High Courts20 Nov 2006Dismissed
Rohit Steels Pvt. Ltd. Vs Poddar Projects Ltd.
Andhra Pradesh High Court · (2007) 3 ALD 281 : (2007) 1 ALT 152
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 9 of 65
High Courts20 Nov 2006Allowed
Kanchan Sharma Vs Uma Shanker Sharma
Andhra Pradesh High Court · AIR 2007 AP 119 : (2007) 2 ALD 129 : (2007) 2 ALT 5
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 12, 12(1)Limitation Act, 1963 — Section 5
High Courts18 Nov 2006Dismissed
S. Brahmanandam Vs S. Rama Devi and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 627 : (2007) 2 ALT(Cri) 26 : (2007) CriLJ 811 : (2007) 3 RCR(Criminal) 633
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2), 127, 482
High Courts18 Nov 2006Allowed
Employees State Insurance Corporation Vs Gurudeep Singh and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 380
Employees State Insurance (General) Regulations, 1950 — Regulation 31Employees State Insurance Act, 1948 — Section 40, 85
High Courts18 Nov 2006Dismissed
Mr. Tammineedi Bhaskara Rao and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 533 : (2007) 1 ALT(Cri) 434 : (2007) CriLJ 1204
Andhra Pradesh Dowry Prohibition Rules, 1998 — Rule 10Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Nov 2006Dismissed
Chama Narasimha Reddy and Another Vs Joint Collector and Others
Andhra Pradesh High Court · (2007) 2 ALD 28 : (2007) 3 ALT 265
Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 — Section 1(3), 10, 2(1), 24, 28Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38EAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(1), 10(4), 13, 8(1), 9
High Courts17 Nov 2006
G. Ramakrishna Vs G. Narayana Reddy and United India Insurance Company Ltd.
Andhra Pradesh High Court · (2007) 4 ALD 22
Motor Vehicles Act, 1988 — Section 140, 166, 170Penal Code, 1860 (IPC) — Section 338
High Courts17 Nov 2006Allowed
Lakshmi Bai Vs Chinnaiah and Others
Andhra Pradesh High Court · (2007) 1 ALD 614
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 10, 11, 12, 13, 14Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 35, 37
High Courts17 Nov 2006Dismissed
Mohd. Khasim (dead) by LRs and Others Vs G. Meera Bai
Andhra Pradesh High Court · (2007) 1 ALD 784 : (2007) 2 ALT 668
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3)
High Courts17 Nov 2006Dismissed
D. Ananthaiah and Others Vs The State of Andhra Pradesh by Principal Secretary, Industries and Commerce (INF) Department and Others
Andhra Pradesh High Court · (2007) 2 ALD 24
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 — Section 54, 54AConstitution of India, 1950 — Article 21Land Acquisition (Companies) Rules, 1963 — Rule 5(3)
High Courts17 Nov 2006
Khaja Naseeruddin and Others Vs The Commissioner, Survey, Settlement and Land Records and Others
Andhra Pradesh High Court · (2007) 1 ALD 191 : (2007) 1 ALT 707
Andhra Pradesh Survey and Boundaries Act, 1923 — Section 11, 13
High Courts17 Nov 2006Dismissed
Union of India (UOI) and Department of Industrial Policy and Promotion and Others Vs A.U. Gopi
Andhra Pradesh High Court · (2007) 1 ALD 577 : (2011) 129 FLR 26
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(1), 12(3), 12(4)Central Civil Services (Revised Pay) Rules, 1997 — Rule 7Constitution of India, 1950 — Article 14, 16, 309, 311(2)
High Courts17 Nov 2006Dismissed
V. Ranga Rao and Others Vs P. Jaya Prasad Raja and Others
Andhra Pradesh High Court · (2007) 2 ALD 6 : (2007) 1 ALT 172 : (2006) 1 APLJ 161 : (2007) 138 CompCas 198 : (2007) 75 SCL 563
Andhra Pradesh Municipalities Act, 1965 — Section 13B, 17, 19(3), 22Companies Act, 1956 — Section 203, 270(1), 274, 274(1), 283Penal Code, 1860 (IPC) — Section 409
High Courts17 Nov 2006Dismissed
Union of India (UOI) and Others Vs A.U. Gopi
Andhra Pradesh High Court · (2011) 129 FLR 26 : (2011) 1 KarLJ 309
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12(3), 12(4)Central Civil Services (Revised Pay) Rules, 1997 — Rule 7Constitution of India, 1950 — Article 14, 16, 309, 311(2)
High Courts16 Nov 2006
LT Security Officer, Naval Armament Depot, Govt. of India, Ministry of Defence Vs Jagarapu Simhadri
Andhra Pradesh High Court · (2007) ACJ 2368 : (2007) 3 ALD 54 : (2007) 2 ALT 545 : (2007) 1 APLJ 207
High Courts16 Nov 2006Allowed
New India Assurance Co. Ltd. Vs Naidu Krupa Rao and Others
Andhra Pradesh High Court · (2007) 2 ALD 725
Penal Code, 1860 (IPC) — Section 209, 420
High Courts16 Nov 2006Allowed
Vijaya Oil Company Vs Vijayawada, Guntur Tenali Urban Development Authority and Others
Andhra Pradesh High Court · (2007) 1 ALD 628 : (2007) 1 ALT 398
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 13, 14Constitution of India, 1950 — Article 14, 19, 19(1)(4), 19(1)(9), 21Petroleum (Amendment) Rules, 2002 — Rule 150
High Courts16 Nov 2006Dismissed
Molugu Umma Reddy and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 229
Constitution of India, 1950 — Article 162, 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 48(2)
High Courts16 Nov 2006
Shaik Babumiya and Others Vs General Manager, APSRTC
Andhra Pradesh High Court · (2007) 2 ALD 680
Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 338Registration of Births and Deaths Act, 1969 — Section 10, 12
High Courts16 Nov 2006Dismissed
Mulugu Umma Reddy and Others Vs State of A.P. Industries and Commerce (I and F) Dept. and Others
Andhra Pradesh High Court · (2007) 1 ALT 566
Constitution of India, 1950 — Article 162, 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 48(1), 48(2)