High Courts28 Nov 2006Dismissed
Arni Ramachandra Reddy (Died) and Others Vs Arni Sulochanamma
Andhra Pradesh High Court · (2007) 4 ALT 68
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 7 of 65
High Courts28 Nov 2006
Dokka Bhushaiah Vs The State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 679 : (2007) 1 ALT(Cri) 456 : (2007) CriLJ 1499
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts28 Nov 2006Dismissed
Nimmakayala Ganga Rao Vs Nimmakayala Venkataratnam (died Per L.Rs) and Others
Andhra Pradesh High Court · (2007) 3 ALD 551 : (2007) 3 ALT 711
High Courts28 Nov 2006Dismissed
Nerusu Seetharavamma Vs Nerusu Durgaiah
Andhra Pradesh High Court · (2007) 4 ALT 52
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 123
High Courts27 Nov 2006
Qamar Begum and Others Vs Habeebunnisa
Andhra Pradesh High Court · (2007) 1 ALD 515
High Courts27 Nov 2006Dismissed
Ankireddy Eswara Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 703 : (2007) 1 ALT(Cri) 450
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts27 Nov 2006
Kuna Thirumalamma and Others Vs R. Siva Nagi Reddy and The United India Insurance Company Ltd.
Andhra Pradesh High Court · (2007) 3 ALD 63
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166
High Courts27 Nov 2006Dismissed
P. Beebi Jan Vs The State of Andhra Pradesh Panchayat Raj Department and Others
Andhra Pradesh High Court · (2007) 3 ALD 454
Andhra Pradesh Panchayat Raj (Conduct of Elections of Members and Sarpanch of Gram Panchayats, Members of Mandal Parishads and Members of Zilla Parishads) Rules, 2006 — Rule 4(1), 4(2), 4(3), 7Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 1994 — Rule 10, 14Constitution of India, 1950 — Article 226, 243K
High Courts24 Nov 2006Dismissed
Thatiokonda Butchi Nookayya Setty Vs Golla Laxmana Rao
Andhra Pradesh High Court · (2007) 2 ALD 366 : (2008) 1 ALT 104
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(1), 10(2), 12, 13
High Courts24 Nov 2006Allowed
United India Insurance Company Limited Vs Varigonda Jaya Krishna Babu and Others
Andhra Pradesh High Court · (2008) ACJ 932 : (2007) 3 ALD 740 : (2007) 4 ALT 642 : (2007) 114 FLR 665
High Courts24 Nov 2006Dismissed
United India Insurance Co. Ltd. Vs K. Anjaneyulu and Another
Andhra Pradesh High Court · (2007) 3 ALD 715 : (2007) 4 ALT 643 : (2007) 114 FLR 663
Workmens Compensation Act, 1923 — Section 30
High Courts24 Nov 2006Dismissed
Puvvada Sanyasi Lingam and Others Vs Puvvada Peda Satyanarayana Murthy and Another
Andhra Pradesh High Court · (2007) 2 ALD 134
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 9, 9(1), 9(3), 9(5)
High Courts24 Nov 2006Dismissed
Canara Bank Vs Power Grid Corporation of India Ltd. and Others
Andhra Pradesh High Court · (2007) 1 ALD 496
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts23 Nov 2006
Kishan Prasad Palaypu Vs Registrar of Companies
Andhra Pradesh High Court · (2007) 2 ALT(Cri) 35 : (2007) 139 CompCas 536 : (2008) 83 SCL 376
Companies Act, 1956 — Section 113(2), 159, 160, 161, 162Criminal Procedure Code, 1973 (CrPC) — Section 468, 472, 482
High Courts23 Nov 2006Allowed
Jubilee Hills Co-operative House Building Society and Another Vs Dr. Anil Kolly and Others
Andhra Pradesh High Court · (2007) 3 ALD 70 : (2007) 1 ALT 438
Limitation Act, 1963 — Section 14
High Courts23 Nov 2006Allowed
United India Insurance Company Limited Vs Alagara Siva Rama Krishnaiah and Others
Andhra Pradesh High Court · (2007) 2 ALD 670
Motor Vehicles Act, 1939 — Section 95(1)
High Courts23 Nov 2006Allowed
M. Anjaiah Vs The Government of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 211 : (2007) 2 ALT 697
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 30, 31(2), 31(3), 31(4)
High Courts23 Nov 2006Allowed
Dasari Narayana Rao and Another Vs Deputy Collector and Mandal Revenue Officer and Others
Andhra Pradesh High Court · (2010) 4 ALT 655
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3, 3(1), 3(2), 4Constitution of India, 1950 — Article 141Laoni Rules, 1950 — Rule 9
High Courts23 Nov 2006Allowed
Immanni Ramakrishna and Others Vs The Commissioner, Municipal Corporation of Rajahmundry and Others
Andhra Pradesh High Court · (2007) 3 ALT 225
Andhra Pradesh (Andhra Area) Town Planning Act, 1920 — Section 14(3)Andhra Pradesh General Clauses Act, 1891 — Section 15Andhra Pradesh Municipal Corporations Act, 1994 — Section 13, 2, 3(2), 3(3), 5
High Courts23 Nov 2006Allowed
K. Chakrapani Vs The District Level Committee and Another
Andhra Pradesh High Court · (2007) 1 ALD 571
Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 9H, 9H(1), 9H(2), 9H(3)