COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 15 of 54

High Courts08 Oct 2010

Commissioner of Income Tax Vs Gurukul Ghatkeswar Trust

Andhra Pradesh High Court · (2011) 332 ITR 611

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 3Companies Act, 1956 — Section 3

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High Courts08 Oct 2010Allowed

G.V. Mohan, G.S. Kumar Sharma and Smt. Usha Sundari Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 1 ALD 761

Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(5), 10(5), 20(1), 33Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4

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High Courts07 Oct 2010Allowed

Gummalla Nageswara Rao and another Vs State of A.P.

Andhra Pradesh High Court · (2012) 2 ALT(Cri) 201

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34

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High Courts07 Oct 2010Dismissed

Peddinti Padmaja and Peddinti Vijaya Bhaskar Vs State of A.P. and Sri Bondada Naresh

Andhra Pradesh High Court · (2011) CriLJ 888 : (2011) 7 RCR(Criminal) 2022

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 415, 420

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High Courts07 Oct 2010Dismissed

Sri Gayatri Devi Traders Vs The State of A.P. and Teegala Satyanarayana Setty

Andhra Pradesh High Court · (2010) 4 APLJ 174 : (2011) 1 Crimes 554

Criminal Procedure Code, 1973 (CrPC) — Section 2, 200Negotiable Instruments Act, 1881 (NI) — Section 138, 145, 145(1)

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High Courts07 Oct 2010Allowed

Qazi Syed Abdullah Mohammadi and Others Vs State of Andhra Pradesh and A.P. Wakf Board

Andhra Pradesh High Court · (2010) 10 AP CK 0058

Kazis Act, 1880 — Section 2, 2(1), 2(2), 2(3), 2(4)

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High Courts07 Oct 2010Dismissed

K.V. Ramana and Others Vs The Presiding Officer, Labour Court and Another

Andhra Pradesh High Court · (2011) 2 ALD 81

Industrial Disputes Act, 1947 — Section 25F, 2A(2)

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High Courts07 Oct 2010Dismissed

M. Koteswara Rao Vs The Executive Director, Food Corporation of India and Others

Andhra Pradesh High Court · (2011) 2 ALD 496

Food Corporation of India Staff Regulations, 1971 — Regulation 58

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High Courts07 Oct 2010Allowed

Madhula Srinivas Vs Dredging Corporation of India Ltd S. Ram Sagar Vs Dredging Corporation of India Limited Satish Krishna Gubbala Vs Dredging Corporation of India Ltd.

Andhra Pradesh High Court · (2011) 1 ALD 45

Constitution of India, 1950 — Article 14, 16

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High Courts07 Oct 2010Dismissed

Shaik Abdul Rasool Vs G. Lakshmi Reddy and G. Umadevi Reddy

Andhra Pradesh High Court · (2011) 3 CivCC 390

Civil Procedure Code Amendment Act, 1976 — Order 16 Rule 14, Order 16 Rule 1A, Order 16 Rule 6, Order 16 Rule 7, Order 7 Rule 11Criminal Procedure Code, 1973 (CrPC) — Section 164

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High Courts07 Oct 2010Dismissed

K. Pawan Kalyan Vs D. Kiran Kumar and Another

Andhra Pradesh High Court · (2010) 10 AP CK 0003

Criminal Procedure Code, 1973 (CrPC) — Section 198, 199, 199(1)Penal Code, 1860 (IPC) — Section 499, 500, 501

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High Courts06 Oct 2010Allowed

The Special Officer and Competent Authority, Urban Land Ceiling and The Mandal Revenue Officer Vs K. Vittal Reddy and K. Penta Reddy

Andhra Pradesh High Court · (2011) 1 ALD 26

Andhra Pradesh Land Encroachment Act, 1905 — Section 7Civil Procedure Code, 1908 (CPC) — Section 11Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 10(5)

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High Courts06 Oct 2010Allowed

Yashoda Super Speciality Hospitals Vs Yashoda Medicare and Research Centre (P) Ltd.

Andhra Pradesh High Court · (2011) 1 ALD 79

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Specific Relief Act, 1963 — Section 17, 37(1)Trade Marks Act, 1999 — Section 11, 17(1), 17(2), 2, 28

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High Courts06 Oct 2010

Qazi Syed Abdullah Mohammadi and Others Vs State of A.P. and Another

Andhra Pradesh High Court · (2011) 1 ALD 116

Kazis Act, 1880 — Section 1, 2, 3, 4

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High Courts06 Oct 2010

Madhucon Projects Limited Vs B. Girijapathi Reddy and Co. and Another

Andhra Pradesh High Court · (2011) 2 ALD 112 : (2011) 1 ALT 284

Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 12, 16Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 9Constitution of India, 1950 — Article 227

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High Courts06 Oct 2010Dismissed

Andhra Printers Ltd. Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 1 ALD 616 : (2011) 1 ALT 441 : (2011) 3 LLJ 482

Industrial Disputes Act, 1947 — Section 10, 10(1)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17(1)

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High Courts05 Oct 2010Dismissed