High Courts28 Dec 2011
National Insurance Co. Ltd. Vs V. Somalingam and Others
Andhra Pradesh High Court · (2013) 2 ALD 42
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 2 of 60
High Courts27 Dec 2011Dismissed
Brundavanam Gayathri Vs Osmania University, Secunderabad and Others
Andhra Pradesh High Court · (2012) 3 ALD 68
Academic Regulations — Regulation 5
High Courts27 Dec 2011Allowed
A. Ponjurangam Since deceased per LRs and Others Vs Darshanala Swamy Since deceased Per LRs and Others
Andhra Pradesh High Court · (2012) 2 ALD 433 : (2012) 2 ALT 607
High Courts27 Dec 2011Dismissed
Smt. Gadale Vasantha, died per LRs. and Others Vs M/s Cybermate Infotek Ltd. and The State of Andhra Pradesh
Andhra Pradesh High Court · (2012) 1 ALD(Cri) 865 : (2012) 1 ALT(Cri) 254
Companies Act, 1956 — Section 434Criminal Procedure Code, 1973 (CrPC) — Section 198, 302, 377, 378, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Dec 2011
Mrs. Ateyka Fatima Khatoon Vs The State and others
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 58
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(2), 156, 156(3), 157Dowry Prohibition Act, 1961 — Section 4, 6Penal Code, 1860 (IPC) — Section 326, 498A
High Courts26 Dec 2011
The Commissioner of Income Tax, A.P.-I, Hyderabad Vs M/s. Hansa Footwear, 12-2-709/1, Berbun, Hyderabad
Andhra Pradesh High Court · (2012) 344 ITR 30
Income Tax Act, 1922 — Section 25(4)Income Tax Act, 1961 — Section 170, 170(1), 45, 45(4), 47
High Courts26 Dec 2011Allowed
Jala Anjaiah Vs Ramisetty Anjaiah
Andhra Pradesh High Court · (2011) 12 AP CK 0094
High Courts26 Dec 2011Allowed
Vytla Prema Kumar Vs Vytla Annapurna and others
Andhra Pradesh High Court · (2011) 12 AP CK 0090
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts26 Dec 2011Dismissed
M. Rajendra Kumar and others Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 2 ALD 326 : (2012) 4 ALT 715
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 6
High Courts26 Dec 2011Dismissed
Deutsche Bank AG Vs Prithvi Information Solutions Limited
Andhra Pradesh High Court · (2012) 171 CompCas 116 : (2012) 3 CompLJ 490 : (2012) 114 SCL 115
Companies (Court) Rules, 1959 — Rule 21, 95Companies Act, 1956 — Section 291, 433, 434, 434(1), 439Penal Code, 1860 (IPC) — Section 120B, 34, 405, 406, 409
High Courts26 Dec 2011Dismissed
State Vs V.D. Rajgopal
Andhra Pradesh High Court · (2011) 12 AP CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 439(2), 482
High Courts26 Dec 2011
State of A.P. Vs Mayuri Film Distributors
Andhra Pradesh High Court · (2012) 53 VST 333
Limitation Act, 1963 — Section 5
High Courts23 Dec 2011Dismissed
Rudraraju Venkata Surayanarayana Raju Vs Rudraraju Krishnam Raju (Died) Per L.Rs. Sridhar Vasudev Bedekar and Two Others Vs Rudraraju Venkata Suryanarayana Raju and Others
Andhra Pradesh High Court · (2012) 3 ALD 607 : (2012) 4 ALT 632
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ATransfer of Property Act, 1882 — Section 52
High Courts23 Dec 2011Allowed
A. Brahmananda Reddy Vs The State of A.P. and another
Andhra Pradesh High Court · (2012) 2 ALD 941 : (2012) 2 ALD(Cri) 941 : (2012) 1 ALT(Cri) 287
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Evidence Act, 1872 — Section 32General Clauses Act, 1897 — Section 27
High Courts23 Dec 2011
Commissioner of Income Tax, Vijayawada Vs Sri Singamsetty Subba Rao
Andhra Pradesh High Court · (2011) 12 AP CK 0074
Income Tax Act, 1961 — Section 260A, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts23 Dec 2011Dismissed
Smt. Setha Sankla Vs Commercial Tax Officer, M.J. Market Circle, Abids Division, Hyderabad and Others
Andhra Pradesh High Court · (2012) 53 VST 437
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 17(2), 19(1), 2(10)
High Courts23 Dec 2011Dismissed
Gotika Shankar and others Vs Gotika Mallaiah and others
Andhra Pradesh High Court · (2012) 4 ALD 211 : (2012) 4 ALT 732
High Courts23 Dec 2011Allowed
Marella Radhakrishna Vs Kallam Peri Reddy
Andhra Pradesh High Court · (2012) 2 ALD 454
High Courts23 Dec 2011Dismissed
A.S. Chary and Others Vs The Vice Chairman and Managing Director, APSRTC, Bus Bhavan, Mushirabad, Hyderabad, The Executive Director (H and K), APSRTC, Bus Bhavan, Mushirabad, Hyderabad, The Chief Manager (HRD), APSRTC, Bus Bhavan, Mushirabad, Hyderabad and Others
Andhra Pradesh High Court · (2012) 1 ALT 762
Andhra Pradesh State Road Transport Corporation Employees (Recruitment) Regulations, 1966 — Regulation 3, 3(2), 3(4), 34, 8Constitution of India, 1950 — Article 226
High Courts22 Dec 2011Dismissed
Ahmed Shah Khan Vs Smt. Muneerunnisa Begum @ Sultana and others
Andhra Pradesh High Court · (2012) 2 ALD 534
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 58Transfer of Property Act, 1882 — Section 53A