High Courts07 Dec 2006
A.P.S.R.T.C. Vs E. Gangaiah and Another
Andhra Pradesh High Court · (2007) 3 ALD 214
Motor Vehicles Act, 1988 — Section 140, 140(1), 173
COURT ARCHIVE
Andhra Pradesh High Court judgments, 2006
1,289 judgments · page 5 of 65
High Courts07 Dec 2006
Meesala Srinivasa Rao Vs Adapa Krishna Kumari
Andhra Pradesh High Court · (2007) 2 ALD 180 : (2007) 2 ALT 726
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2, 7, 7(2), 7(3)Transfer of Property Act, 1882 — Section 58
High Courts07 Dec 2006
Syed Amina Bi and Another Vs Ghantasala Krishna Murthy (died) by LRs. and Others
Andhra Pradesh High Court · (2007) 3 ALD 163 : (2007) 4 ALT 276
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
High Courts07 Dec 2006
Ariselli Srinivasa Rao Vs District Collector and Others
Andhra Pradesh High Court · (2007) 2 ALD 478 : (2007) 3 ALT 124
Andhra Pradesh Panchayat Raj Act, 1994 — Section 104, 104(2), 194
High Courts07 Dec 2006Allowed
Sri Venkateshwara Cashew Manufacturers Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2007) 8 VST 48
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)Central Sales Tax Act, 1956 — Section 9(2)
High Courts06 Dec 2006Dismissed
S. Basheer Ahmed Vs Veluru Munirathnam and Others
Andhra Pradesh High Court · (2007) 3 ALD 653
High Courts06 Dec 2006Allowed
The New India Assurance Co. Ltd Vs Smt. S. Gangu Bai and Another
Andhra Pradesh High Court · (2007) 3 ALD 1488
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts06 Dec 2006Dismissed
Kallimakula Reddy Saraswathamma and Others Vs Smt. V. Vasanthamma
Andhra Pradesh High Court · (2007) 3 ALD 800
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4
High Courts06 Dec 2006Allowed
Suryadevara Nagabhushanarao Vs Suryadevara Ramachandrarao and Others
Andhra Pradesh High Court · (2007) 2 ALD 1
Registration Act, 1908 — Section 17
High Courts06 Dec 2006Allowed
Mummidi Raghavendra Rao and Others Vs Malladi Gollamma and Others
Andhra Pradesh High Court · (2007) 2 ALD 713 : (2007) 2 ALT 647
Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 53A
High Courts05 Dec 2006Allowed
Kikkisetti Pandu Ranga Rao Vs Boorla Naga Venkata Satyanarayana
Andhra Pradesh High Court · (2007) 4 ALD 16
Civil Procedure Code, 1908 (CPC) — Section 51, 60, 60(1)
High Courts05 Dec 2006Dismissed
Sri Teja Benefit Fund Ltd. Vs C. Dayananda Rao and Another
Andhra Pradesh High Court · (2007) 1 ALD(Cri) 551 : (2007) 2 ALT(Cri) 48 : (2007) CriLJ 1308 : (2007) 3 RCR(Criminal) 573
Criminal Procedure Code, 1973 (CrPC) — Section 468Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 142
High Courts05 Dec 2006Allowed
Iqbal Hussain and Another Vs The Andhra Pradesh State Road Transport Corporation
Andhra Pradesh High Court · (2006) 12 AP CK 0069
High Courts05 Dec 2006Allowed
United India Insurance Co. Ltd. Vs C. Goverdhan and Another
Andhra Pradesh High Court · (2008) ACJ 1140 : (2007) 4 ALD 665 : (2007) 5 ALT 344
Motor Vehicles Act, 1988 — Section 147(1), 166, 2(35)
High Courts05 Dec 2006Dismissed
National Insurance Company Limited Vs Boya Rodda Lingamma and Others
Andhra Pradesh High Court · (2007) 3 ALD 718
Motor Vehicles Act, 1988 — Section 181, 3Penal Code, 1860 (IPC) — Section 304A
High Courts05 Dec 2006Dismissed
A. Ayyanna (died) and Others Vs Kunchala Ankalamma
Andhra Pradesh High Court · (2007) 4 ALT 137
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11, Order 34 Rule 15(2), Order 34 Rule 7(1), Order 34 Rule 8
High Courts05 Dec 2006Allowed
Ramesh Prasad and Another Vs The Sub-Collector and Others
Andhra Pradesh High Court · (2007) 1 ALD 823 : (2007) 3 ALT 575
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 4AAndhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16, 16(5), 16(5)(9), 16(9)Civil Procedure Code, 1908 (CPC) — Section 152
High Courts05 Dec 2006Dismissed
Addanki Ayyanna (died) and Others Vs Kunchala Ankalamma
Andhra Pradesh High Court · AIR 2007 AP 192 : (2007) 3 ALD 27
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10, Order 34 Rule 11, Order 34 Rule 15(2), Order 34 Rule 7, Order 34 Rule 7(1)
High Courts05 Dec 2006Allowed
J. Saai Prasanna Vs Medical Council of India and Others
Andhra Pradesh High Court · (2007) 2 ALD 8 : (2006) 3 APLJ 417
Indian Medical Council Act, 1956 — Section 10A, 11, 12, 13, 13(1)
High Courts04 Dec 2006Dismissed
Petla Suryanarayana Murthy Vs Singampali Appalanaidu and Others
Andhra Pradesh High Court · (2007) 3 ALD 757
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Specific Relief Act, 1963 — Section 34, 36, 37, 38Transfer of Property Act, 1882 — Section 53A, 54