High Courts17 Dec 2011Allowed
Begum Bee @ Moulan Bee Vs Shaik Hussain and another
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 219
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 4 of 60
High Courts16 Dec 2011Allowed
Kantehti Naga Ramalingeswara Padmanabham Vs Vasamsetti Raja Gopal and others
Andhra Pradesh High Court · (2012) 2 ALD 61 : (2012) 3 ALT 618
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 13, 15, 16(1)Andhra Pradesh Civil Courts Act, 1972 — Section 10, 11, 11(2)Andhra Pradesh General Clauses Act, 1891 — Section 2(17), 3(17)
High Courts16 Dec 2011Dismissed
T. Bheem Reddy and Dr. (Mrs) Challa Reddy Vs Smt. P. Laxmi Bai and Others Smt. P. Laxmi Bai Vs Deepala Ramachander and Others
Andhra Pradesh High Court · (2012) 5 ALT 345
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(1)Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18(2), Order 6 Rule 1, Order 8 Rule 5, Order 8 Rule 9
High Courts16 Dec 2011Allowed
Kunche Sathiraju Vs Vasamsetti Raja Gopal and others
Andhra Pradesh High Court · (2012) 2 ALD 61 : (2012) 3 ALT 618
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 10(1), 13, 15, 16(1), 16(2)Andhra Pradesh Civil Courts Act, 1972 — Section 10, 11, 11(2)Andhra Pradesh General Clauses Act, 1891 — Section 3(17)
High Courts16 Dec 2011Dismissed
Lakkoji Mohana Rao Vs Lakkoji Viswanadham, Siva Kantha Rao, Simma Narasimhulu and Bommali Chandrayya
Andhra Pradesh High Court · AIR 2012 AP 110 : (2012) 3 ALT 476
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3Evidence Act, 1872 — Section 65Registration Act, 1908 — Section 17, 17(1), 49
High Courts16 Dec 2011Allowed
Mohd. Haleem @ Sajid and another Vs Dr. Shafiuddin Ali Ahmed and another
Andhra Pradesh High Court · (2011) 12 AP CK 0085
Constitution of India, 1950 — Article 226, 227Guardians and Wards Act, 1890 — Section 12, 7
High Courts16 Dec 2011Allowed
United India Insurance Co. Ltd. Vs Changanti Ramesh and others
Andhra Pradesh High Court · (2013) ACJ 108 : (2012) 3 ALT 140
High Courts16 Dec 2011
Aram Jyoti Bishoyi and another Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 3 ALD 768
High Courts15 Dec 2011Dismissed
Sadhineni Rajani and another Vs Sadhineni Hymavathi and others
Andhra Pradesh High Court · (2012) 2 ALD 777 : (2012) 3 ALT 628
Hindu Succession Act, 1956 — Section 6, 8
High Courts15 Dec 2011Allowed
Thammireddy Bapeshwar Rao and Others Vs Thammireddy Purnima and Another
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 66
Criminal Procedure Code, 1973 (CrPC) — Section 161(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
High Courts15 Dec 2011Dismissed
Gopal Lal Bhadruka Vs Deputy Commissioner of Income Tax Central Circle-2, Hyderabad
Andhra Pradesh High Court · (2012) 253 CTR 80 : (2012) 346 ITR 106
Finance Act, 2003 — Section 132, 132(A), 139, 142(1), 143(2)Income Tax Act, 1961 — Section 153(A), 153(C), 260(A)
High Courts15 Dec 2011Dismissed
Uttam Chand Jain and others Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 2 ALD 23 : (2012) 2 ALT 1
Constitution of India, 1950 — Article 258(1), 258(2), 298, 73(1)Land Acquisition Act, 1894 — Section 11, 2, 3, 4, 4(1)
High Courts15 Dec 2011Dismissed
Komireddi Krishna Vijay Azad Vs The Bar Council of State of Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (2012) 2 ALD 319 : (2012) 4 ALT 703
Bar Council of India Rules, 1975 — Rule 23
High Courts15 Dec 2011Allowed
State Bank of India Institute of Rural Development, Gachibowli, Ranga Reddy District Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 2 ALD 157 : (2012) 1 ALT 418
Andhra Pradesh (Telangana Area) Alienation of State Lands and Land Revenue Rules, 1975 — Rule 6
High Courts15 Dec 2011Allowed
Raavi Nookaraju Vs Kotaru Latchayyamma and others
Andhra Pradesh High Court · (2012) 3 ALT 58
Evidence Act, 1872 — Section 68, 69, 90Transfer of Property Act, 1882 — Section 123, 3
High Courts14 Dec 2011Allowed
Nandavarapu Ramesh Babu Vs State
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 188
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts14 Dec 2011Dismissed
M/s. Sesha Saila Power and Engineering Pvt. Ltd. and others Vs State Bank of India, Raipur (C.G.) and others
Andhra Pradesh High Court · (2012) 2 ALD 537 : (2012) 4 ALT 292
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(13), 13(2), 13(3A), 13(4), 13(9)
High Courts14 Dec 2011Allowed
United India Insurance Company Limited Vs Vakiti Balraju, Vakiti Manemma, Padma and A.L. Sudhershan Construciton Co. Ltd.
Andhra Pradesh High Court · (2012) 3 ALD 66 : (2012) 3 ALT 468 : (2012) 4 LLJ 286
Motor Vehicles Act, 1988 — Section 147Workmens Compensation Act, 1923 — Section 4, 4A
High Courts14 Dec 2011Allowed
The Food Inspector, Karimnagar District Vs Kalluri Bhoomeshwar
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 931 : (2012) 2 ALT(Cri) 89
Evidence Act, 1872 — Section 10(4), 114Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7, 9Prevention of Food Adulteration Rules, 1955 — Rule 16, 28, 29
High Courts13 Dec 2011Allowed
P. Chenchuramaiah and others Vs Govt. of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 4 ALT 738