COURT ARCHIVE

Andhra Pradesh High Court judgments, 2011

1,182 judgments · page 37 of 60

High Courts01 Jul 2011

Eruva Chinna Govinda Reddy (died) and Others Vs Eruva Pandu Ranga Reddy and Others Yeruva Rajasekharareddy and Others Vs Yeruva Panduranga Reddy and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0046

Civil Procedure Code, 1908 (CPC) — Section 35(A)Evidence Act, 1872 — Section 112Hindu Adoptions and Maintenance Act, 1956 — Section 11

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High Courts01 Jul 2011Dismissed

Asi Balayya (A1) and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2011) 07 AP CK 0035

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 320(1), 397, 401, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 324, 326

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High Courts01 Jul 2011Dismissed

Kothalanka Durga Vara Prasada Rao Vs Datla Chanraiah and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0025

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 7 Rule 7, Order 7 Rule 8, 100, 96Constitution of India, 1950 — Article 136, 226Evidence Act, 1872 — Section 115

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High Courts30 Jun 2011Allowed

D. Damayanthi (Deceased) and Others Vs Secretary, Ministry of Home Affairs, Government of India and Others

Andhra Pradesh High Court · (2011) 5 ALD 713 : (2011) 5 ALT 785

Constitution of India, 1950 — Article 226

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High Courts30 Jun 2011

Uppalapati Brahmamma, Pallakadiyam(V), Rajanagaram (M) and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 5 ALD 447

Right to Information Act, 2005 — Section 4, 5A, 6

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High Courts29 Jun 2011

Sriven Marketing Vs Union of India

Andhra Pradesh High Court · (2012) 275 ELT 39

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High Courts29 Jun 2011Allowed

Andhra Pradesh State Road Transport Corporation Vs The State Transport Appellate Tribunal, Regional Transport Authority and S.V.V.S.S. Devasthanam

Andhra Pradesh High Court · (2011) 5 ALD 435 : (2011) 5 ALT 646

Motor Vehicles Act, 1988 — Section 90

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High Courts29 Jun 2011

Dr. Gnanananda Gurukulam Tutorials, Mangalapalem, Duvvada, Visakhapatnam District Vs District Educational Officer, Visakhapatnam District and another

Andhra Pradesh High Court · (2012) 4 ALD 117

Andhra Pradesh Education Act, 1982 — Section 32, 99

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High Courts29 Jun 2011Allowed

The Government of Andhra Pradesh and Special Deputy Collector (Land Acquisition) Vs Smt. Ch. Vinoda Rao and Others

Andhra Pradesh High Court · (2011) 5 ALD 756

Land Acquisition Act, 1894 — Section 4(1), 5(A), 6

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High Courts29 Jun 2011Dismissed

Pothuraju Madhuramma and Others Vs Suroju Nagamani, Sirikonda Bhavani and Pothuraju Narasaiah

Andhra Pradesh High Court · (2011) 5 ALT 633

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 22

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High Courts28 Jun 2011

Karusala Nageswara Rao Vs Government of Andhra Pradesh and Sri S.L.N. Reddy

Andhra Pradesh High Court · (2011) 6 ALD 31

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 35A, 35C

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High Courts28 Jun 2011

Doshi Industries Vs Employees''s State Insurance Corporation and Andhra Pradesh State Financial Corporation

Andhra Pradesh High Court · (2011) 5 ALD 830

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 17BEmployees State Insurance Act, 1948 — Section 75, 75(1), 93AState Financial Corporations Act, 1951 — Section 29

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High Courts28 Jun 2011Dismissed