High Courts03 Aug 2011Allowed
Smt. G. Subbalakshmi Visweswara Rao Vs Secretary to Government, Revenue Department and Others
Andhra Pradesh High Court · AIR 2012 AP 1
Stamp Act, 1899 — Section 41A, 57
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2011
1,182 judgments · page 32 of 60
High Courts02 Aug 2011Dismissed
M/S. Surat Goods Transport Service Vs M/s. Golkonda Engg. Enterprises ltd.
Andhra Pradesh High Court · (2011) 08 AP CK 0077
Carriers Act, 1865 — Section 8Companies (Court) Rules, 1959 — Rule 10, 95Companies Act, 1956 — Section 433, 434(1), 439(1)
High Courts02 Aug 2011Allowed
Uppalapati Vijaya Lakshmi Vs Cherukuri Lokanadha Rao (died) per L.Rs. and Others
Andhra Pradesh High Court · (2011) 08 AP CK 0070
Specific Relief Act, 1963 — Section 19, 22
High Courts02 Aug 2011Dismissed
B. Satyanarayana Vs A.P. Administrative Tribunal and Others
Andhra Pradesh High Court · (2011) 5 ALD 705
Andhra Pradesh Administrative Tribunals Act, 1985 — Section 15(1), 15(2), 15(3), 19, 2Constitution of India, 1950 — Article 136
High Courts01 Aug 2011Dismissed
V.S.N. Murthy Vs Samatha Mahila Co-operative Urban Bank Ltd., Hyderabad and another
Andhra Pradesh High Court · (2011) 5 ALD 739
Constitution of India, 1950 — Article 12, 311
High Courts01 Aug 2011Dismissed
C. Prithvi Raj Reddy and C. Sanjay Raj Reddy Vs G.P.R. Housing Pvt. Ltd.
Andhra Pradesh High Court · (2011) 6 ALD 128
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 36
High Courts01 Aug 2011Allowed
Mallika Yellaiah and others Vs State of A.P.
Andhra Pradesh High Court · (2012) 2 ALT(Cri) 20
Penal Code, 1860 (IPC) — Section 148, 149, 341, 394, 395
High Courts29 Jul 2011Allowed
India Cements Ltd. and another Vs Chairman, APSERC, Hyderabad and others
Andhra Pradesh High Court · (2011) 6 ALD 35
Andhra Pradesh Electricity Reforms Act, 1998 — Section 10(7), 11, 19(3), 3, 54Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 — Regulation 7(2)Business Regulations — Regulation 19, 19(1), 45B, 55, 55(1)
High Courts29 Jul 2011
M/s. The New India Assurance Co Ltd. Vs Sri Y. Satyanarayana Rao and Sri Kotha Yadaiah
Andhra Pradesh High Court · (2011) 07 AP CK 0093
Employees State Insurance Act, 1948 — Section 15B, 2
High Courts29 Jul 2011
Guvvala Sreenivasula Reddy Vs Sri A. Sankaranarayana, Secretary (Law) and Others
Andhra Pradesh High Court · (2011) 5 ALD 814
Contempt of Courts Act, 1971 — Section 12(3)Contempt of Courts Rules, 1980 — Rule 32(1)Criminal Procedure Code, 1973 (CrPC) — Section 24
High Courts29 Jul 2011Dismissed
Paruchuri Siva Ramprasad Rao Vs Smt. Bala Tripura Sundari Rao
Andhra Pradesh High Court · (2011) 07 AP CK 0065
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 145
High Courts28 Jul 2011Dismissed
Pradeep Kumar Singh Vs The Union of India and Others
Andhra Pradesh High Court · (2011) 07 AP CK 0059
Naval (Discipline Miscellaneous Provisions) Regulations, 1965 — Regulation 36, 37, 37(4), 5, 7Navy Act, 1957 — Section 41, 72(2), 74Penal Code, 1860 (IPC) — Section 497
High Courts28 Jul 2011Dismissed
Kolan Balwanth Reddy Vs Reddy Janga Reddy
Andhra Pradesh High Court · (2011) 6 ALD 105 : (2011) 6 ALT 594
Andhra Pradesh Record of Rights in Land Act, 1971 — Section 5A, 9Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5ACivil Procedure Code, 1908 (CPC) — Section 10
High Courts28 Jul 2011Dismissed
Krishna, (died), Mrs. Shodhana Phadke, Sadashiv Krishna Phadke, and Rajesh Krishna Phadke Vs The Indian Institute of Economics and Others
Andhra Pradesh High Court · (2011) 6 ALT 447
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 66Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(2)Criminal Procedure Code, 1973 (CrPC) — Section 144
High Courts28 Jul 2011Allowed
Avula Jayarami Reddy Vs Yerrabothula Nagarathnamma
Andhra Pradesh High Court · (2012) 1 ALT 356
Hindu Adoptions and Maintenance Act, 1956 — Section 12Hindu Succession (Andhra Pradesh Amendment) Act, 1986 — Section 29A
High Courts28 Jul 2011Allowed
Natti Kondala Rao and another Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (2012) 2 ALD 9
Land Acquisition Act, 1894 — Section 4(1), 5A, 6
High Courts27 Jul 2011Dismissed
SQL Star International Ltd. Vs The Commissioner of Customs, Central Excise and Service Tax Commissionerate
Andhra Pradesh High Court · (2011) 187 ECR 415
Central Excises and Salt Act, 1944 — Section 35(B)(1), 35(F), 35(G)Customs, Excise Service Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 41Finance Act, 1994 — Section 75, 78, 83
High Courts27 Jul 2011Allowed
Thammisetti Nookaratnam Vs State of A.P.
Andhra Pradesh High Court · (2013) 2 ALT(Cri) 63
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts27 Jul 2011Dismissed
Chapidi Venkata Subba Reddy Vs Konduru Indravathamma and Another
Andhra Pradesh High Court · (2011) 5 ALD 415 : (2011) 5 ALT 659
Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts27 Jul 2011Allowed
G. Subrahmanyam (Died) per LRs Appellant No. 2 and 3, G.S. Nagaraja and G.S. Viswa Murthy Vs G. Leela, Pradeep Nanda Kishore, R. Chandrasekharan and The T.T. Devasthanams, Tirupathi
Andhra Pradesh High Court · (2011) 07 AP CK 0053
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 33, Order 7 Rule 1, Order 7 Rule 7, 2(12)Constitution of India, 1950 — Article 136Court Fees Act, 1870 — Section 7(1)