High Courts08 Jul 2011
Karnekanti Kalpana Chary Vs The Government of Andhra Pradesh and The Superintendent, District Jail
Andhra Pradesh High Court · (2011) 5 ALT 657
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 36 of 60
High Courts08 Jul 2011Allowed
Pallapu Mohanarao (died) per L.Rs. Vs Thammisetty Subba Rao and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0051
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Jul 2011Allowed
State Vs P. Somaraju, Assistant Commissioner of Labour, Circle- I, Anjaiah Karmica Bhavan, Ashoknagar, Hyderabad, Flat No. 6, Ruby Apartments, Yellareddyguda, Near Sarathi studio, Hyderabad
Andhra Pradesh High Court · (2011) 07 AP CK 0023
Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 29, 29(2)Evidence Act, 1872 — Section 21(1), 8Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
High Courts07 Jul 2011Allowed
Kum Vardhineei Sivani, Beikdng Minor rep. by guardian and next friend, Maternal Uncle Dude Venkata Kasi Viwanadham Vs Vardhineedi Narasimha Rao and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0094
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 2, Order 32 Rule 1, Order 32 Rule 2A, Order 32 Rule 3
High Courts07 Jul 2011Allowed
Bilquis Jahan Vs Mohammed Abdul Sattar @ Mohammed Haji and Others
Andhra Pradesh High Court · (2011) 5 ALD 81 : (2011) 5 ALT 639
High Courts07 Jul 2011Allowed
The Singareni Collieries Works Union Vs The Singareni Collieries Company Ltd.
Andhra Pradesh High Court · (2011) 131 FLR 653
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 22Payment of Wages Act, 1936 — Section 1(5), 1(6), 15, 7(2), 8(4)
High Courts07 Jul 2011Dismissed
Union of India (UOI) and Others Vs C. Aruna Devi and Another
Andhra Pradesh High Court · (2011) 6 ALD 130 : (2011) 5 ALT 757
All India Services Act, 1951 — Section 3, 3(1)Constitution of India, 1950 — Article 311, 326Hindu Adoptions and Maintenance Act, 1956 — Section 16
High Courts07 Jul 2011Dismissed
V. Narasimha Reddy Vs Sara Abdul Gafoor and Others
Andhra Pradesh High Court · (2011) 5 ALD 381
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 6 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Section 3
High Courts07 Jul 2011Dismissed
Dharmavarapu Venkata Ramana Vs Addanki Rajya Lakshmi and Others
Andhra Pradesh High Court · (2011) 5 ALD 456 : (2011) 6 ALT 31
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Guardians and Wards Act, 1890 — Section 9, 9(1), 9(3)
High Courts06 Jul 2011
Jasti Venkateswara Raoioner Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0031
High Courts05 Jul 2011Dismissed
Chirlamacherla Chinna Venkata Subbaiah Vs Vasavi Kanyaka Parameswari Arts, Science and Commerce College Committee and Others
Andhra Pradesh High Court · (2011) 5 ALD 451 : (2011) 6 ALT 482
Andhra Pradesh and Telangana Societies Registration Act, 2001 — Section 14, 20, 23, 31, 32Constitution of India, 1950 — Article 227
High Courts05 Jul 2011Allowed
Akkem Anjaiah and Akkem Sailamma Vs The Deputy Collector and Tahsildar, The Revenue Divisional Officer, The District Collector and The State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 07 AP CK 0015
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54, 58(A)Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2, 2(1), 3, 3(1)
High Courts04 Jul 2011
V. Bhavani Devi Rao Vs The District Collector, Revenue Divisional Officer and Mandal Revenue Officer
Andhra Pradesh High Court · (2011) 5 ALT 630
Land Acquisition Act, 1894 — Section 3, 4(1), 5A, 6
High Courts04 Jul 2011Allowed
Puvvada Chiranjeeva Rao Vs Busi Koteswara Rao
Andhra Pradesh High Court · AIR 2012 AP 17 : (2011) 5 ALD 791
Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16, 20Transfer of Property Act, 1882 — Section 53A
High Courts04 Jul 2011
Sree Enterprises Vs Commr. of Cus., Basheer Bagh, Hyderabad
Andhra Pradesh High Court · (2011) 274 ELT 12
Customs Act, 1962 — Section 129E, 35
High Courts04 Jul 2011Dismissed
Mohd. Ishaq Vs Inspector of Police, P.S. Osmania University and State of A.P.
Andhra Pradesh High Court · (2011) 2 ALD(Cri) 553 : (2012) 2 ALT(Cri) 53 : (2011) CriLJ 4699
Explosives Act, 1884 — Section 10, 5, 9(B)
High Courts03 Jul 2011
K. Swamy Reddy and Others Vs The Revenue Divisional Officer, and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0082
Land Acquisition Act, 1894 — Section 12, 17(3A), 17(4), 18, 4(1)
High Courts01 Jul 2011Dismissed
Nunna Rama Krishna Anantha Subrahmanyam, Maddula Anantha Rao, Gunda Radha Krishna and P. Chenchayya Vs Sudarsan Chit (India) Ltd.
Andhra Pradesh High Court · (2011) 5 ALD 411
Andhra Pradesh Chit Funds Act, 1971 — Section 25Companies Act, 1956 — Section 391, 446, 446(1), 446(2)Limitation Act, 1963 — Article 37
High Courts01 Jul 2011Dismissed
Nuziveedu Seeds Pvt. Ltd., NSL ICON Vs The Protection of Plant Variety and Farmers'' Rights Authority, The Registrar, Protection of Plant Variety and Farmers'' Rights Authority, National Academy of Agricultural Sciences, Union of India (UOI) and Maharashtra Hybrid Seeds Company Ltd.
Andhra Pradesh High Court · (2011) 5 ALT 672
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 136, 225, 226, 226(2)Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 19, 20, 21
High Courts01 Jul 2011
Maradani Srinivasa Prabhu Rao and Maradani Dorai Swamy Vs A. Vani Prasad, I.A.S. The District Collector and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0056
Specific Relief Act, 1963 — Section 31