COURT ARCHIVE

Andhra Pradesh High Court judgments, 2008

914 judgments · page 29 of 46

High Courts24 Jun 2008Dismissed

Shaik Subbalakshmi Vs The Collector and District Magistrate, The Government of A.P. and The Superientendent, Central Prison

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 359 : (2008) 6 ALT 57 : (2008) 3 APLJ 21

Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 2, 3(1), 3(2)Andhra Pradesh Prohibition Act, 1995 — Section 7A, 8Constitution of India, 1950 — Article 22(5), 226

High Courts24 Jun 2008Allowed

State of Andhra Pradesh Vs Smt. Inapuri Padma and Others

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 668 : (2008) CriLJ 3992

Constitution of India, 1950 — Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 158, 159, 161

High Courts24 Jun 2008Allowed

Shaik Ibrahim Vs Secretary to the Government, Revenue (Assignment-I) Department and Another

Andhra Pradesh High Court · (2008) 5 ALT 518

High Courts23 Jun 2008Dismissed

T. Nabi Sab Vs G. Venkatesulu and Another

Andhra Pradesh High Court · (2008) 4 ALD 770 : (2008) 4 ALT 231

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58

High Courts23 Jun 2008Dismissed

Sri K. Mahadeva Rao Vs Smt. Vaztha Tabassum Ghouse

Andhra Pradesh High Court · (2008) 4 ALD 781 : (2008) 5 ALT 44

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16

High Courts23 Jun 2008Allowed

Gowda Brandy Shop, Kondagunta Village, Gudur Rural Mandal Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 5 ALD 14 : (2008) 4 ALT 723

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25(9), 3Andhra Pradesh Excise (Lease of Right to Sell Indian Liquor and Foreign Liquor in Retail) Rules, 1993 — Rule 6Andhra Pradesh Excise Act, 1968 — Section 14, 15, 17, 23, 3(1)

High Courts23 Jun 2008Allowed

New India Assurance Co. Ltd. Vs Andhra Pradesh State Road Transport Corporation and R. Subhani Singh

Andhra Pradesh High Court · (2009) ACJ 1723 : AIR 2008 AP 226 : (2008) 5 ALD 44

Motor Vehicles Act, 1939 — Section 110(1)Motor Vehicles Act, 1988 — Section 165, 166

High Courts23 Jun 2008Allowed

Guthula Seshagiri Rao Vs Collector and Others

Andhra Pradesh High Court · AIR 2009 AP 29 : (2008) 4 ALD 792 : (2008) 5 ALT 609

Land Acquisition Act, 1894 — Section 18, 28A

High Courts20 Jun 2008

Bobbili Municipality Vs K. Sugunamma

Andhra Pradesh High Court · (2008) 5 ALD 409

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2(1), 29, 29(1), 3, 3(3)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 23

High Courts20 Jun 2008Dismissed

Oriental Insurance Co. Ltd. Vs Mamidi Radha and Others

Andhra Pradesh High Court · (2008) 6 ALD 562

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 16(1), 268, 269Motor Vehicles Act, 1988 — Section 166, 2(1), 2(14), 2(21), 2(33)

High Courts20 Jun 2008

Y. Mallapa and Another Vs Land Ceilings Tribunal and Others

Andhra Pradesh High Court · (2008) 5 ALD 503 : (2008) 6 ALT 316

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 10(2), 10(5), 21Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 6(1)Constitution of India, 1950 — Article 226, 227

High Courts20 Jun 2008Allowed

The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Bathina Srinivasa Rao and Pakakolli Basivi Reddy

Andhra Pradesh High Court · (2009) ACJ 1758 : (2008) 5 ALD 41 : (2008) 5 ALT 433 : (2008) 119 FLR 217

Motor Vehicles Act, 1988 — Section 140, 142, 147(1)

High Courts20 Jun 2008Dismissed

Shaik Mohammad Rahamath @ Sanjay Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 195 : (2008) 3 ALT(Cri) 16

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 324, 34

High Courts20 Jun 2008Dismissed

New India Assurance Co. Ltd. Vs B. Ayyappa and Others

Andhra Pradesh High Court · (2009) ACJ 1391 : (2008) 5 ALD 583 : (2008) 5 ALT 531

Motor Vehicles Act, 1988 — Section 166, 170

High Courts20 Jun 2008Dismissed

State of A.P. Vs Computer Graphics Pvt. Ltd.

Andhra Pradesh High Court · (2009) 21 VST 42

Sales of Goods Act, 1930 — Section 20, 32, 9

High Courts20 Jun 2008

M.T. Rao Vs Andhra Pradesh State Road Transport Corporation, Vizianagaram Region and Another

Andhra Pradesh High Court · (2008) 5 ALD 10 : (2008) 5 ALT 650 : (2008) 119 FLR 122

High Courts20 Jun 2008

Rafathullah Vs Commissioner, Greater Hyderabad Municipal Corporation

Andhra Pradesh High Court · (2008) 5 ALT 604

High Courts19 Jun 2008

The Employees State Insurance Corporation Vs The Kurnool District Co-Operative Marketing Society Limited

Andhra Pradesh High Court · (2008) 5 ALD 219 : (2008) 5 ALT 625 : (2009) 1 LLJ 829

Employees State Insurance Act, 1948 — Section 1(5), 2(13), 75, 77(1A)

High Courts19 Jun 2008Dismissed

Janapati Jaipal Reddy Vs Sannihita Chit Funds Pvt. Limited and Others

Andhra Pradesh High Court · (2008) 4 ALD 735 : (2008) 5 ALT 17

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 48, Order 21 Rule 48(1), 39, 39(1)Companies Act, 1956 — Section 60, 617

High Courts18 Jun 2008Allowed

Mallela Anantha Padmanabha Rao Vs Assistant Commissioner, Endowments Department and Others

Andhra Pradesh High Court · (2008) 5 ALD 257 : (2008) 5 ALT 614

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 17, 17(1), 87, 88Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151