COURT ARCHIVE

Andhra Pradesh High Court judgments, 2011

1,182 judgments · page 31 of 60

High Courts08 Aug 2011

R. Sadashiv Vs The Government of Andhra Pradesh and Managing Director, Northern Power Distribution Company of A.P. Ltd. and The Divisional Engineer Constructions

Andhra Pradesh High Court · (2011) 6 ALD 117

Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 19(1), 19(5)Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 30Andhra Pradesh State Electricity Board Employees (Revised) Conduct Regulations — Regulation 4

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High Courts05 Aug 2011

R. Srinivas Kumar and Others Vs The Greater Hyderabad Municipal Corporation and Others

Andhra Pradesh High Court · (2013) 4 ALD 161

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12(2)(3), 59(1)

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High Courts05 Aug 2011Dismissed

Hansa Overseas Enterprises Vs State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0101

Andhra Pradesh General Sales Tax Act, 1957 — Section 20(1), 20(2), 21(4), 21(5), 22(1)Central Sales Tax Act, 1956 — Section 3, 9(2)

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High Courts05 Aug 2011Allowed

Ambaipudi Parasuramudu Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 08 AP CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 365, 366

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High Courts05 Aug 2011

Kondaparthi Leelavathi @ Rajeshwari and Kondaparthi Naveen Kumar Vs The State of A.P. and Kondaparthi Narender

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 544 : (2012) 1 ALT(Cri) 48 : (2012) 2 DMC 414

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 397, 401Hindu Marriage Act, 1955 — Section 24

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High Courts05 Aug 2011Allowed

Motamarri Surya Kameswara Rao and Another Vs Motamarri Kiran Kumar and Another and State of A.P.

Andhra Pradesh High Court · (2011) 4 Crimes 464

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 192, 199, 23, 24

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High Courts05 Aug 2011

Andhra Cylinders Pvt. Ltd. Vs The Deputy Commissioner of Customs and Central Excise, The Commissioner of Customs and Central Excise and The Superintendent of Central Excise

Andhra Pradesh High Court · (2011) 08 AP CK 0082

Central Excise Rules, 1922 — Rule 31, 8(1), 8(3)(A)Central Excises and Salt Act, 1944 — Section 11, 35B, 35F, 37BConstitution of India, 1950 — Article 226

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High Courts05 Aug 2011Dismissed

Pothuraju Narasaiah Vs Suroju Nagamani and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0066

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 73, 73(4)Lord Cairns Act, 1858 — Section 2

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High Courts05 Aug 2011Dismissed

Meka Venkateswara Rao Vs Tutaram Venkata Jaya Rama Krishna Vara Prasad and Others

Andhra Pradesh High Court · (2011) 6 ALD 446

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, 105(1), 115, 144

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High Courts05 Aug 2011Allowed

Voruganti Narayana Rao Vs Bodla Rammurthy, Bodla Kanaka Laxmi and Bodla Venkata Ramana

Andhra Pradesh High Court · (2011) 6 ALD 142

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A(3)

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High Courts04 Aug 2011Dismissed

K. Ram Reddy Vs M/s. vishnuvardhan Finance and Chit Funds Pvt. Ltd. and State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0027

Companies Act, 1956 — Section 113(1), 113(2), 621Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)

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High Courts04 Aug 2011Dismissed

M.A. Razak Vs S. Lingappa

Andhra Pradesh High Court · (2011) 6 ALT 435

Lease Rent and Eviction Control Act, 1960 — Section 10(3)

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High Courts04 Aug 2011Allowed

United India Insurance Company Limited Vs P. Venkat Rathnam and others

Andhra Pradesh High Court · (2011) 6 ALT 433

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High Courts04 Aug 2011Allowed

M/s. Videocon International Ltd. Vs M/s. Innovations and 3 State of A.P.

Andhra Pradesh High Court · (2011) 08 AP CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 118, 131, 138, 139, 142

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High Courts04 Aug 2011Allowed

Shaik Moulana Saheb Vs The State of A.P.

Andhra Pradesh High Court · (2012) 3 ALT(Cri) 92

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304B, 306, 498A

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High Courts03 Aug 2011Dismissed

Dr. L. James and another Vs Dr. (Mrs.) Subhashini Sighamony

Andhra Pradesh High Court · (2012) 2 ALD 721 : (2012) 3 ALT 135

Succession Act, 1925 — Section 2, 63, 68

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High Courts03 Aug 2011

Garapati Veerraju Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 2 ALD(Cri) 513

Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts03 Aug 2011

M. Koteswara Rao Vs The Senior Commandant, CISF Unit, SDSC, SHAR, Sriharikota and Others

Andhra Pradesh High Court · (2011) 5 ALT 777

Central Industrial Security Force Rules, 2001 — Rule 2, 36

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High Courts03 Aug 2011Allowed

Ch. Prabhakar Rao Vs Deputy Inspector General of Police, New Delhi Range, CRPF, R.K. Puram, New Delhi and Others

Andhra Pradesh High Court · (2012) 1 ALD 57

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Reserve Police Force Act, 1949 — Section 10, 11(1), 9Central Reserve Police Force Rules, 1955 — Rule 27

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High Courts03 Aug 2011Allowed

Sajja Malleswara Rao Vs Sajja Nageswara Rao and Others

Andhra Pradesh High Court · (2011) 08 AP CK 0087

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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