High Courts03 Jul 2008Allowed
R.V.V. Prasada Rao Vs The Managing Director, State Bank of Hyderabad and Others
Andhra Pradesh High Court · (2008) 5 ALD 505 : (2008) 6 ALT 105
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 27 of 46
High Courts03 Jul 2008
Manda Laxmi Rajam Vs Kanaparthi Laxmi Bai @ Laxmi and Others
Andhra Pradesh High Court · AIR 2008 AP 255 : (2008) 5 ALD 279 : (2008) 5 ALT 222
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 13 Rule 4Evidence Act, 1872 — Section 65, 65A, 66, 74Stamp Act, 1899 — Section 36
High Courts02 Jul 2008Allowed
Prathap Jungle Resorts Private Limited and Others Vs Joint Collector and Another
Andhra Pradesh High Court · (2008) 4 ALT 794
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 166(B)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 50B, 50B(4)Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 12, 7, 9
High Courts02 Jul 2008Dismissed
Mekala Ramasubbaiah Vs Potula Yesepu and Others
Andhra Pradesh High Court · (2008) 5 ALD 333 : (2008) 5 ALT 165
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 43 Rule 1, Order 9 Rule 13, Order 9 Rule 9
High Courts02 Jul 2008Dismissed
K. Narayanappa Vs A. Sreeramulu Reddy and Others
Andhra Pradesh High Court · (2008) 6 ALD 13
Evidence Act, 1872 — Section 101, 32Limitation Act, 1963 — Article 58, 3
High Courts02 Jul 2008Allowed
K. Suresh Babu Vs Deputy General Manager, State Bank of India and Others
Andhra Pradesh High Court · (2008) 5 ALD 479 : (2008) 5 ALT 426 : (2009) 2 LLJ 382
High Courts02 Jul 2008Dismissed
K. Masthan Rao and Another Vs Land Acquisition Officer-cum-Revenue Divisional Officer and Another
Andhra Pradesh High Court · (2008) 5 ALD 339 : (2008) 6 ALT 318
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18, 4(1), 6
High Courts02 Jul 2008Dismissed
D. Baliram Naik Vs Girijan Co-operative Corporation Ltd. and Another
Andhra Pradesh High Court · (2008) 5 ALD 412 : (2008) 6 ALT 190
High Courts02 Jul 2008Allowed
Smt. Bhukya Aruna Vs ARKS Cold Storage (P) Limited
Andhra Pradesh High Court · AIR 2008 AP 155 : (2008) 5 ALD 53 : (2008) 4 ALT 696 : (2008) 3 APLJ 77
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Constitution of India, 1950 — Article 227
High Courts02 Jul 2008Allowed
S. Kishore Kumar Goud and Others Vs The State of A.P.
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 221 : (2008) 3 ALT(Cri) 33 : (2008) 3 APLJ 45
Evidence Act, 1872 — Section 126, 25
High Courts01 Jul 2008Allowed
P. Chandrasekhara Reddy Vs District Collector and Another
Andhra Pradesh High Court · (2008) 4 ALD 797 : (2008) 4 ALT 686
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 12(2), 18
High Courts01 Jul 2008Dismissed
Mohd. Mahaboobali Pasha and Others Vs Rahamatunnisa and Others
Andhra Pradesh High Court · (2009) 3 ALD 189 : (2008) 6 ALT 33
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 129
High Courts01 Jul 2008Dismissed
S.S. Sabitha Rani Vs Registrar, Dr. N.T.R. University of Health Sciences and Another
Andhra Pradesh High Court · (2008) 5 ALD 20 : (2008) 4 ALT 741
High Courts30 Jun 2008Allowed
Bharat Sanchar Nigam Limited Vs G.V.K. Hotels and Resorts Ltd. and Sri K.K. Thakur
Andhra Pradesh High Court · AIR 2008 AP 227 : (2008) 5 ALD 455 : (2008) 5 ALT 654
Telegraph Act, 1885 — Section 16, 30, 7BTelegraph Rules, 1951 — Rule 443
High Courts30 Jun 2008Allowed
A.B. Patil Vs Orissa Transport Service and Another
Andhra Pradesh High Court · (2008) 5 ALD 473
Partnership Act, 1932 — Section 2, 25
High Courts30 Jun 2008Dismissed
A.R. Swamy Vs Government of Andhra Pradesh and another
Andhra Pradesh High Court · (2009) 120 FLR 40
Industrial Disputes Act, 1947 — Section 10, 12, 2A(2)
High Courts30 Jun 2008Dismissed
Ravi Majji Gouri Vara Prasad Rao and Others Vs Govt. of India and Others
Andhra Pradesh High Court · (2008) 6 ALD 50 : (2008) 5 ALT 1 : (2008) 119 FLR 944
High Courts30 Jun 2008Dismissed
Saleema Bee Vs Syed Abdul Nayeem and Others
Andhra Pradesh High Court · (2008) 5 ALD 513 : (2008) 5 ALT 420 : (2008) 105 RD 679
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 17(1), 49Stamp Act, 1899 — Section 13, 14, 18, 32, 33
High Courts30 Jun 2008
Kathwal Hussain Peera Vs D. Ramalingeswara Reddy and Divisional Manager, Oriental Insurance Co. Ltd.
Andhra Pradesh High Court · (2010) ACJ 226 : (2009) 1 ALD 130(1) : (2009) 1 ALT 603 : (2009) 121 FLR 193
Workmens Compensation Act, 1923 — Section 4(1)
High Courts27 Jun 2008Allowed
S.V.S. Reddy Vs Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2008) 5 ALT 164