High Courts15 Jul 2011Allowed
Alakunta Yadaiah Vs State of A.P.
Andhra Pradesh High Court · (2011) 07 AP CK 0010
Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 35 of 60
High Courts15 Jul 2011Dismissed
Smt. Nandagiri Godavari and Another Vs Kanuganti Sudershan
Andhra Pradesh High Court · (2011) 07 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 16
High Courts14 Jul 2011
V. Rajagopal Vs Commr. of Cus., C. Ex. and S.T. (Appeals-III), Hyderabad
Andhra Pradesh High Court · (2012) 275 ELT 50 : (2012) 28 STR 305 : (2013) 58 VST 24
Central Excises and Salt Act, 1944 — Section 35FImports and Exports (Control) Act, 1947 — Section 4I, 4MIncome Tax Act, 1961 — Section 142(2A)
High Courts14 Jul 2011Dismissed
Smt. G. Manjula Vs Vangala Mallaiah and Others
Andhra Pradesh High Court · (2011) 5 ALD 310 : (2011) 6 ALT 232
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts14 Jul 2011Allowed
Trilok Chandra Maurya (T.C. Maurya) Vs State
Andhra Pradesh High Court · (2011) 07 AP CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 20(1), 7
High Courts14 Jul 2011Allowed
General Manager, South Central Railway, Rail Nilayam, Secunderabad and others Vs S. Srinivasa Rao and another
Andhra Pradesh High Court · (2011) 5 ALD 709
High Courts14 Jul 2011
Smt. M. Savithri Bai Vs E. Babamian and brothers and Mohd. Abdul Rawoof
Andhra Pradesh High Court · (2011) 5 ALD 617
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jul 2011Allowed
Taste Hotels Private Limited. Vs Medisetty Jayasri Rao and Nainala Chaitanya Rao Medisetty Jayasri Rao and Nainala Chaitanya Rao Vs Taste Hotels Private Limited.
Andhra Pradesh High Court · (2011) 6 ALD 538 : (2012) 2 ALT 592
Civil Procedure Code, 1908 (CPC) — Section 145, 151Income Tax Act, 1961 — Section 203Transfer of Property Act, 1882 — Section 106, 111
High Courts13 Jul 2011
Katta Ramesh and Another Vs The Branch Manager, State Bank of India and Others
Andhra Pradesh High Court · (2011) 5 ALD 335 : (2011) 6 ALT 564
High Courts13 Jul 2011Allowed
Paidala Thirupathi Reddy and Bros. Vs The Engineer in Chief, The Superintendent Engineer and The Commissionerate of Tenders The Engineer in Chief, The Superintendent Engineer and The Commissionerate of Tenders Vs Paidala Thirupathi Reddy and Bros.
Andhra Pradesh High Court · (2011) 5 ALD 462 : (2011) 5 ALT 664
High Courts13 Jul 2011
Medisetty Jayasri and Another Vs Taste Hotels Private Limited
Andhra Pradesh High Court · (2012) 2 ALT 246
Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Jul 2011
Mr. P. Shankar Rao, M.L.A. Vs The Government of A.P. and Others K. Yerrannaidu, P. Ashok Gajapathi Raju and Byreddy Rajasekhara Reddy Vs The Union of India (UOI) and Others K.K. Sherwani Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0087
Constitution of India, 1950 — Article 226
High Courts12 Jul 2011Dismissed
Smt. B. Suseelamma Vs The Collector and District Magistrate, The General Manager and Government of Andhra Pradesh
Andhra Pradesh High Court · (2011) 07 AP CK 0084
Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 10, 11(1), 11(2), 20(1), 5
High Courts12 Jul 2011Dismissed
Syed Fazlur Raheem and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2012) 2 ALT 403
Constitution of India, 1950 — Article 12, 14, 16, 21, 226Societies Registration Act, 1860 — Section 10(14)
High Courts12 Jul 2011Dismissed
Sriramaneni Ramesh Babu and Another Vs Government of India and Others
Andhra Pradesh High Court · (2011) 5 ALD 464
Income Tax Rules, 1962 — Rule 2Recovery of Debts Due to Banks and Financial Institutions Rules, 1993 — Rule 61Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17
High Courts11 Jul 2011Dismissed
Lateef Brothers Real Estates and Others Vs Varun Constructions and Others
Andhra Pradesh High Court · (2011) 5 ALD 571 : (2011) 6 ALT 576
Arbitration and Conciliation Act, 1996 — Section 11(6), 9Contract Act, 1872 — Section 62
High Courts11 Jul 2011Dismissed
Mr. Vemuri Radha Krishna, Printer and Publisher, Mr. K. Ramachandra Murthy, Editor and Mr. M. Madhav, Chief Reporter Vs The Public Prosecutor, High Court of Andhra Pradesh
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 538
Criminal Procedure Code, 1973 (CrPC) — Section 199, 199(2), 199(6), 397(1)
High Courts11 Jul 2011Dismissed
Captain S.M. Azam Vs Andhra Pradesh Housing Board
Andhra Pradesh High Court · (2011) 5 ALD 79 : (2011) 5 ALT 636
Registration Act, 1908 — Section 17
High Courts08 Jul 2011Dismissed
P. Rajasekhara Rao Vs The state of Andhra Pradesh and Others
Andhra Pradesh High Court · (2011) 6 ALT 237
Andhra Pradesh Panchayat Raj Act, 1994 — Section 249, 249(1), 249(6)Andhra Pradesh Panchayat Raj Rules — Rule 42
High Courts08 Jul 2011Dismissed
Name Estates (P) Ltd. Vs N. Gopal Naidu and Others
Andhra Pradesh High Court · (2011) 5 ALD 445 : (2011) 4 CivCC 773
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17