High Courts04 Oct 2010Dismissed

Masarath Jahan Begum Vs Smt. Masood Hashin Ali and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0050

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 68Andhra Pradesh State Legal Aid and Advice to the Poor Rules, 1980 — Rule 16, 2Andhra Pradesh State Legal Service Authority Regulations, 1996 — Regulation 11, 19, 20, 25
High Courts01 Oct 2010Allowed

Ch. V. Girish Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 1 ALD 1 : (2010) 6 ALT 237 : (2010) 16 ALT 237 : (2010) 4 APLJ 221

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(5)Constitution of India, 1950 — Article 14Mines and Minerals (Development and Regulation) Act, 1957 — Section 15(1), 5
High Courts30 Sept 2010Allowed

K. Vivek Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 16 ALT 360

Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 12(1), 12(2), 3, 6Constitution of India, 1950 — Article 21, 226Hyderabad Municipal Corporation Act, 1955 — Section 14(1), 14(2), 32, 388, 389
High Courts30 Sept 2010Allowed

Dr. J. Ramdas and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2011) 2 ALD 641

Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3(1)Constitution of India, 1950 — Article 12, 14, 15, 15(4), 16(4)Indian Medical Council Act, 1956 — Section 16, 17, 19, 19A, 20