COURT ARCHIVE

Andhra Pradesh High Court judgments, 2010

1,079 judgments · page 13 of 54

High Courts26 Oct 2010Allowed

Mudavathu Nagaraju and Mudavathu Balaraj Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0030

Constitution of India, 1950 — Article 14, 15, 371(1), 371(2), 371(D)Rajiv Gandhi University of Knowledge Technologies Act, 2008 — Section 25

High Courts26 Oct 2010Allowed

S.L. Narsaiah Vs Addl. Indtrl, Tribnl.-Cum-Addl. Labour Court and The Depot. Manager, A.P.S.R.T.C.

Andhra Pradesh High Court · (2011) 1 ALD 713 : (2011) 3 LLJ 448

Andhra Pradesh State Road Transport Corporation Employees (Conduct) Regulations, 1963 — Regulation 28

High Courts25 Oct 2010

Y. Premlatha Rao Vs Hyderabad Cooperative Central Trading Society Ltd. Hyderabad Cooperative Central Trading Society Ltd. Vs Y. Premalatha and The Presiding Officer

Andhra Pradesh High Court · (2011) 4 LLJ 529

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 9A

High Courts25 Oct 2010Allowed

T. Santosh Reddy Vs The Osmania University and Another

Andhra Pradesh High Court · (2010) 10 AP CK 0045

High Courts25 Oct 2010Dismissed

Mohammed Sujath Ali Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2010) 4 Crimes 491

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Prevention of Corruption Act, 1988 — Section 13(1), 13(2), 7

High Courts25 Oct 2010

Special Deputy Collector, Land Acquisition, ONGC Vs Secretary, N.G.O. Association and Kandirilli Brahmayya

Andhra Pradesh High Court · (2010) 10 AP CK 0027

Land Acquisition Act, 1894 — Section 11, 12(1), 12(2), 18, 21

High Courts25 Oct 2010Dismissed

Ganta Sandhya Rao Vs The Revenue Divisional Officer, Gudivada Division and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0017

Andhra Pradesh Panchayat Raj Act, 1994 — Section 245Andhra Pradesh Panchayat Raj Rules, 1994 — Rule 1, 2, 3, 8

High Courts22 Oct 2010Dismissed

Manne Mallikarjuna Rao and Another Vs Koneru Padmanabha Prasad and Others Manne Basava Sankaram (died) per L.Rs. Vs Koneru Subba Rao and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0082

Contract Act, 1872 — Section 11, 12General Clauses Act, 1897 — Section 3(56)

High Courts22 Oct 2010Allowed

B. Nadamuni Chetty Vs P. Krishna Reddy and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0075

High Courts22 Oct 2010Allowed

D. Ahmed Ali Khan Vs D. Iqbal Ahmed Khan and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0074

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 45

High Courts22 Oct 2010Dismissed

Akkayapalli Cooperative House Building Society Limited, Kadapa Vs The Joint Registrar/District Cooperative Officer, Y.S.R., The Divisional Cooperative Officer and The Divisional Cooperative Officer

Andhra Pradesh High Court · (2011) 1 ALD 662 : (2011) 1 ALT 342

Andhra Pradesh Co-operative Societies Act, 1964 — Section 51

High Courts22 Oct 2010Dismissed

ITC Limited Vs The Secretary, Grade-I, Agricultural Market Committee

Andhra Pradesh High Court · (2011) 1 ALD 59

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 17, 23, 23(5)Constitution of India, 1950 — Article 141Tobacco Board Act, 1975 — Section 13, 13A, 14A, 31

High Courts21 Oct 2010Dismissed

Sivangi Aduilakshmi and Another Vs Moturi Veeranjaneyulu and Others

Andhra Pradesh High Court · (2010) 10 AP CK 0084

High Courts21 Oct 2010Dismissed

Ramesh Kumar Gupta Vs The State

Andhra Pradesh High Court · (2011) 1 ALD(Cri) 358 : (2011) 8 RCR(Criminal) 2641

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 323, 482Explosive Substances Act, 1908 — Section 5, 6General Clauses Act, 1897 — Section 3

High Courts21 Oct 2010

G. Basawaraj Vs The State of A.P. and N. Laxmi Reddy

Andhra Pradesh High Court · (2011) 8 RCR(Criminal) 1674

Criminal Procedure Code, 1973 (CrPC) — Section 372, 378, 378(4), 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts21 Oct 2010Allowed

Kanumuri Suryakanthamma, Kanumuri Prabhavathi, Kanumuri Surya Venkata Satya Durga Anjaneya Rau and Kanumuri Ganapathi Naga Raju Vs M. Narasimha Rao, N.V.S.S. Subba Rao and The United India Insurance Co. Ltd.

Andhra Pradesh High Court · (2010) 10 AP CK 0066

High Courts21 Oct 2010

Sri Sanjeevan Naragoud Vs Sri M. Vasudeva Rao and General Manager, New India Assurance Co. Ltd.

Andhra Pradesh High Court · (2011) 6 ALT 338

Motor Vehicles Act, 1988 — Section 163A, 166Penal Code, 1860 (IPC) — Section 337

High Courts21 Oct 2010Allowed

The P. Rayavaram P.A.C. Society Ltd, P. Rayavaram, Pitapuram Mandal, E.G. District and The P. Rayavaram P.A.C. Society Ltd. Vs Karneedi Satyanarayana, The Assistant Commissioner of Labour and The Deputy Commissioner of Labour

Andhra Pradesh High Court · (2011) 1 ALT 339

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 48

High Courts21 Oct 2010Allowed

Sanagala Anil Kumar Vs Sanagala Manasa

Andhra Pradesh High Court · (2011) 2 DMC 783

Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 23, 23A

High Courts21 Oct 2010Allowed

B. Shasidhar Vs Bharat Dynamics Limited and Another

Andhra Pradesh High Court · (2010) 10 AP CK 0052

Bharat Dynamics Limited Recruitment and Promotion Rules — Rule 38(6)