High Courts04 Dec 2006Dismissed
Bandi Prasada Rao and Another Vs P. Hari Kesavulu
Andhra Pradesh High Court · AIR 2007 AP 125 : (2007) 2 ALD 490 : (2007) 1 ALT 629
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 6 of 65
High Courts04 Dec 2006
Thota Narasinga Rao Vs The State of A.P. and Others
Andhra Pradesh High Court · (2007) 1 ALD 500
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 2(10), 2(9), 3, 3(1), 4Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 13, 13(2), 6, 9, 9(1)
High Courts04 Dec 2006Dismissed
M.P. Gurivi Reddy Vs Padisela Srinivasulu and Others
Andhra Pradesh High Court · (2006) 12 AP CK 0034
Motor Vehicles Act, 1988 — Section 140, 166
High Courts01 Dec 2006Dismissed
Bushi Raja Rao and Others Vs Tayi Subba Rao
Andhra Pradesh High Court · (2007) 1 ALD 683 : (2007) 2 ALT 369
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227
High Courts01 Dec 2006Dismissed
Mir Fazle Ali Nasiri Vs State of A.P. and Others
Andhra Pradesh High Court · (2007) 2 ALD 3 : (2007) 3 ALT 187
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 90Constitution of India, 1950 — Article 226, 269
High Courts01 Dec 2006Dismissed
Sakina Bee and Others Vs Venkat Swamy and Another
Andhra Pradesh High Court · (2007) 4 ALT 65
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 8 Rule 6, Order 8 Rule 6A(4)Limitation Act, 1963 — Article 65
High Courts01 Dec 2006
Bhagwandas Tiwari and Another Vs Narsimha Reddy and The National Insurance Company Ltd., Regional Manager
Andhra Pradesh High Court · (2007) 3 ALD 141 : (2007) 1 APLJ 148
Motor Vehicles Act, 1988 — Section 166
High Courts30 Nov 2006
Rayudu Appa Rao and Others Vs Rayudu Chantibabu and Others
Andhra Pradesh High Court · (2007) 3 ALD 215
Motor Vehicles Act, 1988 — Section 2, 2(30), 48, 48(2), 48(3)Sales of Goods Act, 1930 — Section 4
High Courts30 Nov 2006
Vardhaman College of Engineering Vs Convenor, ICET-2006 (Admissions), Center for Distance Education, Osmania University and Another
Andhra Pradesh High Court · (2007) 3 ALD 783
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3
High Courts30 Nov 2006Dismissed
National Insurance Company Ltd. Vs R. Govinda Raju and Others
Andhra Pradesh High Court · (2008) ACJ 402 : (2007) 2 ALD 749 : (2007) 2 ALT 503
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 304A
High Courts30 Nov 2006
Rayudu Apparao and Others Vs Rayudu Chantibabu and Others
Andhra Pradesh High Court · (2007) 4 ALT 533
Motor Vehicles Act, 1988 — Section 2(30), 48, 48(2), 50, 50(1)Sales of Goods Act, 1930 — Section 4
High Courts30 Nov 2006Dismissed
Suresh Pandit @ Pandit, @ Suresh and Others Vs The State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 494 : (2007) 2 ALT(Cri) 264
Penal Code, 1860 (IPC) — Section 109, 302, 307, 34, 386
High Courts29 Nov 2006Allowed
Shaik Jhani, trading under the name and style of J.K. Industries Vs Vijayawada Municipal Corporation
Andhra Pradesh High Court · (2006) 11 AP CK 0127
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 12Constitution of India, 1950 — Article 14Hyderabad Municipal Corporation Act, 1955 — Section 456, 456(1)
High Courts29 Nov 2006Dismissed
P. Padmanabha Rao Vs Bathini Srinivasa Rao
Andhra Pradesh High Court · (2007) 2 ALD 54 : (2008) 1 BC 145
Negotiable Instruments Act, 1881 (NI) — Section 4Stamp Act, 1899 — Section 2, 2(22), 2(5)
High Courts29 Nov 2006Allowed
R. Sai Babu and Others Vs Bharat Sanchar Nigam Limited and Others
Andhra Pradesh High Court · (2007) 1 ALD 744 : (2007) 3 ALT 13
Administrative Tribunals Act, 1985 — Section 14, 14(2), 14(3)
High Courts29 Nov 2006Allowed
Sri Mangipudi Lakshminarasimham Sanskruta Veda Patasala and Chalivendram Vs Mangipudi Visweswara Srinivasa Rao and Others
Andhra Pradesh High Court · (2006) 11 AP CK 0077
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 31(2)Transfer of Property Act, 1882 — Section 52
High Courts29 Nov 2006Allowed
Afzal Bhee Vs Municipal Commissioner, Suryapet Municipality and Others
Andhra Pradesh High Court · (2007) 4 ALT 199
Alteration of Ownership of Property in Assessment Books Rules, 1966 — Rule 3, 7Andhra Pradesh Municipalities Act, 1965 — Section 326(1)Penal Code, 1860 (IPC) — Section 324, 448, 506
High Courts29 Nov 2006Allowed
Abdul Sayeed Vs State of A.P.
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 565 : (2007) 1 ALT(Cri) 463 : (2007) CriLJ 1890
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts28 Nov 2006Dismissed
Kachana Padmavathi and Another Vs Proddatur Municipality and Others
Andhra Pradesh High Court · (2007) 3 ALD 614 : (2007) 4 ALT 58
High Courts28 Nov 2006
Narasimha Vs Smt. V. Aannapurna and The Oriental India Insurance Company Ltd.
Andhra Pradesh High Court · (2007) 3 ALD 389
Motor Vehicles Act, 1988 — Section 140, 166