Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11, 11(4), 37, 37AAndhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Act, 1975 — Section 6Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 5

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High Courts11 Jun 2008Allowed

T. Hanmanthu Vs L.A., OP, PJP

Andhra Pradesh High Court · (2008) 5 ALD 210

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151Land Acquisition Act, 1894 — Section 18, 2, 20, 23(1), 26

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High Courts11 Jun 2008

P. Hari Hara Prasad and Another Vs High Court of A.P. and Others

Andhra Pradesh High Court · (2008) 5 ALD 59 : (2008) 4 ALT 661

Andhra Pradesh High Court Service Rules, 1959 — Rule 19Andhra Pradesh High Court Service Rules, 1975 — Rule 21(3), 3, 31(3)Constitution of India, 1950 — Article 146, 148, 187, 226, 229

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High Courts10 Jun 2008Dismissed

Prof. M. Vivekananda Murthy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 5 ALD 427 : (2008) 5 ALT 663

Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 — Rule 1, 20, 3, 5, 6Bar Councils Act, 1926 — Section 10(2)Civil Procedure Code, 1908 (CPC) — Section 99

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High Courts10 Jun 2008Dismissed

D.Y.K. Reddy Vs Divisional Security Commissioner, Railway Protection Force, South Central Railway and Another

Andhra Pradesh High Court · (2008) 5 ALD 744 : (2008) 119 FLR 1002 : (2009) 1 SLR 574

Railway Services (Pension) Rules, 1993 — Rule 67(3)

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High Courts10 Jun 2008Dismissed

B.M. Jambunathan Vs United News of India (UNI) and Another

Andhra Pradesh High Court · (2008) 4 ALD 754 : (2008) 5 ALT 34 : (2008) 119 FLR 336

Industrial Disputes Act, 1947 — Section 36(4)

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High Courts10 Jun 2008

United Shippers Ltd. Vs Volta Impex P. Ltd. and Others

Andhra Pradesh High Court · (2009) 147 CompCas 544

Central Excises and Salt Act, 1944 — Section 35G(1)Constitution of India, 1950 — Article 226, 32Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 18(4), 19(3), 20(1)

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High Courts10 Jun 2008Dismissed

G. Krishna Murthy Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2008) 4 ALD 445 : (2008) 4 ALT 287 : (2008) 3 APLJ 5

Andhra Pradesh Panchayat Raj Act, 1994 — Section 104, 127, 127(4), 128, 14Constitution of India, 1950 — Article 226, 36, 40Easements Act, 1882 — Section 52

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High Courts10 Jun 2008

United Shippers Ltd. Vs Volta Impex Private Limited and Others

Andhra Pradesh High Court · (2008) 4 ALD 665 : (2008) 4 ALT 588

Central Excises and Salt Act, 1944 — Section 35G(1)Constitution of India, 1950 — Article 226, 32Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 18(4), 19(3), 20(1)

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High Courts10 Jun 2008Allowed

Sree Datta Agencies Vs Dinesh Kumar Kucheria

Andhra Pradesh High Court · (2008) 5 ALD 344 : (2008) 5 ALT 400

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 10(3), 15, 18Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 4, Order 8 Rule 5, 96

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High Courts10 Jun 2008

Garipalli Rajasree Vs Kondapuram Mallesha and Brothers and Others

Andhra Pradesh High Court · (2008) 5 ALD 46 : (2008) 5 ALT 202

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 14(1), 22Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Rules, 1961 — Rule 11(2)

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High Courts10 Jun 2008Dismissed

Atluri Brahmanandam (died) Adusumalli Leelaratna Kumari Vs Anne Sai Bapuji

Andhra Pradesh High Court · AIR 2008 AP 235 : (2008) 4 ALD 808 : (2008) 5 ALT 56

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 13Evidence Act, 1872 — Section 40, 57Hindu Adoptions and Maintenance Act, 1956 — Section 10, 16, 4

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High Courts10 Jun 2008Allowed

Abdul Rehman Vs Saraswathi Prasad Singh

Andhra Pradesh High Court · (2008) 5 ALD 163 : (2008) 5 ALT 7

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 2(6), 20Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 144

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