High Courts27 Jun 2008
Modadugu Venkata Subbamma and Another Vs Kanamarlapudi Rattaiah and Others
Andhra Pradesh High Court · (2008) 6 ALT 488
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2008
914 judgments · page 28 of 46
High Courts27 Jun 2008
Smt. Nirmalamma Reddy Vs Special Deputy Collector, (Land Acquisition) Singoor Project Sanga Reddy and Others
Andhra Pradesh High Court · (2008) 5 ALD 235 : (2008) 5 ALT 178
Land Acquisition Act, 1894 — Section 10, 11, 12(2), 18, 18(2)
High Courts27 Jun 2008Dismissed
Chinthala Veerabhadra Rao Vs The State of A.P.
Andhra Pradesh High Court · (2008) 2 ALD(Cri) 207 : (2008) 3 ALT(Cri) 1 : (2008) CriLJ 4239
Criminal Procedure Code, 1973 (CrPC) — Section 293, 294, 294(1), 294(3), 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts26 Jun 2008Dismissed
Union of India (UOI) and Others Vs Sardar Begum
Andhra Pradesh High Court · (2008) 6 ALD 385 : (2009) 120 FLR 36 : (2009) 1 SLR 224
Railway Services (Pension) Rules, 1993 — Rule 65
High Courts26 Jun 2008Allowed
P. Satyanarayana Vs Kesari Manevva, Gummadi Prasad, National Insurance Company and The A.P.S.R.T.C.
Andhra Pradesh High Court · (2010) ACJ 285 : (2009) 1 ALD 160 : (2009) 1 ALT 644
Motor Vehicles Act, 1988 — Section 140, 166, 2(30)
High Courts26 Jun 2008Allowed
Iqbal Hussain Vs Central Power Distribution Company of A.P. Ltd. and Another
Andhra Pradesh High Court · (2008) 5 ALD 128 : (2008) 5 ALT 42 : (2008) 119 FLR 342
High Courts26 Jun 2008Allowed
Tirumala Seung Han Textiles Ltd. Vs Commr. of C. Ex.
Andhra Pradesh High Court · (2010) 17 STR 593
Income Tax Act, 1961 — Section 254
High Courts25 Jun 2008Allowed
Pennar Seeds Corporation Vs A.P. State Seeds Development Corporation Ltd. and Another
Andhra Pradesh High Court · (2008) 5 ALD 154 : (2008) 5 ALT 641
Arbitration Act, 1940 — Section 11, 12, 2, 20, 21Government of India Act, 1935 — Section 175(3)
High Courts25 Jun 2008Dismissed
Bharat Petroleum Corporation Limited and Another Vs Srinivasa Transport
Andhra Pradesh High Court · (2008) 4 ALD 787 : (2008) 6 ALT 199
Evidence Act, 1872 — Section 114
High Courts25 Jun 2008Allowed
S. Hussain Bee Vs A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2008) 5 ALD 215 : (2008) 4 ALT 781 : (2008) 119 FLR 119 : (2009) 1 LLJ 342 : (2008) 16 VST 215
Civil Procedure Code, 1908 (CPC) — Section 60Payment of Wages Act, 1936 — Section 7, 7(2), 7(3)
High Courts25 Jun 2008Dismissed
K. Ramulu Vs Regional Manager, APSRTC and Another
Andhra Pradesh High Court · (2008) 5 ALD 214
High Courts25 Jun 2008
Court Masters and Personal Secretaries to Hon''ble Judges Association Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (2008) 5 ALD 1 : (2008) 4 ALT 715
Andhra Pradesh High Court Service Rules, 1975 — Rule 21(3)Constitution of India, 1950 — Article 229, 229(1), 229(2)
High Courts25 Jun 2008Allowed
Immani Suryanarayana Vs Visakhapatnam Port Trust and Nagubille Venkat Rao
Andhra Pradesh High Court · (2008) 4 ALD 775 : (2008) 4 ALT 812
High Courts24 Jun 2008Dismissed
Divisional Manager, APSRTC Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Andhra Pradesh High Court · (2008) 5 ALD 745 : (2009) 1 SLR 88
Constitution of India, 1950 — Article 142Industrial Disputes Act, 1947 — Section 10, 10(1), 10(4), 11A, 2A(2)
High Courts24 Jun 2008Dismissed
Balsa Sarada Vs Talluri Ansuryamma (Died) and Others
Andhra Pradesh High Court · (2008) 5 ALD 828 : (2008) 5 ALT 3
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Evidence Act, 1872 — Section 154
High Courts24 Jun 2008
Hazarath Ameeruddin College of Education Vs Government of A.P. and Others
Andhra Pradesh High Court · (2008) 5 ALD 23
High Courts24 Jun 2008
K. Ravindra and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2008) 5 ALD 26 : (2009) 3 SLR 797
Andhra Pradesh Prohibition and Excise Subordinate Services Rules — Rule 3, 4Constitution of India, 1950 — Article 14, 16, 21
High Courts24 Jun 2008
D. Purushottam Rao Vs Assistant General Manager (Admn.) and Others
Andhra Pradesh High Court · (2009) 3 ALD 7 : (2008) 4 ALT 783
Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts24 Jun 2008
Rahmans College of Education Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (2009) 5 ALT 165
High Courts24 Jun 2008Dismissed
Derivate Casoil Ltd. Vs Agro Tech Foods Ltd. (Formerly known as ITC Agrotech Ltd.)
Andhra Pradesh High Court · (2008) 5 ALD 92 : (2008) 5 ALT 30
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, 151