High Courts11 Nov 2010
Cherukuri Parvathi Vs P.S.G. Kumar and United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2691 : (2011) 3 TAC 561
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 11 of 54
High Courts11 Nov 2010
Mr. Balaja Raju Vs Smt. N. Lakshmi Bai and The New India Assurance Co. Limited.
Andhra Pradesh High Court · (2010) 11 AP CK 0027
Evidence Act, 1872 — Section 45
High Courts11 Nov 2010
Andhra Pradesh State Road Transport Corporation Vs J. Pedda Bheemaswar
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2848
High Courts11 Nov 2010
Ch. Bangaramma and Others Vs D. Chinna, Ch. Satyasurapuraju and United India Insurance Company Ltd., Divisional Manager
Andhra Pradesh High Court · (2011) 5 ALT 717
High Courts10 Nov 2010Allowed
Mohd. Hussain Khan and Others Vs National Insurance Co. Ltd. and Miss Sapna Jain
Andhra Pradesh High Court · (2011) 4 TAC 282
Criminal Procedure Code, 1973 (CrPC) — Section 195Motor Vehicles Act, 1988 — Section 168, 169
High Courts10 Nov 2010Allowed
United India Insurance Company Limited Vs Y. Adilakshmi and Others
Andhra Pradesh High Court · (2011) ACJ 1946 : (2011) 2 ALT 381 : (2012) 1 CivCC 94 : (2011) 3 TAC 521
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14Criminal Procedure Code, 1973 (CrPC) — Section 158, 195Motor Vehicles Act, 1988 — Section 158(6), 169
High Courts10 Nov 2010Dismissed
V. Chandrasekhara Naidu Vs The State of A.P.
Andhra Pradesh High Court · (2011) 2 ALD 576 : (2011) 6 ALT 515
High Courts10 Nov 2010Dismissed
Commissioner of Cus. and C. Ex., Hyderabad-II Vs J. Chennakesavulu
Andhra Pradesh High Court · (2011) 270 ELT 206
Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts09 Nov 2010Allowed
A. Srinivas Rao Vs The Government of Andhra Pradesh and The District Collector
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 342 : (2011) 1 ALT 733 : (2011) CriLJ 1734
Andhra Pradesh Excise Act, 1968 — Section 37(A)Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 12, 12(1), 13, 2, 3Andhra Pradesh Prohibition (Amendment) Act, 1997 — Section 7(A), 8
High Courts09 Nov 2010Allowed
Bommidi Madhu Sudhanrao Vs Kallapu Ramesh and Another
Andhra Pradesh High Court · AIR 2011 AP 265 : (2011) 3 Crimes 183 : (2011) 8 RCR(Criminal) 1623
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 200, 468Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts08 Nov 2010Dismissed
Savara Bennadu Vs The State of A.P.
Andhra Pradesh High Court · (2011) 1 ALD(Cri) 436 : (2011) 8 RCR(Criminal) 2714
Penal Code, 1860 (IPC) — Section 176, 201, 376(2), 506
High Courts08 Nov 2010Allowed
Shaik Moula Ali Vs The Director SDSC (Satish Dhavan Space Centre) SHAR, Sri Hari Kota Range and Others
Andhra Pradesh High Court · (2011) 1 ALD 813
Central Civil Services (Pension) Rules, 1972 — Rule 10(1), 48, 48(1), 48(2), 48A(4)
High Courts08 Nov 2010Dismissed
V. Veeresh and another Vs Chiloth Kumari
Andhra Pradesh High Court · (2011) 5 ALT 248
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, Order 9 Rule 9, 151, 35B, 35B(1)
High Courts08 Nov 2010Dismissed
Ch. Srinivas and Others Vs Government of India and Others
Andhra Pradesh High Court · (2011) 2 ALD 126
Constitution of India, 1950 — Article 226National Highways Act, 1956 — Section 3A, 3A(1), 3B, 3C, 3C(2)
High Courts03 Nov 2010Dismissed
Jasper Aqua Exports Private Limited Vs State of A.P.
Andhra Pradesh High Court · (2011) 37 VST 481
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 20(2), 21, 22, 5EConstitution of India, 1950 — Article 366(29A)
High Courts03 Nov 2010Dismissed
B. Rama Moorthy and Others Vs G. Rajababu Rao and Others
Andhra Pradesh High Court · (2010) 11 AP CK 0069
Andhra Pradesh Labour Subordinate Service Rules — Rule 17Constitution of India, 1950 — Article 133(1), 134A, 226, 371D
High Courts03 Nov 2010
Nutrine Confectionery Co. Pvt. Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2011) 40 VST 327
Andhra Pradesh General Sales Tax Act, 1957 — Section 2, 20(2), 22(1), 5EAndhra Pradesh Value Added Tax Act, 2005 — Section 34Constitution of India, 1950 — Article 366
High Courts03 Nov 2010Allowed
Commissioner of Income Tax Vs Padmavathi Hatcheries (P.) Ltd.
Andhra Pradesh High Court · (2011) 241 CTR 171 : (2011) 335 ITR 325
Income Tax Act, 1961 — Section 256(1), 260A, 28, 32, 32(1)Income Tax Rules, 1962 — Rule 5
High Courts03 Nov 2010Allowed
Dr. Reddy''s Laboratories Limited Vs The Assistant Commissioner (CT) LTU and Another
Andhra Pradesh High Court · (2011) 37 VST 76
Andhra Pradesh General Sales Tax Act, 1957 — Section 33CAndhra Pradesh Value Added Tax Act, 2005 — Section 15, 15(1), 2(24), 31, 33Andhra Pradesh Value Added Tax Rules, 2005 — Rule 35, 37, 38(8), 38(9), 59
High Courts03 Nov 2010
The Commissioner of Income -Tax Vs I.D.L. Chemicals Ltd.
Andhra Pradesh High Court · (2010) 11 AP CK 0009
Income Tax Act, 1922 — Section 15C, 15C(1), 15C(2)Income Tax Act, 1961 — Section 143(2), 143(3), 256(1), 33, 80J