COURT ARCHIVE

Andhra Pradesh High Court judgments, 2008

914 judgments · page 30 of 46

High Courts18 Jun 2008Allowed

S. Nagarathnamma Vs P. Muralidhar Reddy and Others

Andhra Pradesh High Court · AIR 2008 AP 233 : (2008) 5 ALD 415 : (2008) 6 ALT 303

Andhra Pradesh Panchayat Raj (Election Tribunals in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 1995 — Rule 7, 7(1), 7(2)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 9Constitution of India, 1950 — Article 226, 227

High Courts18 Jun 2008Dismissed

Annapurnasri Vs Government of Andhra Pradesh and another

Andhra Pradesh High Court · (2012) 4 ALT 488

Constitution of India, 1950 — Article 14, 16, 233(1), 233(2)

High Courts18 Jun 2008Dismissed

General Manager, S.C. Railway and Others Vs G. Kameswara Rao and Another

Andhra Pradesh High Court · (2008) 5 ALD 785

Constitution of India, 1950 — Article 226

High Courts17 Jun 2008Allowed

Katta Venkateswara Rao Vs Ch. Leelavathi (died) and Others

Andhra Pradesh High Court · (2008) 5 ALD 320 : (2008) 6 ALT 323

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, 146

High Courts17 Jun 2008Dismissed

K.L. Kantha Rao Vs Special Officer, AUP School and Mandal Education Officer and Others

Andhra Pradesh High Court · (2008) 5 ALD 621

High Courts17 Jun 2008Dismissed

A.P. Public Service Commissioner Vs B. Sambi Reddy and Another

Andhra Pradesh High Court · (2008) 5 ALD 102 : (2008) 5 ALT 564

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 20Andhra Pradesh Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(2), 3(3)Andhra Pradesh Revised Pension Rules, 1980 — Rule 9(2), 9(6)

High Courts17 Jun 2008Dismissed

T.S. Benarjee and Others Vs Jannu Ruthamma and Others

Andhra Pradesh High Court · (2008) 5 ALD 107 : (2008) 4 ALT 786

High Courts17 Jun 2008Allowed

The Branch Manager, United India Insurance Co. Ltd. Vs Kondakotla Saroja

Andhra Pradesh High Court · (2009) ACJ 1127 : (2008) 5 ALD 288 : (2008) 5 ALT 246 : (2008) 3 APLJ 89

Motor Vehicles Act, 1988 — Section 147, 147(1), 149(1), 166, 95

High Courts17 Jun 2008Allowed

Mannaru Penchalaiah Vs Patnam Venkamma and Others

Andhra Pradesh High Court · AIR 2008 AP 253 : (2008) 5 ALD 11 : (2008) 4 ALT 788 : (2008) 105 RD 494

Stamp Act, 1899 — Section 13, 14, 3, 33, 34

High Courts16 Jun 2008Dismissed

Kanithi Appala Suryanarayana Vs Sri Kanithi Ganapathi Rao and Others

Andhra Pradesh High Court · (2008) 4 ALD 756 : (2008) 5 ALT 38

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, 96(1)

High Courts16 Jun 2008Dismissed

Nammi Venkata Swamy and Others Vs Nodagala Sanyasi and Others

Andhra Pradesh High Court · (2008) 5 ALD 143 : (2008) 5 ALT 455

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 10, 14, 3, 3(1), 4Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 156, 157, 157(1), 157(2)

High Courts16 Jun 2008Dismissed

Neni Hitech Club Private Limited Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 4 ALD 743 : (2008) 4 ALD 219

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23Andhra Pradesh Excise (Grant of Licence of Selling by In-House and Conditions of Licence) Rules, 2005 — Rule 4(iii)Andhra Pradesh Prohibition Act, 1995 — Section 2(10), 7, 8

High Courts13 Jun 2008Dismissed

A.R. Swamy Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · (2008) 6 ALD 310 : (2009) 120 FLR 40 : (2009) 2 LLJ 397

Industrial Disputes Act, 1947 — Section 10, 12, 2A(2)

High Courts13 Jun 2008Dismissed

Swathi Drug Agencies (Pvt.) Limited Vs Ramesh Jaichand Shah

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 690 : (2008) 3 ALT(Cri) 8

Criminal Procedure Code, 1973 (CrPC) — Section 357, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts13 Jun 2008Dismissed

Shaik Chanda Vs The State

Andhra Pradesh High Court · (2008) 2 ALD(Cri) 188 : (2008) CriLJ 3988

Penal Code, 1860 (IPC) — Section 302, 307

High Courts13 Jun 2008Dismissed

P. Srinivasa Babu Vs AMR Consultants Ltd.

Andhra Pradesh High Court · (2008) 4 ALD 747 : (2008) 4 ALT 759 : (2008) 105 RD 535

Constitution of India, 1950 — Article 227Stamp Act, 1899 — Article 13, 2(5)

High Courts13 Jun 2008Allowed

Syed Asadullah Ali Vs Rasheeda Begum

Andhra Pradesh High Court · (2008) 5 ALD 216 : (2008) 4 ALT 765

Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 10, 17, 25

High Courts13 Jun 2008Dismissed

Doshion Limited Vs Hyderabad Metropolitan Water Supply and Sewerage Board and Others

Andhra Pradesh High Court · (2008) 06 AP CK 0050

High Courts13 Jun 2008Dismissed

Vankadaru Subba Rao Vs Vankadaru Ramesh Babu and Others

Andhra Pradesh High Court · (2008) 5 ALT 601

High Courts13 Jun 2008Dismissed

Mohd. Qamruddin and Others Vs Masula Narsimhulu

Andhra Pradesh High Court · AIR 2008 AP 249 : (2008) 5 ALD 314 : (2008) 5 ALT 51 : (2008) 105 RD 685

Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 38, 40