High Courts21 Jan 2010Dismissed

M. Rachaiah Vs Central Power Distribution Co. of A.P. Ltd.

Andhra Pradesh High Court · (2010) 4 ALT 691 : (2011) 1 LLJ 418

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20(2), 20(3)Andhra Pradesh State Electricity Board Employees Discipline and Appeal Regulations, 1970 — Regulation 10, 10(2), 5Constitution of India, 1950 — Article 226