High Courts06 Sept 2010
Munagala Malleswara Rao Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2010) 6 ALD 137 : (2010) 6 ALT 507
Andhra Pradesh Municipalities Act, 1965 — Section 16(1), 16(3), 17, 17(3), 59
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2010
1,079 judgments · page 20 of 54
High Courts03 Sept 2010Allowed
Eda Aruna Vs Eeda Nagi Reddy
Andhra Pradesh High Court · (2010) 5 ALD 804 : (2010) 5 ALT 635 : (2011) 1 DMC 708 : (2011) 2 RCR(Civil) 488 : (2011) 2 RCR(Civil) 488
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 24
High Courts03 Sept 2010Allowed
Payyavula Keshav Vs Y. Visweswara Reddy and Others
Andhra Pradesh High Court · (2011) 1 ALD 370
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 54A, 54A(1), 60Evidence Act, 1872 — Section 56, 57, 74, 77, 78
High Courts02 Sept 2010Dismissed
Paidala Thirupathi Reddy and Bros. Vs The Engineer in Chief, Roads and Buildings, Administration and N.H., The Superintending Engineer, Roads and Buildings, The Commissionorate of Tenders and Annapurna Constructions
Andhra Pradesh High Court · (2010) 09 AP CK 0067
High Courts31 Aug 2010Allowed
Tirumala Tirupati Devasthanam, Tirupati Vs Shree Distributors
Andhra Pradesh High Court · (2010) 6 ALT 634
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2), 20
High Courts31 Aug 2010Dismissed
Yadava Kamala Bai Rao Vs Bijjam Venkata Subbamma Reddy and Sriripi Reddy Pedda Narayapa Reddy
Andhra Pradesh High Court · (2010) 6 ALD 501 : (2010) 6 ALT 639
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 8
High Courts31 Aug 2010Dismissed
Vemula Venkateswarlu Vs Vakati Prabhakara Reddy and Another
Andhra Pradesh High Court · (2010) 08 AP CK 0076
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 54(1A), Order 21 Rule 54(2), Order 21 Rule 66, Order 21 Rule 67(1)
High Courts31 Aug 2010Dismissed
Anant Prasad Ganeriwal Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2010) 6 ALT 629 : (2010) 3 APLJ 231
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 75, 83(4)
High Courts31 Aug 2010Allowed
B. Bhaskar Reddy Vs Bommireddy Pattabhi Rami Reddy (died) per LRs. and Others
Andhra Pradesh High Court · AIR 2011 AP 1 : (2011) 2 CivCC 769
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 47A, 35
High Courts31 Aug 2010Allowed
Sri Lakshmi Housing Enterprise Vs Haji Begum and Others
Andhra Pradesh High Court · (2010) 08 AP CK 0072
Registration Act, 1908 — Article 47AStamp Act, 1899 — Article 47A, 38(1)
High Courts31 Aug 2010Allowed
Kedarisetti Atmaram Vs N. Seetharamaraju
Andhra Pradesh High Court · (2011) 1 ALD 426
Civil Procedure Code Amendment Act, 1976 — Section 97(3)Civil Procedure Code Amendment Act, 1999 — Section 32(2)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 21 Rule 34(1), Order 47 Rule 1, Order 47 Rule 7
High Courts31 Aug 2010Allowed
Yenuganti Tata Rao, Avuluri Chenna Gopal, Chunchu Ramesh and K. Ch. Venkateswarlu, Kodigumpala PACS and Director, PDCC Bank Limited Vs The State
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 952 : (2011) CriLJ 1256
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 25, Order 41 Rule 26Criminal Procedure Code, 1973 (CrPC) — Section 2, 386, 464Penal Code, 1860 (IPC) — Section 120B, 406, 420, 468, 471
High Courts31 Aug 2010Dismissed
Sri Manganellore Veeraraghavan Vs District Collector and Others
Andhra Pradesh High Court · (2010) 6 ALD 55 : (2010) 6 ALT 67
Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 10, 11, 11(3), 9Andhra Pradesh Panchayat Raj Act, 1994 — Section 233Constitution of India, 1950 — Article 136, 226, 243O, 329
High Courts31 Aug 2010Dismissed
K. Raghava Reddy Vs Registrar, Osmania University, Hyderabad and others
Andhra Pradesh High Court · (2012) 2 ALD 694
High Courts31 Aug 2010Allowed
Tirumala Tirupathi Devasthanam Vs Shree Distributors
Andhra Pradesh High Court · (2010) 6 ALT 634 : (2011) 1 CivCC 341
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 20
High Courts30 Aug 2010Allowed
P. Kiran Vs The State of A.P. and Chintakayala Ayyanna Patrudu
Andhra Pradesh High Court · (2010) 2 ALD(Cri) 671
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 499, 500
High Courts30 Aug 2010Dismissed
Chittineni Mohana Rao Vs Jagarlamudi Subbarao (Died) and Others
Andhra Pradesh High Court · (2010) 08 AP CK 0109
Provincial Insolvency Act, 1920 — Section 10
High Courts30 Aug 2010
Smt. Osuri Venkata Subbamma (died) (Osuri Ravindranath, Palem Anantha Lakshmi Devi, Vosuri Vijaya Lakshmi Devi and Vosuri Bhavani Devi Vs The Land Acquisition Officer and Mandal Revenue Officer
Andhra Pradesh High Court · (2010) 08 AP CK 0003
Land Acquisition Act, 1894 — Section 18, 23, 23(1A), 23(2), 28
High Courts27 Aug 2010Allowed
S.A. Rahim Vs Commissioner of Income Tax S. Furkhan Ahmed Vs Income Tax Officer
Andhra Pradesh High Court · (2011) 335 ITR 379 : (2011) 203 TAXMAN 67
Income Tax Act, 1961 — Section 143(3), 250, 251, 251(1)(b), 254(1)
High Courts27 Aug 2010Allowed
S.A. Raheem Vs The Commissioner of Income Tax S. Furkhan Ahmed Vs The Income Tax Officer
Andhra Pradesh High Court · (2011) 333 ITR 379
Income Tax Act, 1961 — Section 143(3), 251, 251(1), 251(2), 254(1)