan Mohan Reddy
Andhra Pradesh High Court · (2012) 2 ALD 689 : (2012) 2 ALT 430
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2, Order 39 Rule 1, Order 39 Rule 2
High Courts29 Nov 2011Allowed
Udatha Mallaiah Vs Lingala Pentaiah
Andhra Pradesh High Court · (2012) 3 ALD 643 : (2012) 4 ALT 659
Specific Relief Act, 1963 — Section 16
High Courts29 Nov 2011Allowed
Madduru Papaiah died per LRs and Others Vs Ch. Ramakrishna, Bendapudi Srikrishna and K. Arjun Kumar
Andhra Pradesh High Court · (2012) 2 ALD 768 : (2012) 3 ALT 208
High Courts29 Nov 2011Allowed
Singamsetty Narayana Vs Smt. KonathamLakshmam and others
Andhra Pradesh High Court · AIR 2012 AP 54 : (2012) 2 ALD 74 : (2012) 2 ALT 27 : (2012) 2 DMC 446
Evidence Act, 1872 — Section 91, 92Hindu Succession Act, 1956 — Section 14(1)Hindu Womens Right to Property Act, 1937 — Section 14, 14(1), 14(2)
High Courts29 Nov 2011Allowed
United India Insurance Co. Ltd., Hyderabad Vs Elkachenu Kistamma and Others
Andhra Pradesh High Court · (2011) 130 FLR 207 : (2012) 1 SLJ 395
Electricity Rules, 1956 — Rule 2, 45(1), 50(3)
High Courts29 Nov 2011Allowed
Veeragandam Venkateswarlu Vs Nerella Veeraswamy
Andhra Pradesh High Court · (2012) 2 ALD 545 : (2012) 2 ALT 58
High Courts29 Nov 2011Allowed
Faiz Mohammed Khan (Died Per Lrs) Vs Lingala Pentaiah
Andhra Pradesh High Court · (2011) 11 AP CK 0055
Specific Relief Act, 1963 — Section 16
High Courts29 Nov 2011Dismissed
Smt. Ramasalamma Vs Potturi Venkata Srinivasa Raju
Andhra Pradesh High Court · (2011) 11 AP CK 0022
Andhra Pradesh (Telangana Area) Money Lenders Act, 1349 — Section 2(4), 2(7), 2A, 3, 3(5)Civil Procedure Code, 1908 (CPC) — Section 100Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts29 Nov 2011Dismissed
Vijay Kumar Agarwal Vs Raj Kumar Agarwal and Others
Andhra Pradesh High Court · (2011) 11 AP CK 0013
Arbitration and Conciliation Act, 1996 — Section 11, 8, 9Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 7 Rule 10, Order 7 Rule 11, 10, 151Specific Relief Act, 1963 — Section 31, 33
High Courts29 Nov 2011Allowed
Vippanapally Radha and another Vs Brindavan Educational Society
Andhra Pradesh High Court · (2012) 2 ALD 487
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2, Order 41 Rule 27, 144, 99Constitution of India, 1950 — Article 20Evidence Act, 1872 — Section 115
High Courts28 Nov 2011Allowed
M/s. Bakelite Hylam Ltd., Hyderabad Vs The Commissioner of Income Tax, A.P., yderabad
Andhra Pradesh High Court · (2013) 259 CTR 268 : (2012) 349 ITR 317
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts28 Nov 2011Allowed
Challa Srinivasa Rao, Krishna District and Another Vs Challa Subbarao and 4 Others, Krishna District
Andhra Pradesh High Court · (2011) 11 AP CK 0142
High Courts28 Nov 2011Dismissed
Thallapalli Ramulu and another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 62
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2011
Sohel Sardar Khan Vs S. Rama Pathi Rao and another
Andhra Pradesh High Court · (2013) ACJ 263 : (2012) 1 ALT 812
Motor Vehicles Act, 1988 — Section 166
High Courts28 Nov 2011Allowed
Bollepagu Jangaiah Vs State of A.P.
Andhra Pradesh High Court · (2012) 1 ALT(Cri) 222
Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2011Dismissed
P. Anjamma and others Vs Andhra Pradesh Housing Board and others
Andhra Pradesh High Court · (2011) 11 AP CK 0011
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Andhra Pradesh Housing Board (Shops) Rental Regulations, 1975 — Regulation 10, 11, 16, 17, 21(3)Andhra Pradesh Housing Board Act, 1956 — Section 22(1), 3(3), 52, 52(1), 52(1)(3)
High Courts25 Nov 2011Allowed
Undela Durgamma Vs Singamreddy Lakshmi Reddy
Andhra Pradesh High Court · (2012) 4 ALT 433
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 10, 2(1), 3Transfer of Property Act, 1882 — Section 10, 11