COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 17 of 54

High Courts29 Sept 2010Allowed

Bramarambha Wines Vs K. Devaraj Goud and Others

Andhra Pradesh High Court · (2010) 16 ALT 343

Andhra Pradesh Excise (Lease of Right of Selling by Shop and Conditions of Licence) Rules, 2005 — Rule 29Constitution of India, 1950 — Article 226

High Courts28 Sept 2010Allowed

N.R.S. Narayana Vs Additional Industrial Tribunal-cum-Additional Labour Court and Another

Andhra Pradesh High Court · (2010) 09 AP CK 0071

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28(32), 28(6), 28(9)

High Courts28 Sept 2010Dismissed

K.M. Surya Reddy Vs L. Jaya Rama Reddy

Andhra Pradesh High Court · (2010) 09 AP CK 0068

Civil Procedure Code, 1908 (CPC) — Section 60(1), 61Limitation Act, 1963 — Section 12(1), 4Stamp Act, 1899 — Section 35, 36

High Courts28 Sept 2010Dismissed

E. Sridhar and Others Vs Visakhapatnam Steel Plant and Others

Andhra Pradesh High Court · (2011) 1 ALD 54 : (2011) 1 ALT 633

Constitution of India, 1950 — Article 14, 16

High Courts28 Sept 2010Allowed

D. Jeevan Lal Vs Life Insurance Corporation of India

Andhra Pradesh High Court · (2010) 6 ALD 482

Constitution of India, 1950 — Article 14, 16

High Courts28 Sept 2010Dismissed

The State of A.P. Vs O. Srinivas Rao, D. Suribabu and The Hon''ble Andhra Pradesh Administrative Tribunal

Andhra Pradesh High Court · (2010) 6 ALD 477

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16

High Courts28 Sept 2010Dismissed

Union of India (UOI), The Divisional Engineer (Now changed as General Manager) and Sub Divisional Engineer Vs Nallapaneni Lakshmi Kumari

Andhra Pradesh High Court · (2011) 1 ALD 329

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 80Constitution of India, 1950 — Article 299Limitation Act, 1963 — Article 113

High Courts27 Sept 2010

Prameela and Others Vs The A.P.S.R.T.C. and Others

Andhra Pradesh High Court · (2010) 09 AP CK 0049

Andhra Pradesh State Road Transport Corporation Employees (Classification, Control and Appeal) Regulations, 1967 — Regulation 8

High Courts24 Sept 2010Dismissed

B. Srirama Murthy Vs Uppaluri Lalitamba (died) and Others

Andhra Pradesh High Court · (2011) 1 ALD 638 : (2011) 1 ALT 513

Evidence Act, 1872 — Section 67, 68, 69, 73Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13

High Courts24 Sept 2010Dismissed

Banda Sreeramamurthy Vs Uppaluri Lalithamba (died) Mandapaka Bhimeswara Rao and Others

Andhra Pradesh High Court · (2011) 1 ALD 638 : (2011) 1 ALT 513

Evidence Act, 1872 — Section 67, 68, 69, 73Hindu Adoptions and Maintenance Act, 1956 — Section 12, 13

High Courts24 Sept 2010Allowed

S.K. Khaleel and Others Vs The State of A.P. and Sri. Ramoji Mahesh

Andhra Pradesh High Court · (2010) 2 ALD(Cri) 958

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 306, 309, 34, 498A

High Courts24 Sept 2010Allowed

Syed Abdul Wahab Vs Dr. Wilfred D''Souza

Andhra Pradesh High Court · (2011) 1 ALD 93 : (2011) 2 RCR(Rent) 164

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 20

High Courts23 Sept 2010

K. Raghu Babu Vs C. Veera Sekhar and Others The New India Assurance Company Limited Vs K. Raghu Babu and Others

Andhra Pradesh High Court · (2011) 2 ALT 78

Motor Vehicles Act, 1988 — Section 149, 170, 171Penal Code, 1860 (IPC) — Section 304A, 337, 338

High Courts23 Sept 2010Allowed

Adduri Varahalamma Vs Deputy Registrar of Coop. Societies, The Coop. Sub Registrar Office of the Deputy Coop. Officer and Kothakota Primary Agricultural Cooperative Society

Andhra Pradesh High Court · (2011) 1 ALD 614

High Courts23 Sept 2010Dismissed

Adapa Bennayya Vs Mandal Revenue Officer, Visakhapatnam Port Trust and Deputy Conservator

Andhra Pradesh High Court · (2011) 1 ALD 470

High Courts23 Sept 2010

Smt. Pushpa Patel Chavda, Sri Diwakaran Nair and Patel Engineering Company Ltd. Vs Mandal Revenue Officer, S.Y. Ramesh yadav and S.Y. Venkatesh Yadav

Andhra Pradesh High Court · (2011) 1 ALD 497

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 103, 14, 32, 34Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 4Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 18

High Courts23 Sept 2010

Sajjal Agarwal Vs The State of A.P. and Another

Andhra Pradesh High Court · (2010) 09 AP CK 0006

Criminal Procedure Code, 1973 (CrPC) — Section 155(1), 155(2), 200, 201, 202Penal Code, 1860 (IPC) — Section 498A, 506, 507, 95

High Courts22 Sept 2010Dismissed

P. Gopalaiah Vs The Principal Secretary to Government, Irrigation and CAD Department and Others

Andhra Pradesh High Court · (2011) 1 ALD 567

Constitution of India, 1950 — Article 226

High Courts21 Sept 2010

Dhulipalla Narendra Kumar Vs A.P. Cooperative Tribunal and Others

Andhra Pradesh High Court · (2011) 1 ALD 292

Andhra Pradesh Mutually Aided Co-operative Societies Act, 1995 — Section 21(7), 233, 37, 37(1), 37(2)

High Courts21 Sept 2010Allowed

Velagala Vishnu Vardhana Reddy, Velagala Adi Reddy, Velagala Sugunavathi Reddy and Velagala Naga Saraswathi Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 385 : (2011) 8 RCR(Criminal) 2846

Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 311Penal Code, 1860 (IPC) — Section 498, 498(A)