Andhra Pradesh High Court Judgments 2011 — Page 33

High Courts27 Jul 2011Dismissed

The Associate Cement Company Ltd. Vs The Commercial Tax Officer and The Deputy Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2011) 6 ALT 48

Andhra Pradesh General Sales Tax Act, 1957 — Section 19, 30B, 30B(1), 30B(2), 30BBAndhra Pradesh General Sales Tax Rules, 1957 — Rule 43, 44AAConstitution of India, 1950 — Article 226, 265, 38, 39

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High Courts27 Jul 2011Allowed

K. Suraj Singh Vs The Collector and District Magistrate, Kadapa, Kadapa District., The Government of Andhra Pradesh And The General Manager, Telecom District, BSNL, Mahaboobnagar, Mahaboobnagar District

Andhra Pradesh High Court · (2011) 07 AP CK 0043

Andhra Pradesh (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993 — Section 5Industries (Development and Regulation) Act, 1951 — Section 18(AA), 5, 5A

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High Courts27 Jul 2011

P. Shankar Rao, M.L.A. Vs The Government of A.P. and Others K. Yerrannaidu, P. Ashok Gajapathi Raju and Byreddy Rajasekhara Reddy Vs The Union of India (UOI) and Others K.K. Sherwani Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0039

Constitution of India, 1950 — Article 20(3), 21

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High Courts27 Jul 2011Dismissed

P.V.S. Raju Vs The Addl. Commissioner of Income Tax

Andhra Pradesh High Court · (2011) 07 AP CK 0034

Finance Act, 2004 — Section 111AIncome Tax Act, 1961 — Section 142(2), 143(2), 2(14), 2(22), 260A

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High Courts25 Jul 2011

Mrs. Nalini Narain and Others Vs Mrs. Prabhavathi Reddy Ravi @ Ravi Prabhavathi and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0092

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 2, 6, 7A(4), 8, 8(6)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 12 Rule 1, 80(2)

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High Courts25 Jul 2011Dismissed

Uppuluri Koteswara Reddy and Others Vs Mogulluri Indira Devi, Manthu Guravareddy and Suram Venkata Subbareddy

Andhra Pradesh High Court · (2011) 6 ALD 564

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High Courts25 Jul 2011Allowed

Mohd. Nizamuddin, Mohd. Ziauddin, Mohd. Moinuddin and Kum. Farkhana Begum Vs J. Satyanarayana Reddy and United India Insurance Company Limited, Branch Sangareddy, Medak District

Andhra Pradesh High Court · (2011) 07 AP CK 0029

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High Courts22 Jul 2011Allowed

Smt. Roshan Minoo Patel, Sri Feroxe Behram Chenoy and Sri Jahangir Behram Chenoy Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (2011) 5 ALD 626

Cantonments Act, 1924 — Section 181(3), 185, 256, 274, 280Cantonments Land Administration Rules, 1937 — Rule 10, 3, 3(1), 3(2), 4Civil Procedure Code, 1882 — Section 539

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High Courts22 Jul 2011Dismissed

Shyam Sunder Agarwal Vs P. Narotham Rao and Others

Andhra Pradesh High Court · (2012) 1 ALD 470

Arbitration and Conciliation Act, 1996 — Section 11(5), 11(6), 2, 20, 8Limitation Act, 1963 — Article 21, 22, 54Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts21 Jul 2011Dismissed

Tarigoppula Kondala Rao and Tarigoppula Rama Lakshmamma Vs Dodda Venkateswara Reddy and Others

Andhra Pradesh High Court · (2011) 6 ALD 126

Transfer of Property Act, 1882 — Section 53A

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High Courts21 Jul 2011

M.A. Rasheed Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court and The Depot Manager, APSRTC

Andhra Pradesh High Court · (2011) 5 ALD 729

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A(2), 11A

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High Courts21 Jul 2011Dismissed

The Union of India (UOI) and The Chief Postmaster General Vs K. Simhadri Rao and Central Administrative Tribunal

Andhra Pradesh High Court · (2011) 5 ALD 726 : (2011) 6 ALT 467

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High Courts21 Jul 2011Dismissed

Jalla Ravi Vs The State of A.P. and Others

Andhra Pradesh High Court · (2011) 5 ALD 306 : (2011) 6 ALT(Cri) 511

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High Courts21 Jul 2011Dismissed

Smt. Gorantla Jhansi Lakshmi Vs The District Collector and Others

Andhra Pradesh High Court · (2011) 5 ALD 242 : (2011) 6 ALT 205

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4(1), 5A

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High Courts20 Jul 2011Dismissed

Dr. Gulam Rabbani Vs Sathavana University, Karimnagar and others

Andhra Pradesh High Court · (2012) 2 ALD 704

Andhra Pradesh University Act, 1991 — Section 19, 43, 49

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High Courts20 Jul 2011Dismissed

The Ordnance Factory Board M/o. Defence Government of India and Another Vs N. Mougalaiah (died) and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0069

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High Courts20 Jul 2011Dismissed

Karshaka Enterprises (Red.) Vs Sri Ganesh Traders and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0054

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High Courts20 Jul 2011Dismissed

Sai Kommoju Durga Prasada Rao and Smt. Kommoju Vara Lakshmi Rao Vs Patnala Babu Rao and Others

Andhra Pradesh High Court · (2011) 07 AP CK 0042

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High Courts20 Jul 2011

LMJ International Limited Vs Commercial Tax Officer and Another

Andhra Pradesh High Court · (2011) 46 VST 449

Central Sales Tax Act, 1956 — Section 2(f), 5(1), 5(3), 5(4), 6A

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High Courts20 Jul 2011Dismissed

Munagala Yadamma Vs The State of Andhra Pradesh and another

Andhra Pradesh High Court · (2011) 07 AP CK 0009

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 13, 2, 3, 3(1)Andhra Pradesh Prohibition Act, 1995 — Section 7A, 8

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Andhra Pradesh High Court judgments, 2011