E. Jangaiah died Per L.Rs., Smt. Ekkuri Laxmamma and Master E. Manohar, rep. by its Maternal Grand Father Magi Narsimha Vs S. Prathap Reddy and The United India Insurance Co. Ltd.
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2647
COURT ARCHIVE
1,079 judgments · page 19 of 54
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 2647
Andhra Pradesh High Court · (2011) 270 ELT 73
Andhra Pradesh High Court · (2011) 1 ALD 174 : (2011) 2 ALT 111
Andhra Pradesh High Court · (2011) 1 ALD 572
Andhra Pradesh High Court · (2010) 09 AP CK 0017
Andhra Pradesh High Court · (2010) 09 AP CK 0062
Andhra Pradesh High Court · (2010) 6 ALT 625 : (2010) 127 FLR 1049 : (2011) LLR 139
Andhra Pradesh High Court · (2010) 6 ALD 1 : (2010) 5 ALT 632
Andhra Pradesh High Court · (2010) 6 ALD 153 : (2010) 5 ALT 617
Andhra Pradesh High Court · (2010) 09 AP CK 0040
Andhra Pradesh High Court · (2011) 242 CTR 198 : (2011) 334 ITR 387
Andhra Pradesh High Court · (2013) 1 ALT 696
Andhra Pradesh High Court · (2010) 09 AP CK 0005
Andhra Pradesh High Court · (2011) 1 ALD 234 : (2010) 4 APLJ 66 : (2011) 2 LLJ 691
Andhra Pradesh High Court · (2011) 2 ALD 147 : (2011) 2 ALT 130
Andhra Pradesh High Court · (2011) 1 ALD 621
Andhra Pradesh High Court · (2011) 1 ALT 447 : (2011) 1 CivCC 816
Andhra Pradesh High Court · AIR 2011 AP 26 : (2011) 1 ALD 619 : (2010) 6 ALT 653
Andhra Pradesh High Court · (2011) 6 RCR(Civil) 1678 : (2011) 39 VST 428
Andhra Pradesh High Court · (2010) 6 ALD 492 : (2011) 1 ALT 179