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Andhra Pradesh High Court judgments, 2006

1,289 judgments · page 4 of 65

High Courts12 Dec 2006Dismissed

Tirumala Educational Trust Vs Tirumala Tirupati Devasthanams

Andhra Pradesh High Court · (2007) 2 ALD 188

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 107, 109, 109(2), 70, 71Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 100, 101, 102, 103, 104Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Immovable Properties (Other than Agricultural Lands) Lease Rules, 1982 — Rule 4(1), 4(2)
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High Courts11 Dec 2006Allowed

K.L.D. Nagasree Vs Government of India and Others

Andhra Pradesh High Court · AIR 2007 AP 102 : (2007) 1 ALD 553 : (2007) 1 ALT 473 : (2007) 1 APLJ 1 : (2007) 3 RCR(Civil) 188

Constitution of India, 1950 — Article 19(1), 21, 32Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 13(2), 7
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High Courts11 Dec 2006Dismissed

Bhukya Balu Vs State of A.P.

Andhra Pradesh High Court · (2007) 1 ALD(Cri) 369 : (2007) 2 ALT(Cri) 41

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
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High Courts07 Dec 2006Allowed

O. Sreenivasulu Vs Smt. P. Santhi

Andhra Pradesh High Court · AIR 2007 AP 115 : (2007) 2 ALD 175 : (2007) 2 ALT 673 : (2007) 1 APLJ 244

Civil Procedure Code, 1908 (CPC) — Section 34, 34(1), 34(2)Interest Act, 1978 — Section 3, 4(1), 4(2), 5
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